High Courts09 Feb 1981
Smt. M.K. Srimathi Ammal Vs P. Chellammal and Another
Madras High Court · (1982) ILR (Mad) 72 : (1982) 95 LW 98 : (1982) 1 MLJ 315
Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1976 — Section 3
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,517 of 5,229
High Courts09 Feb 1981
P.C. Govindaswamy Chettiar Vs K.S. Subramanian and others
Madras High Court · (1981) 02 MAD CK 0003
High Courts06 Feb 1981
Jannet Chit Funds Pvt. Ltd. (In Liqn), Madras Vs M.N. Ethirajan and Others
Madras High Court · AIR 1982 Mad 133 : (1982) ILR (Mad) 63 : (1981) 94 LW 507
Tamil Nadu Chit Funds Act, 1961 — Section 25(2)
High Courts06 Feb 1981
Isaac Judson Vs Government of Pondicherry and others
Madras High Court · (1981) 02 MAD CK 0035
Treasure Trove Act, 1878 — Section 10, 20, 4, 5(a), 6
High Courts06 Feb 1981
C.P.M. Abdul Hameed Vs Ajeetha Ammal
Madras High Court · (1981) 02 MAD CK 0034
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(a), 14(1)(b)
High Courts06 Feb 1981
Angappa Gounder and Others Vs Rajavelu Gounder and Another
Madras High Court · AIR 1981 Mad 282 : (1981) 94 LW 444
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Feb 1981
Indian Overseas Bank Vs N.A. Sellamuthu and Others
Madras High Court · AIR 1982 Mad 89 : (1981) 94 LW 626
Transfer of Property Act, 1882 — Section 28(2), 58
High Courts04 Feb 1981
Govinda Gouder Vs Deenappa Gouder
Madras High Court · AIR 1981 Mad 240 : (1981) 94 LW 358
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 4, 4(1), 5, 5(2), 9
High Courts04 Feb 1981
Kores India Limited Public Limited Company Vs Dinesh Mothilal
Madras High Court · (1982) 2 MLJ 124
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(4), 7
High Courts03 Feb 1981
K. Visalakshi and others Vs Maruthamuthu Pillai, rep. by power agent Pushpaleelavathi
Madras High Court · (1981) 02 MAD CK 0032
High Courts03 Feb 1981
Duraisami Reddiar and Another Vs Saroja Ammal and Others
Madras High Court · AIR 1981 Mad 351
Transfer of Property Act, 1882 — Section 8
High Courts02 Feb 1981
R. Purushothaman Vs K.B. Vijayalakshmi
Madras High Court · AIR 1982 Mad 308 : (1981) 94 LW 812
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23
High Courts02 Feb 1981
Rathinam and others Vs Kuppuswami Odayar
Madras High Court · AIR 1981 Mad 170
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)(b)
High Courts02 Feb 1981Dismissed
Rethinam and Others Vs Kuppuswami Odayar
Madras High Court · AIR 1981 Mad 170
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)
High Courts30 Jan 1981
Bagiammal Vs Subramaniam and Others
Madras High Court · (1981) 94 LW 658 : (1981) 1 MLJ 253
Limitation Act, 1963 — Section 5
High Courts30 Jan 1981
V.R. Santhanam Iyer Vs V.S. Sundra Hammal
Madras High Court · AIR 1981 Mad 244 : (1981) 94 LW 304
High Courts30 Jan 1981
R. Mohmood and Another Vs Ebrahim Saifuddin and Co. and Others
Madras High Court · AIR 1982 Mad 3 : (1981) 94 LW 387
Constitution of India, 1950 — Article 226Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10
High Courts30 Jan 1981
M. Anbalagam Vs State
Madras High Court · (1981) CriLJ 1179
Penal Code, 1860 (IPC) — Section 171, 171C
High Courts29 Jan 1981Allowed
In Re: M.A. Anthony
Madras High Court · (1981) LW(Cri) 134
Penal Code, 1860 (IPC) — Section 420, 468
High Courts29 Jan 1981
Dr. Krishnamurthi Iyer Vs S. Govindaraja Pillai
Madras High Court · (1982) ILR (Mad) 178 : (1982) 95 LW 176 : (1982) 1 MLJ 421
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25