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Madras High Court judgments

1,04,573 judgments · page 3,450 of 5,229

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High Courts15 Jun 1983

Union Bank of India and Others Vs Additional Commissioner for Workmen's Compensation and Others

Madras High Court · (1984) 55 CompCas 358 : (1985) ILR (Mad) 238

Constitution of India, 1950 — Article 12Food Corporations Act, 1964 — Section 3Tamil Nadu Shops and Establishments Act, 1947 — Section 4(1), 41
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High Courts15 Jun 1983

Controller of Estate Duty Vs Dr. Rajah Sir M.A. Muthiah Chettiar

Madras High Court · (1984) 149 ITR 510

Estate Duty Act, 1953 — Section 33(1), 44
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High Courts15 Jun 1983

Controller of Estate Duty, Madras Vs Rajah Sir M.A. Muthiah Chettiar

Madras High Court · (1984) 149 ITR 510

Estate Duty Act, 1953 — Section 33(1)
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High Courts15 Jun 1983

Commissioner of Income Tax Vs Sundaram Clayton Ltd.

Madras High Court · (1982) 31 CTR 3 : (1985) 152 ITR 487

Income Tax Act, 1961 — Section 37(1)
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High Courts14 Jun 1983

M. Chockalingam and Others Vs Veerabadra Chettiar and Others

Madras High Court · (1984) ILR (Mad) 1 : (1983) 96 LW 668 : (1984) 1 MLJ 17

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98
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High Courts14 Jun 1983Dismissed

N. Thiagarajan Vs Neykarapatti Town Panchayat

Madras High Court · (1983) LW(Cri) 352

Tamil Nadu Panchayats Act, 1994 — Section 166
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High Courts14 Jun 1983

Rajkumari Mathuramba Rajayee Vs Controller of Estate Duty

Madras High Court · (1985) 152 ITR 726

Estate Duty Act, 1953 — Section 46(1)
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High Courts14 Jun 1983

Lakshmi Card Clothing Mfg. Co. Pvt. Ltd. Vs Commissioner of Income Tax, Tamil Nadu-V, Madras

Madras High Court · (1984) 149 ITR 717

Income Tax Act, 1961 — Section 37, 37(1)
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High Courts14 Jun 1983

S. Chandra Mohan Vs State of Tamil Nadu and Others

Madras High Court · (1984) 3 ECC 159 : (1984) ILR (Mad) 12

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 5A
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High Courts13 Jun 1983

Kamalavalli Vs C.R. Nair and Others

Madras High Court · (1984) 1 MLJ 199

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High Courts13 Jun 1983

Komalavalli Vs C.R. Nair and Others

Madras High Court · (1984) 1 MLJ 199

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High Courts13 Jun 1983

Commissioner of Income Tax, Madras Vs R. Sithan Chetty Sons

Madras High Court · (1984) 145 ITR 306

Income Tax Act, 1961 — Section 187(1), 187(2), 188Partnership Act, 1932 — Section 31, 32, 42
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High Courts30 Apr 1983

Basheer Ahmed Vs Sumathi reptd. by her guardian and next friend, the father Ramalingam and The Branch Manager, the United India Insurance Company Ltd., Kumbakonam

Madras High Court · (1985) ACJ 137

Motor Vehicles Act, 1988 — Section 95(2)(c)
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High Courts30 Apr 1983

Nachimuthu Vs The State of Tamil Nadu, by the Collector of Salem and Another

Madras High Court · (1983) 96 LW 364 : (1983) 2 MLJ 258

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
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High Courts30 Apr 1983Allowed

Basheer Ahmed Vs Sumathi and Another

Madras High Court · (1985) ACJ 137

Motor Vehicles Act, 1988 — Section 95(2)
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High Courts30 Apr 1983

P. Ponkailasam Vs The Secy. Saraswathi Narayana College and Others

Madras High Court · (1984) 97 LW 68 : (1984) 1 MLJ 279

Penal Code, 1860 (IPC) — Section 210, 211Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 20, 39
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High Courts30 Apr 1983

Asst. Collector of Central Excise (Preventive), Madras Vs V. Krishnamurthy and Others

Madras High Court · (1983) CriLJ 1880

Constitution of India, 1950 — Article 246Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 377, 377(1), 377(2)Evidence Act, 1872 — Section 25
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High Courts30 Apr 1983

Indian Leaf Tobacco Development Co. Ltd. and I.T.C. Ltd. Vs U.O.I. and Others

Madras High Court · (1984) 16 ELT 234

Customs Act, 1962 — Section 130, 20, 25, 25(2)
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High Courts30 Apr 1983

Assistant Collector of Central Excise (Preventive), Madras Vs V. Krishnamurthy and Others

Madras High Court · (1986) 23 ELT 363

Customs Act, 1962 — Section 111, 135(b)
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High Courts30 Apr 1983

K. Raju Vs Gilford Hilkish

Madras High Court · (1984) ILR (Mad) 90 : (1984) 97 LW 75 : (1984) 2 MLJ 121

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