High Courts23 Jun 1983
R. Govindarajan Vs The Madurai Corporation
Madras High Court · AIR 1984 Mad 90 : (1983) 96 LW 646 : (1984) 1 MLJ 15
Madras City Municipal Corporation Act, 1913 — Section 100
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,449 of 5,229
High Courts23 Jun 1983
S. Diraviyakkon and Others Vs The District Collector and Another
Madras High Court · (1984) 2 MLJ 457
High Courts22 Jun 1983
State of Tamil Nadu Vs P.T. Marimuthu Chettiar
Madras High Court · (1984) 55 STC 253
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 36(3), 7A
High Courts22 Jun 1983
T.V. Srinivasan Vs Commissioner of Wealth-tax
Madras High Court · (1985) 152 ITR 599
Income Tax Act, 1961 — Section 141AWealth Tax Act, 1957 — Section 2, 27(2)
High Courts20 Jun 1983
Associated Traders Vs M.A. Abdul Hameed
Madras High Court · AIR 1984 Mad 21 : (1983) 96 LW 566 : (1983) 2 MLJ 538
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 19
High Courts20 Jun 1983
Commissioner of Income Tax, Tamil Nadu-V Vs K.S.M. Guruswamy Nadar and Sons
Madras High Court · (1984) 149 ITR 127
Income Tax Act, 1961 — Section 69
High Courts20 Jun 1983
Commissioner of Income Tax Vs Jayalakshmi Rajendran
Madras High Court · (1985) 152 ITR 744
Income Tax Act, 1961 — Section 2(47), 45, 54, 54B
High Courts20 Jun 1983
Commissioner of Income Tax Vs Ganesar Industries
Madras High Court · (1984) 39 CTR 33 : (1984) 149 ITR 48
Income Tax Act, 1961 — Section 184, 185, 185(1), 263
High Courts17 Jun 1983
K. Sama Rao Vs State of Tamilnadu and Others
Madras High Court · (1984) 1 LLJ 295
High Courts17 Jun 1983
S. Bagianathan and Others Vs Secretary to Government of Tamilnadu, Rural Development and Local Administration Department and Others
Madras High Court · (1984) 2 LLJ 273
Factories Act, 1948 — Section 2
High Courts17 Jun 1983
N.A. Munavar Hussain Sahib and Another Vs E.R. Narayanan and Others
Madras High Court · AIR 1984 Mad 47 : (1984) ILR (Mad) 124
Madras City Tenants Protection Act, 1922 — Section 12, 4, 4(1), 4(4)Partnership Act, 1932 — Section 69Transfer of Property Act, 1882 — Section 108, 108(4)
High Courts17 Jun 1983
S. Bagianathan and Others Vs The Secretary to the Govt. of Tamil Nadu, Rural Development and Local Administration Dept. and Others
Madras High Court · (1984) 2 MLJ 359
Factories Act, 1948 — Section 2(m)
High Courts16 Jun 1983
K.A.K. Anwar and Company Vs The State of Tamil Nadu
Madras High Court · (1984) 56 STC 58
Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 15, 4, 4A
High Courts16 Jun 1983
Tawakkal Tanning Co. Vs The State of Tamil Nadu
Madras High Court · (1983) 54 STC 113
Central Sales Tax Act, 1956 — Section 5(3)
High Courts16 Jun 1983
Daba Industrial and Trading Company (Pvt.) Limited and Another Vs Dr. B. Chenakesavan
Madras High Court · (1984) 1 MLJ 291
High Courts16 Jun 1983
K. Akbar Sheriff and Co. Vs Sub Inspector of Police, Vaniyambadi Town Police, Vaniyambadi and V.M. Chouse Basha
Madras High Court · (1984) LW(Cri) 101
Criminal Procedure Code, 1973 (CrPC) — Section 200, 244
High Courts16 Jun 1983
The State of Tamil Nadu Vs V.P.S. Narayana Nadar and Co.
Madras High Court · (1984) 56 STC 267
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts16 Jun 1983
The State of Tamil Nadu Vs O.A. Abdul Samak Sahib Sons.
Madras High Court · (1984) 57 STC 68
Tamil Nadu General Sales Tax Act, 1959 — Section 12(4), 12(5)
High Courts16 Jun 1983
Commissioner of Income Tax, Tamil Nadu-IV Vs Colombo Stores
Madras High Court · (1984) 149 ITR 108
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts16 Jun 1983
The Workmen of Mica Farm Chemicals Vs The Government of Tamil Nadu and Another
Madras High Court · (1984) 1 MLJ 371
Industrial Disputes Act, 1947 — Section 11A