High Courts26 Jul 1983Allowed
Rajeswari Vs United India Insurance Co. and Another
Madras High Court · (1983) 07 MAD CK 0035
Civil Procedure Code, 1908 (CPC) — Section 151, 24
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,446 of 5,229
High Courts26 Jul 1983
M.V. Arunachalam Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 512
Income Tax Act, 1961 — Section 147, 256(2), 54
High Courts26 Jul 1983
His Holiness Sri-La-Sri Shanmugha Desika Gnanasambanda Paramacharya Swamigal Vs Controller of Estate Duty
Madras High Court · (1985) 21 TAXMAN 411
Estate Duty Act, 1953 — Section 64(1), 9Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts25 Jul 1983
K. Sethuraman and Another Vs The Government of Tamil Nadu
Madras High Court · (1984) LW(Cri) 75
Constitution of India, 1950 — Article 166
High Courts25 Jul 1983
Pappammal Vs N. Chinna Gounder (died) and Others
Madras High Court · (1984) 97 LW 450 : (1984) 2 MLJ 210
High Courts25 Jul 1983
Thiakesar Alai, Manapparai Vs Lakshmi Shanmugham Chettiar and Company
Madras High Court · (1984) 1 MLJ 428
Contract Act, 1872 — Section 28
High Courts25 Jul 1983
T.P. Palaniswami and Another Vs Deivanaiammal and Others
Madras High Court · AIR 1984 Mad 19 : (1984) ILR (Mad) 394 : (1983) 96 LW 560 : (1983) 2 MLJ 547
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Jul 1983
P.S.S. Somasundaram Chettiar Vs R. Sathappan and Others
Madras High Court · AIR 1983 Mad 372 : (1983) 96 LW 608
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts22 Jul 1983
Okay Rubber Corporation Vs State of Tamil Nadu
Madras High Court · (1984) 55 STC 247
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 2, 3
High Courts22 Jul 1983
P.G. Periasamy and Another Vs Inspector of Police, Pennagaram Police Station
Madras High Court · (1983) 07 MAD CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 482
High Courts21 Jul 1983
The State of Tamil Nadu Vs Universal Agencies
Madras High Court · (1984) 56 STC 269
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts20 Jul 1983
T.I. Miller Ltd. Vs Union of India and Another
Madras High Court · (1987) 31 ELT 344 : (1984) ILR (Mad) 251
Central Excise Rules, 1944 — Rule 10, 173, 8Constitution of India, 1950 — Article 226
High Courts20 Jul 1983
M.R. Pratap Vs V.M. Muthuramalingam, Income Tax Officer, Central Circle-III, Madras
Madras High Court · (1984) 39 CTR 43 : (1984) 16 TAXMAN 286
Income Tax Act, 1961 — Section 192(1), 2(31), 2(35), 276B, 277
High Courts20 Jul 1983
Usha Enterprises, Madras Vs Government of India and Another
Madras High Court · (1983) 14 ELT 2350
Contract Act, 1872 — Section 229Customs Act, 1962 — Section 110(1), 110(2), 124, 147(3)
High Courts20 Jul 1983
Neelambal and Another Vs Mohanram Chettiar and Others
Madras High Court · (1984) 2 MLJ 264
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Jul 1983
Commissioner of Income Tax Vs Tanjore Permanent Bank Ltd.
Madras High Court · (1983) 07 MAD CK 0005
Income Tax Act, 1961 — Section 147, 154, 18(5), 199, 23A
High Courts19 Jul 1983
A.S.K. Ramasamy Nadar and Sons Vs The State of Tamil Nadu
Madras High Court · (1985) 58 STC 148
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 34
High Courts19 Jul 1983
Radha Krishan and Others Vs Ellamma Reddy
Madras High Court · (1983) 07 MAD CK 0031
Child Marriage Restraint Act, 1929 — Section 4, 5, 6
High Courts19 Jul 1983
S.A. Sundaram Vs The President, Councile of The Institute of Chartered Accountants of India and Others
Madras High Court · (1984) 56 CompCas 183
Chartered Accountants Act, 1949 — Section 30, 6, 7Chartered Accountants Regulations, 1964 — Regulation 165Companies Act, 1956 — Section 20
High Courts19 Jul 1983Dismissed
Commissioner of Income Tax Vs Rukmani Mills Ltd.
Madras High Court · (1985) 20 TAXMAN 383