High Courts06 Apr 1983
Sri Srinivasamurthy Mandiram Vs State of Tamil Nadu and Others
Madras High Court · (1984) ILR (Mad) 165 : (1984) 97 LW 59 : (1984) 1 MLJ 352
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,453 of 5,229
High Courts06 Apr 1983
Mayfield Estate Nallakottah Nilgiris Vs Krishnan
Madras High Court · (1984) 48 FLR 102 : (1985) 1 LLJ 483 : (1983) 2 MLJ 439
Workmens Compensation Act, 1923 — Section 10(1), 10(A), 10A(4), 2(1), 22Workmens Compensation Rules, 1924 — Rule 20, 21, 22, 23, 24
High Courts06 Apr 1983
Commissioner of Income Tax, Tamil Nadu-IV Vs V.S. Chelliah
Madras High Court · (1984) 147 ITR 590
Income Tax Act, 1961 — Section 139(1), 2(45), 2(7), 256(1), 27
High Courts05 Apr 1983
Commissioner of Income Tax, Tamilandu-I Vs Tamilnadu Co-opearative Marketing Federation Ltd.
Madras High Court · (1984) 38 CTR 83 : (1983) 38 CTR 83 : (1983) 144 ITR 75 : (1983) 144 ITR 74 : (1983) 14 TAXMAN 328
Income Tax Act, 1961 — Section 80P, 80P(1), 80P(2)
High Courts05 Apr 1983
Commissioner of Income Tax Vs T.M.B. Mohamed Abdul Khader
Madras High Court · (1984) 38 CTR 55 : (1987) 166 ITR 207 : (1984) 16 TAXMAN 413
Income Tax Act, 1961 — Section 256(2), 45
High Courts05 Apr 1983
Express Newspapers Ltd. Vs Commissioner of Income Tax, Tamilnadu
Madras High Court · (1984) 148 ITR 484
Income Tax Act, 1961 — Section 256(1), 80G, 85A, 88, 88(3)
High Courts05 Apr 1983
Pandian Roadways Corporation Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 496
Income Tax Act, 1961 — Section 256(2)
High Courts04 Apr 1983Dismissed
Krishnamurthy Achari Vs Gori Devi
Madras High Court · (1985) ILR (Mad) 423
Tamil Nadu Buildings (Lease and Rent Control) Act, 1946 — Section 2(1)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts04 Apr 1983
Commissioner of Income Tax Vs B.D. Goenka and Others
Madras High Court · (1984) 17 TAXMAN 350
Income Tax Act, 1961 — Section 256(2)
High Courts04 Apr 1983
Commissioner of Income Tax Vs Madras Rubber Factory Ltd.
Madras High Court · (1984) 39 CTR 296
Income Tax Act, 1961 — Section 147
High Courts04 Apr 1983
A.N. Kannappa Chettiar and another Vs Nachiamani alias Manianmalai and Another
Madras High Court · (1983) 04 MAD CK 0007
Civil Procedure Code, 1908 (CPC) — Section 21, 58
High Courts04 Apr 1983
Ramu Reddy Vs Kamalanatha Reddy and Others
Madras High Court · (1984) ILR (Mad) 196 : (1983) 96 LW 457 : (1983) 2 MLJ 288
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1980 — Rule 9
High Courts02 Apr 1983
E.I.D. Parry (India) Ltd. Vs Far Eastern Marine Transport Co. Ltd. and Another
Madras High Court · (1988) 2 ACC 90
Limitation Act, 1963 — Section 21
High Courts02 Apr 1983
E.I.D. Parry (India) Limited Vs Far Eastern Marine Transport Co. Ltd. and Others
Madras High Court · (1988) 1 LW 320 : (1988) 1 MLJ 144
Limitation Act, 1908 — Section 21
High Courts31 Mar 1983
Controller of Estate Duty Vs Amarlal
Madras High Court · (1984) 38 CTR 60 : (1984) ILR (Mad) 301 : (1984) 147 ITR 243
Estate Duty Act, 1953 — Section 34(5), 44, 46, 46(1), 9
High Courts30 Mar 1983
Deputy Commissioner (C.T.), Coimbatore Division Vs Royal Printing House
Madras High Court · (1984) 57 STC 138
High Courts30 Mar 1983
The State of Tamil Nadu Vs V.S. Nalla Ibrahim
Madras High Court · (1984) 56 STC 110
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)
High Courts30 Mar 1983
Ananda Timber Depot Vs Commissioner, Board of Revenue (Commercial Taxes), Chepauk, Madras
Madras High Court · (1984) 55 STC 65
High Courts30 Mar 1983
Hindustan Steel Ltd. Vs The State of Tamil Nadu
Madras High Court · (1984) 56 STC 70
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts30 Mar 1983
The State of Tamil Nadu Vs A. Periam Pillai Nadar and Co.
Madras High Court · (1984) 57 STC 219
Tamil Nadu General Sales Tax Act, 1959 — Section 32, 34(1), 36, 36(3), 37