High Courts12 Jan 1981
Commissioner of Income Tax Vs M.N. Rajam
Madras High Court · (1982) 31 CTR 85 : (1983) ILR (Mad) 135 : (1982) 133 ITR 75
Wealth Tax Act, 1957 — Section 2, 5(1)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,519 of 5,229
High Courts12 Jan 1981
Shriram Chits and Investments (P.) Ltd. Vs S. Padmanaban and Others
Madras High Court · (1981) 1 MLJ 472
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 20 Rule 11(2), 151
High Courts09 Jan 1981Allowed
In Re: Thirumalaiappa Gounder alias C. Chinnaswamy and Others
Madras High Court · (1981) LW(Cri) 106
Criminal Procedure Code, 1973 (CrPC) — Section 111, 482
High Courts08 Jan 1981
V. Ramakrishna and Sons Limited Vs Commissioner of Income Tax, Tamil Nadu-I, Madras
Madras High Court · (1984) 149 ITR 554
Income Tax Act, 1961 — Section 147, 33, 33(1)
High Courts08 Jan 1981
C.G. Natarajan Vs The Deputy Commercial Tax Officer, Pollachi West
Madras High Court · (1981) 48 STC 193
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16(1), 16(4)
High Courts08 Jan 1981
Kushiram Baharilal Vs The State of Tamil Nadu
Madras High Court · (1983) 53 STC 93
High Courts06 Jan 1981
Management of Craigmore Estate, Kullakamby Post, Nilgiris Dist. Vs Labour Court, Coimbatore and Another
Madras High Court · (1981) 2 LLJ 23
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Jan 1981
Ranganatha Naidu Vs Balaram Naidu and others
Madras High Court · (1981) 01 MAD CK 0035
High Courts06 Jan 1981
Kani Ammal and Others and Syed Assanammal Vs Tamil Nadu State Wakf Board and Others
Madras High Court · (1982) 2 MLJ 196
High Courts06 Jan 1981
P.M. Abdul Latif and Others Vs Assistant Collector of Central Excise, Trichirapalli and Others
Madras High Court · (1984) 2 ECC 350 : (1983) 3 ECR 55 : (1985) 22 ELT 758
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 2, 3
High Courts06 Jan 1981
Kani Ammal and Others Vs Tamil Nadu Wakf Board and Others
Madras High Court · AIR 1983 Mad 188
Transfer of Property Act, 1882 — Section 11, 8
High Courts05 Jan 1981
The State of Tamil Nadu Vs Nava Bharath Enterprises (P.) Ltd.
Madras High Court · (1983) 52 STC 235
Tamil Nadu General Sales Tax Act, 1959 — Section 21, 21(3), 21(7), 22, 22(2)
High Courts02 Jan 1981
Gopal Gounder and others Vs Kothandarama Gounder
Madras High Court · (1981) 01 MAD CK 0004
Transfer of Property Act, 1882 — Section 111(g)
High Courts30 Dec 1980
Charag Chemical Industries Vs R.G. Ganesan
Madras High Court · (1981) 94 LW 659 : (1982) 1 MLJ 53
High Courts30 Dec 1980Allowed
Dorai Knitting Company though its Partner R. Doraiswami Vs E. Ramasubramanian
Madras High Court · (1982) ILR (Mad) 95
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)Transfer of Property Act, 1882 — Section 83
High Courts24 Dec 1980
Nanjappa Textiles and Others Vs Commissioner of Income Tax
Madras High Court · (1985) 153 ITR 109
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 139(5)
High Courts24 Dec 1980
Lakshmi Machine Works Limited Vs The State of Tamil Nadu
Madras High Court · (1981) 48 STC 342
Central Sales Tax Act, 1956 — Section 5, 5(1)
High Courts24 Dec 1980
Tata Oil Mills Co. Ltd. Vs The State of Tamil Nadu
Madras High Court · (1983) 54 STC 164
High Courts23 Dec 1980Allowed
R. Bangaru Reddiar Vs K.P. Thiyagaraja Chettiar and Others
Madras High Court · (1981) ILR (Mad) 478
Bankruptcy Act, 1914 — Section 28Criminal Procedure Code, 1973 (CrPC) — Section 488Presidency Towns Insolvency Act, 1909 — Section 45, 45(1)(2), 45(1)(4)
High Courts23 Dec 1980Allowed
Soura Beeviammal Vs Ammeena Ammal
Madras High Court · (1981) ILR (Mad) 462