High Courts29 Mar 1983
Saravanan Rexine Vs The Union Territory of Pondicherry
Madras High Court · (1983) 54 STC 77
Tamil Nadu General Sales Tax Act, 1959 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,454 of 5,229
High Courts29 Mar 1983
Commissioner of Income Tax, Tamil Nadu-II Vs Southern Switchgear Ltd.
Madras High Court · (1984) 39 CTR 22 : (1984) 148 ITR 273
Income Tax Act, 1961 — Section 37(1)
High Courts29 Mar 1983
P. Ayya Naidu (Deceased) Vs Commissioner of Gift-tax
Madras High Court · (1983) 03 MAD CK 0017
Transfer of Property Act, 1882 — Section 122
High Courts29 Mar 1983
India Manufacturers (Madras) P. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 155 ITR 774
Income Tax Act, 1961 — Section 26, 36(1), 37
High Courts28 Mar 1983
Commissioner of Income Tax Vs C.V. Ravanappa Chetty
Madras High Court · (1984) 39 CTR 284 : (1985) 156 ITR 185 : (1984) 18 TAXMAN 385
Income Tax Act, 1961 — Section 256(2), 48
High Courts27 Mar 1983
V. Krishna Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1983) 03 MAD CK 0063
Income Tax Act, 1961 — Section 139, 139(1), 139(4)
High Courts27 Mar 1983
Rockweld Electrodes (India) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1986) 158 ITR 819
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 35A, 80J, 84
High Courts27 Mar 1983
Commissioner of Income Tax, Madurai Vs M. Ramaswamy
Madras High Court · (1983) 03 MAD CK 0023
Income Tax Act, 1961 — Section 45
High Courts26 Mar 1983
M.V. Arunachalam Vs Commissioner of Income Tax
Madras High Court · (1983) 03 MAD CK 0046
Income Tax Act, 1961 — Section 254
High Courts26 Mar 1983
Shanmugha Desika Gnanasambanda Paramacharya Swamigal, Dharmapuram Vs Controller of Estate Duty
Madras High Court · (1985) 153 ITR 390
Estate Duty Act, 1953 — Section 9Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts25 Mar 1983
Spencer and Co. Ltd., Madras Vs Assistant Collector of Central Excise, Madras and Another
Madras High Court · (1984) 2 ECC 188 : (1983) 14 ELT 2098 : (1983) 2 MLJ 451
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 2
High Courts25 Mar 1983
Vedagiri Vs Pattamal and Others
Madras High Court · AIR 1983 Mad 307 : (1984) ILR (Mad) 170 : (1983) 96 LW 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts25 Mar 1983
Moulvi Mohammed and Others Vs S. Mohaboob Begum
Madras High Court · AIR 1984 Mad 7 : (1983) 96 LW 450 : (1983) 2 MLJ 357
Muslim Personal Law (Shariat) Application Act, 1937 — Section 2, 3, 3(1)Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts24 Mar 1983
P. Hajee Mohamed Saliah and Co. Vs The State of Tamil Nadu
Madras High Court · (1983) 54 STC 62
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 32, 37
High Courts24 Mar 1983
The State of Tamil Nadu Vs A.S.A.M. Adian Chettiar
Madras High Court · (1984) 55 STC 353
Central Sales Tax Act, 1956 — Section 10
High Courts24 Mar 1983
Commissioner of Income Tax Vs Salem Co-operative Spinning Mills Ltd.
Madras High Court · (1983) 37 CTR 146 : (1984) 148 ITR 176
Income Tax Act, 1961 — Section 37
High Courts24 Mar 1983
A. Viswanatha Thevar Vs Commissioner of Wealth-tax
Madras High Court · (1986) 157 ITR 819
High Courts24 Mar 1983
Commissioner of Income Tax, Tamil Nadu-III Vs P.N. Ramaswamy
Madras High Court · (1983) 37 CTR 171 : (1984) 146 ITR 627
Income Tax Act, 1961 — Section 2(24), 2(45), 22, 23, 24
High Courts21 Mar 1983
Louis Marie Antoine and Others Vs Alexis Sandanasamy (died) and Others
Madras High Court · AIR 1984 Mad 271
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2Hindu Succession Act, 1956 — Section 2(1)
High Courts20 Mar 1983
Commissioner of Income Tax, Tamil Nadu-II, Madras Vs Tanjore Permanent Bank Ltd.
Madras High Court · (1984) 149 ITR 778
Income Tax Act, 1961 — Section 147, 199