High Courts07 Mar 1983
Controller of Estate Duty Vs A.V. Fernando
Madras High Court · (1986) 56 CTR 286
Estate Duty Act, 1953 — Section 36, 40, 5, 7
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,456 of 5,229
High Courts06 Mar 1983
Commissioner of Income Tax Vs South Indian Photographic and Allied Trades Association
Madras High Court · (1987) 166 ITR 166
Income Tax Act, 1961 — Section 10, 10(3), 11, 11(1), 2(15)
High Courts05 Mar 1983
Commissioner of Income Tax, Tamil Nadu-II Vs Madras Rubber Factory Ltd.
Madras High Court · (1983) 03 MAD CK 0038
Income Tax Act, 1961 — Section 256(1), 80J, 80J(4)
High Courts05 Mar 1983
Commissioner of Wealth-tax, Tamil Nadu-I Vs V. Venugopal (By Legal Representetives)
Madras High Court · (1984) 149 ITR 394
Income Tax Act, 1961 — Section 271(1)Wealth Tax Act, 1957 — Section 14, 14(1), 18, 18(1)
High Courts04 Mar 1983
The State of Tamil Nadu Vs Hercules Rubber Co.
Madras High Court · (1983) 54 STC 85
High Courts04 Mar 1983
Commissioner of Income Tax, Central-I Vs R. Narayanaswami Naicker and Sons
Madras High Court · (1984) 149 ITR 283
Income Tax Act, 1961 — Section 256, 263, 32A
High Courts04 Mar 1983
Commissioner of Income Tax Vs Chaganlal Kailas and Co.
Madras High Court · (1984) 148 ITR 7
Income Tax Act, 1961 — Section 251
High Courts04 Mar 1983
Express Newspapers Pvt. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1983) 03 MAD CK 0020
Income Tax Act, 1961 — Section 24(1), 41(1)
High Courts04 Mar 1983
K. Rama Rao Vs Additional Collector of Customs, Calcutta and Another
Madras High Court · (1983) 14 ELT 2267
Customs Act, 1962 — Section 110(2), 124, 153
High Courts04 Mar 1983
T. Selvarajan Vs S. Muralidaran
Madras High Court · (1983) 96 LW 666 : (1983) 2 MLJ 545
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6B
High Courts03 Mar 1983
Ramuammal and Others Vs Special Tahsildar, Harijan Welfare'
Madras High Court · (1984) 97 LW 128 : (1984) 1 MLJ 103
Land Acquisition Act, 1894 — Section 18, 4(1), 5A, 6
High Courts02 Mar 1983Allowed
Madras Dock Labour Board by Secretary, Vs Young Entrepreneursguild by P. Vijayakumar, Managing Partner and Another
Madras High Court · (1984) ILR (Mad) 6
Constitution of India, 1950 — Article 226Dock Workers (Regulation of Employment) Act, 1948 — Section 3(1), 3(2), 4(1)
High Courts01 Mar 1983
S.M. Krishnan Vs The State Reserve Sub-Inspector, J-4, Kotturpuram Traffic, Madras
Madras High Court · (1985) LW(Cri) 276
Motor Vehicles Act, 1988 — Section 112, 85(1)
High Courts01 Mar 1983
M.K. Kuppuraj Vs Commissioner of Gift-tax
Madras High Court · (1984) 38 CTR 314 : (1985) 153 ITR 481
Gift Tax Act, 1958 — Section 2
High Courts01 Mar 1983
Rutty Rajammannar Vs Commissioner of Income Tax, Madras
Madras High Court · (1985) 151 ITR 363
High Courts01 Mar 1983
Director of Survey cum Land Acquisition Officer and Others Vs Mohamed Ghouse and Others
Madras High Court · (1985) ILR (Mad) 334
Land Acquisition Act, 1984 — Section 18, 23, 23(2), 24, 25
High Courts01 Mar 1983
N.K. Kuppuraj Vs Commissioner of Income Tax
Madras High Court · (1984) 17 TAXMAN 96
Gift Tax Act, 1958 — Section 2(xii), 2(xxiv)
High Courts01 Mar 1983
Brinda Muthuswami Vs The Tamil Nadu Small Industries Development Corporation Ltd. and Others
Madras High Court · AIR 1983 Mad 261 : (1983) 96 LW 313 : (1983) 1 MLJ 422
Constitution of India, 1950 — Article 12, 226Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 — Section 4, 5, 6, 9
High Courts01 Mar 1983
A. Ramachandra Pillai Vs Valliammal (died)
Madras High Court · (1983) 03 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts28 Feb 1983
United India Roller Flour Mills Limited Vs Commissioner of Income Tax
Madras High Court · (1985) 155 ITR 367
Income Tax Act, 1961 — Section 104, 256(2)