High Courts06 Jul 1983
Commissioner of Income Tax Vs South Indian Photographic and Allied Trade Association
Madras High Court · (1986) 26 TAXMAN 485
Income Tax Act, 1961 — Section 10, 10(3), 11, 11(1)(a), 2(15)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,448 of 5,229
High Courts05 Jul 1983
Commissioner of Income Tax Vs Madras Rubber Factory Ltd.
Madras High Court · (1984) 17 TAXMAN 149
Income Tax Act, 1961 — Section 256(1), 80J, 80J(4)(i)
High Courts05 Jul 1983
T.C. Sivaji Sahile Vs K. Kaliaperumal and Others
Madras High Court · (1983) 96 LW 636 : (1984) 1 MLJ 26
Limitation Act, 1963 — Section 5
High Courts05 Jul 1983
Commissioner of Wealth Tax Vs V. Venugopal
Madras High Court · (1984) 19 TAXMAN 579
Income Tax Act, 1961 — Section 14, 18, 18(1), 18(1)(a), 271(1)(a)Wealth Tax Act, 1957 — Section 14(1), 18(1)(a)
High Courts05 Jul 1983
Sanghvi Sukhraj Vs Madhanraj and Other
Madras High Court · (1984) LW(Cri) 168
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195
High Courts04 Jul 1983
Express Newspapers Pvt. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1984) 145 ITR 461
Income Tax Act, 1961 — Section 24(1)
High Courts04 Jul 1983
Estate of T.P. Ramaswami Pillai Vs A. Mohd Yousfuf and Others
Madras High Court · AIR 1983 Mad 280 : (1983) 96 LW 417 : (1983) 2 MLJ 319
Madras City Tenants Protection Act, 1922 — Section 2(4), 9
High Courts04 Jul 1983
H.V. Venugopal Chettiar Vs Commissioner of Income Tax
Madras High Court · (1985) 153 ITR 376
Income Tax Act, 1961 — Section 148, 271(1)
High Courts04 Jul 1983Dismissed
Commissioner of Income Tax Vs R. Narayanaswami Naicker and Sons
Madras High Court · (1985) 20 TAXMAN 229
Central Sales Tax Act, 1956 — Section 15Income Tax Act, 1961 — Section 263, 32A
High Courts30 Jun 1983
Sri Ambika Casting Industrial Works Vs The State of Tamil Nadu
Madras High Court · (1985) 58 STC 140
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)
High Courts30 Jun 1983
Hindustan Timber Depot Vs State of Tamil Nadu
Madras High Court · (1984) 56 STC 69
Tamil Nadu General Sales Tax Act, 1959 — Section 7
High Courts30 Jun 1983Allowed
M/s. Raj Traders Vs Deputy Commissioner of Civil Supplies (City), Chepauk, Madras-5 and Another
Madras High Court · (1983) LW(Cri) 189
High Courts29 Jun 1983
Commissioner of Income Tax, Tamil Nadu-V Vs S.A. Rajamanickam
Madras High Court · (1984) ILR (Mad) 178 : (1984) 149 ITR 85
Income Tax Act, 1961 — Section 2(36), 256(1), 28
High Courts28 Jun 1983
Angamuthammal Vs K.V. Muthu
Madras High Court · AIR 1984 Mad 179 : (1984) 97 LW 79 : (1984) 1 MLJ 171
Hindu Succession Act, 1956 — Section 8
High Courts28 Jun 1983
K. Palanisankar Vs The Commissioner of Land Administration and Others
Madras High Court · (1984) 1 MLJ 308
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11(a)
High Courts27 Jun 1983
S. Ramalingam Pillai Vs Dhanalakshmi Ammal and Others
Madras High Court · (1984) 1 MLJ 253
Easements Act, 1882 — Section 18
High Courts27 Jun 1983
In Re : Krishnamoorthy and Another
Madras High Court · (1983) 06 MAD CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 386, 395(2), 399Penal Code, 1860 (IPC) — Section 147, 323, 341, 352
High Courts27 Jun 1983
Commissioner of Income Tax Vs Nelson and Company
Madras High Court · (1985) 156 ITR 177
Income Tax Act, 1961 — Section 41(2), 45
High Courts27 Jun 1983
Commissioner of Gift-tax, Tamil Nadu-II, Madras Vs S. Viji
Madras High Court · (1984) 149 ITR 104
Gift Tax Act, 1958 — Section 15, 18, 26(1)
High Courts24 Jun 1983
K. Saraswathi Vs S. Narayanaswami and Others
Madras High Court · (1984) 97 LW 418 : (1984) 2 MLJ 173
Workmens Compensation Act, 1923 — Section 2(1)(n)