High Courts18 Apr 1983
The Indian Steel Rolling Mills Limited Vs The State of Tamil Nadu
Madras High Court · (1984) 55 STC 278
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16(1), 38
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,452 of 5,229
High Courts16 Apr 1983
Sunda Thevar and Others Vs The Collector of Madurai and Another
Madras High Court · (1984) 2 MLJ 451
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts16 Apr 1983
Mayfield Estate Nallakottah Vs Krishnan
Madras High Court · (1984) 1 ACC 432 : (1984) ACJ 295
Workmens Compensation Act, 1923 — Section 10(1), 10A, 10A(4), 2(1), 2(1)(d)
High Courts15 Apr 1983
Additional Commissioner of Income Tax-I, Madras Vs M.V. Moosa and K.M. Mohideen
Madras High Court · (1984) 39 CTR 256 : (1985) 153 ITR 360
Income Tax Act, 1961 — Section 143, 143(3), 148, 2(31)
High Courts15 Apr 1983
A. Doss Arockianathan Vs S. Rita
Madras High Court · (1984) 97 LW 227 : (1984) 2 MLJ 194
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts13 Apr 1983
The State of Tamil Nadu Vs Ashok Leyland Limited
Madras High Court · (1984) 56 STC 180
Central Sales Tax Act, 1956 — Section 5(2)
High Courts13 Apr 1983
K. Sudarsan and Others Vs The Commissioner, Corporation of Madras and Others
Madras High Court · AIR 1984 Mad 292 : (1983) ILR (Mad) 140
Civil Procedure Code, 1908 (CPC) — Section 91Constitution of India, 1950 — Article 19(1), 226, 39Easements Act, 1882 — Section 28
High Courts13 Apr 1983
A. Brahmaraj Vs Sivakumar Spinning Mills (P) Ltd. and Others
Madras High Court · (1984) ILR (Mad) 20 : (1984) 97 LW 157 : (1984) 1 MLJ 376
Companies Act, 1956 — Section 398
High Courts12 Apr 1983
In Re. : Sugumaran alias Eli
Madras High Court · (1984) LW(Cri) 23
Penal Code, 1860 (IPC) — Section 302
High Courts11 Apr 1983
COMMISSIONER OF INCOME TAX Vs L. G. BALAKRISHNA and BROS. LTD.
Madras High Court · (1984) 38 CTR 59
High Courts11 Apr 1983
Commissioner of Income Tax Vs L.G. Balakrishna and Bros. Ltd.
Madras High Court · (1984) 38 CTR 59
Income Tax Act, 1961 — Section 256(1)
High Courts08 Apr 1983
Margabandhu and Another Vs Kothandarama Mandhiri and 0rs.
Madras High Court · AIR 1984 Mad 270 : (1983) 96 LW 448 : (1987) 2 MLJ 267
Hindu Marriage Act, 1955 — Section 16(1)
High Courts08 Apr 1983Allowed
Bakul Cashew Company Vs Union of India (UOI) and Others
Madras High Court · (1984) 2 ECC 289 : (1985) ECR 207
Customs Act, 1962 — Section 25, 28
High Courts08 Apr 1983
N.S.S. Sivanu Mudaliar (died) and Others Vs Sivapakia Nadar by G. Srinivasagam, Advocate and Another
Madras High Court · (1984) 97 LW 542 : (1984) 2 MLJ 243
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 5(2)
High Courts08 Apr 1983
Chettinad Corporation Pvt. Ltd. Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1984) 147 ITR 57
Companies (Profits) Surtax Act, 1964 — Section 8, 80Income Tax Act, 1961 — Section 147, 256(1)
High Courts08 Apr 1983
Bakul Cashew Company Vs Union of India and Others
Madras High Court · (1984) 15 ELT 379
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 25, 25(1), 28(2)
High Courts08 Apr 1983
Sivathanu (deceased) and Another Vs Kaliammal (died) and Others
Madras High Court · (1983) 96 LW 292 : (1983) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts07 Apr 1983
Sivanandha Steels Limited Vs The State of Tamil Nadu
Madras High Court · (1984) 57 STC 157
Tamil Nadu General Sales Tax Rules, 1959 — Rule 5
High Courts07 Apr 1983
Vellore Radha Jayalakshmi Funds (P) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1984) 147 ITR 480
Income Tax Act, 1961 — Section 28
High Courts06 Apr 1983
The English Electric Co. of India Ltd. Vs The Joint Commercial Tax Officer and Another
Madras High Court · (1984) 55 STC 214
Central Sales Tax Act, 1956 — Section 13, 7, 9(2)