High Courts30 Aug 1983
Commissioner of Wealth-tax Vs A.R. Krishnamurthy and Another
Madras High Court · (1985) 153 ITR 408
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,443 of 5,229
High Courts30 Aug 1983
Bharat Match Works, Vanaramurthi and Others Vs Union of India and Others
Madras High Court · (1984) 16 ELT 3
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 37
High Courts30 Aug 1983
Ponnuswamy Gounder Vs Balakrishna Gounder Chakkrapani Gounder Vs Balakrishna Gounder Perumal alias Mottaya Gounder Vs Balakrishna Gounder
Madras High Court · (1983) 08 MAD CK 0046
High Courts30 Aug 1983
Commissioner of Income Tax Vs Sarada Binding Works
Madras High Court · (1985) 152 ITR 520
Income Tax Act, 1961 — Section 37
High Courts30 Aug 1983
Commissioner of Income Tax, Tamil Nadu-III, Madras Vs Palaniappa Enterprises
Madras High Court · (1984) 40 CTR 146 : (1984) 150 ITR 237
Income Tax Act, 1961 — Section 41(2)
High Courts29 Aug 1983Allowed
A.R. Krishnahurthy Vs Arni Municipality, Arni, North Arcot
Madras High Court · (1985) ILR (Mad) 285
Auction Rules — Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Contract Act, 1872 — Section 73
High Courts29 Aug 1983Dismissed
Saroja Vs The State and Another
Madras High Court · (1985) 5 ECC 37
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts29 Aug 1983
A.R. Krishnamurthy Vs Arni Municipality
Madras High Court · (1985) ILR (Mad) 285
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Contract Act, 1872 — Section 73
High Courts26 Aug 1983
In Re : Sundararaj
Madras High Court · (1984) LW(Cri) 223
Penal Code, 1860 (IPC) — Section 409, 467, 477A
High Courts25 Aug 1983
Ramayana Printing Works Vs The State of Tamil Nadu
Madras High Court · (1985) 58 STC 133
Tamil Nadu General Sales Tax Act, 1959 — Section 7
High Courts22 Aug 1983
Commissioner of Income Tax, Tamil Nadu-IV Vs Metal Powder Co. Ltd.
Madras High Court · (1984) 145 ITR 510
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 68, 80J, 84, 90J
High Courts22 Aug 1983
Commissioner of Income Tax, Tamil Nadu-I, Madras Vs Investment and Commercial Corporation (P.) Ltd.
Madras High Court · (1984) 150 ITR 639
Income Tax Act, 1961 — Section 104, 104(1), 104(2), 11, 11(1)
High Courts22 Aug 1983
G. Rangaraju Chettiar Vs Meenakshi Ammal and Others
Madras High Court · AIR 1984 Mad 147 : (1984) 97 LW 21 : (1984) 1 MLJ 125
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts20 Aug 1983Allowed
S. Arunachalam Pillai and Another Vs Muthiah
Madras High Court · (1984) ILR (Mad) 188
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 2(6)A
High Courts19 Aug 1983
Sakthivel Factory Vs The State of Tamil Nadu and Another
Madras High Court · (1984) 57 STC 214
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts19 Aug 1983
Rajasthan Trading Corporation Vs Commissioner, Board of Revenue (Commercial Taxes), Madras
Madras High Court · (1984) 56 STC 113
Tamil Nadu General Sales Tax Act, 1959 — Section 34
High Courts19 Aug 1983
Commissioner of Income Tax, Tamil Nadu-III, Madras Vs Madras Motors (P.) Ltd.
Madras High Court · (1984) 150 ITR 150
Income Tax Act, 1961 — Section 2(45), 45, 48, 5, 72
High Courts17 Aug 1983
Rupalochani Saraswathiammal and Others Vs Sundaranarayanan and Others
Madras High Court · AIR 1984 Mad 266 : (1984) 1 MLJ 366
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2)
High Courts17 Aug 1983Allowed
S.M. Abdul Khader as Father and Guardian of his Children and Another Vs Fakrudeen and Co. and Others
Madras High Court · (1984) ILR (Mad) 175
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(6), 9(3)
High Courts16 Aug 1983
Deivani Ammal and Another Vs Sabbiah Pillai
Madras High Court · (1984) 1 MLJ 267