High Courts16 Aug 1983
B. Rama Subba Reddi and Others Vs P. Subbayyamma and Others
Madras High Court · (1984) 1 MLJ 390
Civil Procedure Code, 1908 (CPC) — Section 2(11)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,444 of 5,229
High Courts16 Aug 1983
Reichhold Chemicals Ltd. Vs Government of India Revenue Ministry of Finance, New Delhi and Others
Madras High Court · (1984) 3 ECC 58 : (1984) 16 ELT 228 : (1984) ILR (Mad) 265
Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11
High Courts12 Aug 1983
K.M.S.L. Sundaramier Vs K.N. Sarojini
Madras High Court · (1984) 97 LW 169 : (1984) 1 MLJ 255
Hindu Succession Act, 1956 — Section 7
High Courts12 Aug 1983Allowed
In the matter of the detenu, P. Gandhi, A. Vellanai Pandian Vs Collector and District Magistrate of Tirunelveli District and Government of Tamil Nadu
Madras High Court · (1983) LW(Cri) 236
Constitution of India, 1950 — Article 22(5), 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 162Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts12 Aug 1983
A. Vellanai Pandian Vs Collector and District Magistrate of Tirunelveli Dist. and Another
Madras High Court · (1983) 08 MAD CK 0023
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 162
High Courts12 Aug 1983
R. Singaravelu Pillai Vs S.B. Subramania Gurukkal and Another
Madras High Court · (1984) 97 LW 200 : (1984) 1 MLJ 298
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Aug 1983
Vijaya Bank Vs Kiran and Co. and Another
Madras High Court · (1983) 96 LW 524 : (1984) 1 MLJ 32
Civil Procedure Code, 1908 (CPC) — Section 20(b), 20(c)
High Courts12 Aug 1983Dismissed
Duraisamy Gounder and Others Vs The Inspector of Police, Kodumudi Police Station, Kodumudi, Periyar District and Others
Madras High Court · (1983) LW(Cri) 244
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 173(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302
High Courts12 Aug 1983Dismissed
The Union of India (UOI) and Others Vs K. Venu and Others
Madras High Court · (1985) ILR (Mad) 18
Constitution of India, 1950 — Article 14, 163, 166, 166, 166(1)Contract Act, 1872 — Section 2, 3, 4Government of India Act, 1935 — Section 40(1)
High Courts11 Aug 1983
Controller of Estate Duty, Madras Vs R. Raghava Iyengar
Madras High Court · (1984) 150 ITR 86 : (1984) 18 TAXMAN 2
Estate Duty Act, 1953 — Section 9Succession Act, 1925 — Section 88
High Courts11 Aug 1983
Lucas Electrical Tractor Service Limited Vs The State of Tamil Nadu
Madras High Court · (1984) 55 STC 286
Central Sales Tax Act, 1956 — Section 3, 6(2), 8(3)
High Courts11 Aug 1983
Thenmalaiyandi and Others Vs The State
Madras High Court · (1983) 08 MAD CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 116, 482
High Courts10 Aug 1983
Commissioner of Income Tax Vs C.V. Soundararajan and Another
Madras High Court · (1984) 150 ITR 80 : (1984) 18 TAXMAN 41
Income Tax Act, 1961 — Section 48
High Courts10 Aug 1983
H.K. Dastur Vs W.S. Thirugnanasambandan, Sanitary Inspector, Division Nos. 93 and 94, Corporation of Madras, Madras 3
Madras High Court · (1984) LW(Cri) 98
Tamil Nadu Public Health Act, 1939 — Section 44
High Courts09 Aug 1983Allowed
N. Loganathan Vs Commissioner, Thiruvottiyur Municipality
Madras High Court · (1985) ILR (Mad) 265
High Courts09 Aug 1983
M.M. Handalappa, A.G. Balasubramania Mudaliar and Company Vs H.G. Krishna Reddy and Company
Madras High Court · (1984) 97 LW 25 : (1984) 1 MLJ 85
Criminal Procedure Code, 1973 (CrPC) — Section 417(3)Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 58(3)
High Courts09 Aug 1983Allowed
D. Babu Rajendran Vs The General Manager Southern Railway and Others
Madras High Court · (1983) 08 MAD CK 0005
High Courts08 Aug 1983
Subramaniam Vs The Special Officer, Nambiyoor Town Panchayat and Others
Madras High Court · (1984) 1 MLJ 247
High Courts08 Aug 1983
Nallasenpathi Sarkarai Mandradiar Vs Commissioner of Wealth-Tax, Madurai
Madras High Court · (1985) 151 ITR 144
Wealth Tax Act, 1957 — Section 25