High Courts19 Jan 1984
S. Loganathan and Another Vs Special Officer of the Management of the T.U.C.S. Ltd. and Another
Madras High Court · (1985) ILR (Mad) 431 : (1984) 2 MLJ 245
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,433 of 5,229
High Courts18 Jan 1984
Associated Pharmaceutical Industries Private Limited Vs The State of Tamil Nadu
Madras High Court · (1986) 63 STC 316
Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)
High Courts18 Jan 1984
M. Sevugan Chettiar and Another Vs V.A. Narayana Raja and Others
Madras High Court · AIR 1984 Mad 334 : (1985) ILR (Mad) 41
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 34 Rule 5, 65Limitation Act, 1908 — Article 180Limitation Act, 1963 — Article 134
High Courts13 Jan 1984
Madurai Adheena Peadathipathi Vs State of Tamil Nadu
Madras High Court · AIR 1984 Mad 241
Constitution of India, 1950 — Article 226
High Courts12 Jan 1984
M.K. Swaminathan Vs Authorised officer (Land Reforms), Tirunelveli
Madras High Court · AIR 1984 Mad 97 : (1984) 97 LW 61 : (1984) 1 MLJ 295
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 6, 7
High Courts12 Jan 1984
Palani Roman Catholic Mission Vs Murugan and Co.
Madras High Court · AIR 1984 Mad 126
Madras City Tenants Protection Act, 1922 — Section 9
High Courts11 Jan 1984
Pallavan Transport Corporation, (Metro) Madras-2 Vs Presiding Officer, I Additional Labour Court, Madras, T.K. Krishnamurthy and Others
Madras High Court · (1985) 51 FLR 297 : (1984) 2 LLJ 132
Industrial Disputes Act, 1947 — Section 12(3)
High Courts11 Jan 1984
The Deputy Commissioner (C.T.), Coimbatore Division, Coimbatore Vs Sri Sampoorni Vilas Hotel
Madras High Court · (1985) 58 STC 134
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 3(1), 4, 5, 7
High Courts10 Jan 1984
A.V. Krishnamurthy Vs Govt. of Tamilnadu and Others
Madras High Court · (1985) 1 LLJ 46
Constitution of India, 1950 — Article 226
High Courts10 Jan 1984Allowed
A.V. Krishnamurthi Vs The Government of Tamil Nadu and Others
Madras High Court · (1985) ILR (Mad) 345
Constitution of India, 1950 — Article 226
High Courts09 Jan 1984
The Associated Cement Companies Ltd. Vs The State of Tamil Nadu and Another
Madras High Court · (1986) 63 STC 63
Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts06 Jan 1984
Varadan and two Others Vs State: Sub-Inspector of Police, E-4, Abhiramapuram Police Station
Madras High Court · (1984) LW(Cri) 48
City Police Act — Section 75Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Jan 1984
Charles Hereward Simpson and Others Vs The Commr. for Land Revenue, Land Reforms, Settlement of Estates and Food Production, Board of Revenue - 5 and Others
Madras High Court · (1984) 97 LW 305 : (1984) 2 MLJ 157
High Courts05 Jan 1984
Kanakavali Ammal and Others Vs V.S. Sundaram and Others
Madras High Court · (1984) 97 LW 166 : (1984) 1 MLJ 310
High Courts05 Jan 1984
Gopalakrishna Chettair Vs W.K.A. Yakub Hussain
Madras High Court · AIR 1984 Mad 253 : (1984) 97 LW 232
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts05 Jan 1984
Charles Hereward Simpson and Others Vs Commissioner for Land Revenue Land Reforms, Madras and Others
Madras High Court · AIR 1985 Mad 307 : (1984) 97 LW 305
Constitution of India, 1950 — Article 226Tamil Nadu Transferred Territory Ryotwari Settlement Act, 1964 — Section 21(2)
High Courts04 Jan 1984
Commissioner of Income Tax Vs Veena Textiles Pvt. Ltd.
Madras High Court · (1984) 40 CTR 233 : (1985) 155 ITR 794
Income Tax Act, 1961 — Section 33(1)Wealth Tax Act, 1957 — Section 5(1)
High Courts04 Jan 1984
Commissioner of Income Tax Vs S.S.M. Finishing Centre
Madras High Court · (1984) 40 CTR 200 : (1985) 155 ITR 791
Income Tax Act, 1961 — Section 109, 33(1)(B)