High Courts20 Mar 1983
M.R. Pratap Vs Y.M. Muthuramalingam, Income Tax Officer, Central Circle-III, Madras
Madras High Court · (1984) 56 CompCas 408 : (1984) 149 ITR 798
Income Tax Act, 1961 — Section 192(1), 2(31), 2(35), 276B, 277
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,455 of 5,229
High Courts19 Mar 1983
Commissioner of Income Tax Vs Rukmani Mills Limited
Madras High Court · (1984) 149 ITR 735
Income Tax Act, 1961 — Section 28
High Courts18 Mar 1983
Polisettly Somasundaram (P) Ltd. Vs Government of India
Madras High Court · (1984) 17 ELT 306
Customs Act, 1962 — Section 20, 20(1), 28, 28(1)
High Courts18 Mar 1983
Pelisetty Somasundaram (P) Ltd. Vs Government of India
Madras High Court · (1984) 17 ELT 306
Customs Act, 1962 — Section 20, 20(1), 28, 28(1)
High Courts14 Mar 1983
Commissioner of Income Tax, Coimbatore Vs Pranchand Bhandari
Madras High Court · (1984) 145 ITR 515
Income Tax Act, 1961 — Section 147, 23, 23(1)
High Courts12 Mar 1983
Vijaya Bank, Regional Office, Egmore, Madras Vs Kiran and Co., Madras and Another
Madras High Court · AIR 1983 Mad 357 : (1983) 96 LW 524
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts10 Mar 1983
K.S. Ameena Shapir Vs The State of Tamil Nadu and Others
Madras High Court · (1983) 96 LW 573 : (1984) 1 MLJ 237
High Courts10 Mar 1983
Janardhana Raja Vs The Collector of North Arcot District and Another
Madras High Court · (1983) 2 MLJ 219
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 113
High Courts10 Mar 1983
P. Sundararajan Vs State of Tamil Nadu and Another
Madras High Court · AIR 1983 Mad 349
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 14(2)
High Courts10 Mar 1983
The Employees State Insurance Corporation Vs E.I.D. Parry (India) Ltd.
Madras High Court · (1983) 96 LW 462 : (1984) 1 MLJ 45
Employees State Insurance Act, 1948 — Section 77Industrial Disputes Act, 1947 — Section 18
High Courts08 Mar 1983
Andhra Marine Exports (P) Ltd. and Another Vs P. Radhakrishnan and Others
Madras High Court · (1984) ACJ 355 : AIR 1984 Mad 358
Motor Vehicles Act, 1939 — Section 110B
High Courts08 Mar 1983
Addl. Commissioner of Income Tax, Tamil Nadu-II Vs Pandian Plantations
Madras High Court · (1984) 148 ITR 86
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 4
High Courts08 Mar 1983
H.P. Ramakrishna Rao Vs The Assistant Collector and Licensing Authority, Hosur and Others
Madras High Court · AIR 1983 Mad 361
Constitution of India, 1950 — Article 226Madras Prohibition Act, 1937 — Section 23(4)
High Courts07 Mar 1983
Kamala Ganapathi Subramaniam Vs Authorised Officer, Land Reforms, Coimbatore
Madras High Court · AIR 1985 Mad 163
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2
High Courts07 Mar 1983
S. Nagaraj Vs S. Govindaswamy and Another
Madras High Court · AIR 1984 Mad 212 : (1983) 96 LW 498 : (1983) 2 MLJ 314
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2(1)
High Courts07 Mar 1983
The State of Tamil Nadu Vs Gomathiammal
Madras High Court · (1984) 55 STC 210
Tamil Nadu General Sales Tax Act, 1959 — Section 16(1), 16(2)
High Courts07 Mar 1983
Kamala Ganapathi Subramaniam Vs The Authorised Officer, Land Reforms
Madras High Court · (1983) ILR (Mad) 278 : (1984) 1 MLJ 78
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 83
High Courts07 Mar 1983
S. Palanisamy and Others Vs A.S. Rajamani
Madras High Court · (1983) 2 MLJ 299
High Courts07 Mar 1983
P.R. Ramakrishnan and Others Vs A. Mounaguruswami
Madras High Court · (1985) 57 CompCas 477
Companies Act, 1956 — Section 108, 108A, 108B, 108C, 108D