High Courts14 Dec 1983
Commissioner of Income Tax, Tamil Nadu-I Vs Nellai Murasu (P) Ltd.
Madras High Court · (1984) 40 CTR 243 : (1985) 154 ITR 355
Income Tax Act, 1961 — Section 3(1), 3(3), 45, 53, 54
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,435 of 5,229
High Courts13 Dec 1983
M.R. Arumuga Nadar and Others Vs The State of Tamil Nadu
Madras High Court · (1984) 56 STC 53
Tamil Nadu General Sales Tax Act, 1959 — Section 17, 38, 7A
High Courts13 Dec 1983
Commissioner of Income Tax Vs Veecumsee
Madras High Court · (1985) 152 ITR 708
Income Tax Act, 1961 — Section 28, 36(1)
High Courts13 Dec 1983
Commissioner of Income Tax, Tamil Nadu-I, Madras Vs Surendra Manilal Mehta and Suresh B. Mehta
Madras High Court · (1984) 42 CTR 310 : (1985) 154 ITR 264
Income Tax Act, 1961 — Section 67(1)
High Courts12 Dec 1983
Abirami Vs Mathinan and Another
Madras High Court · (1984) 2 MLJ 341
Hindu Succession Act, 1956 — Section 14(2)
High Courts12 Dec 1983
P. Surya Rao Vs Madras Refineries Ltd. and Others
Madras High Court · (1984) 2 MLJ 318
Industrial Disputes Act, 1947 — Section 12(3)
High Courts12 Dec 1983
Coimbatore Cotton Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 154 ITR 241 : (1985) 154 ITR 240
Income Tax Act, 1961 — Section 256(2), 40(A)(7)
High Courts12 Dec 1983
Commissioner of Wealth Tax Vs B. Nathmal Vaid
Madras High Court · (1985) 44 CTR 213 : (1985) 154 ITR 186 : (1985) 20 TAXMAN 222
Income Tax Act, 1961 — Section 125A(1)Wealth Tax Act, 1957 — Section 17(1A), 27, 27(3), 8, 8AA
High Courts12 Dec 1983
Commissioner of Income Tax Vs Nagappa Trading Corporation
Madras High Court · (1983) 12 MAD CK 0013
Income Tax Act, 1961 — Section 147, 40
High Courts08 Dec 1983
Mohanambal Arnmal Vs Ramamoorthy and Another
Madras High Court · AIR 1984 Mad 85 : (1984) 97 LW 16 : (1984) 1 MLJ 360
Limitation Act, 1963 — Article 136, 137
High Courts08 Dec 1983
Britannia Biscuit Co. Ltd., Employees' Union Vs Asst. Commissioner of Labour (HQ.), Madras and Others
Madras High Court · (1984) ILR (Mad) 339 : (1983) 1 LLJ 181
Industrial Disputes Act, 1947 — Section 10A, 12, 12(3), 12(4), 18
High Courts07 Dec 1983
The State of Tamil Nadu Vs Raichael Chacko
Madras High Court · (1985) 59 STC 144
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts07 Dec 1983
A.V. Malliah Chettiar and Sons Vs Commissioner of Income Tax
Madras High Court · (1985) 153 ITR 659
Income Tax Act, 1961 — Section 139, 143(3), 147, 148
High Courts07 Dec 1983
Commissioner of Income Tax, Tamil Nadu-II Vs Mariappa Muthiriyar and Sons
Madras High Court · (1985) 154 ITR 466
Income Tax Act, 1961 — Section 185, 185(1)
High Courts07 Dec 1983
K. Suganthi Vs State of Tamil Nadu and Others
Madras High Court · (1984) 2 MLJ 296
High Courts06 Dec 1983
Saroja Varadarajan Vs Kondah Kasi Seetharaman
Madras High Court · (1984) 97 LW 397 : (1984) 2 MLJ 97
Civil Procedure Code, 1908 (CPC) — Section 2(11)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(8)
High Courts05 Dec 1983Allowed
V. Arumugham Pillai Vs The State of Tamil Nadu and Others
Madras High Court · (1984) ILR (Mad) 330
High Courts05 Dec 1983
Commissioner of Income Tax (Central), Madras Vs S.S.M. Sizing Centre
Madras High Court · (1985) 155 ITR 782
Income Tax Act, 1961 — Section 33, 33(1)(B)
High Courts05 Dec 1983
Nirmala Thirunavakkarasu Vs Tamil Nadu Electricity Board
Madras High Court · AIR 1984 Mad 201 : (1984) 97 LW 42
Electricity Act, 1910 — Section 37Electricity Rules, 1956 — Rule 91
High Courts02 Dec 1983Allowed
G. Selvaganapathy Vs Dr. Alagappa Chettiar Educational Trust and Alagappa College and Others
Madras High Court · (1983) 12 MAD CK 0034
Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 18(1), 19(3), 2(4), 3, 8(1)Tamil Nadu Private Colleges (Regulation) Rules, 1976 — Rule 10(3), 9