COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,431 of 5,229

High Courts16 Feb 1984

V.S. Devadoss Vs S. Velu and Another

Madras High Court · AIR 1984 Mad 150 : (1984) 97 LW 100 : (1984) 1 MLJ 301

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11, 23

High Courts16 Feb 1984

K. Sabanayakam and Others Vs The Tamil Nadu Housing Board and Others

Madras High Court · (1984) 2 MLJ 259

Constitution of India, 1950 — Article 226

High Courts15 Feb 1984

D. Palani Vs K. Balasubramaniam and Another

Madras High Court · (1984) 2 MLJ 180

High Courts15 Feb 1984

Balamore Estate (Private) Ltd. Vs State of Tamil Nadu

Madras High Court · (1984) 40 CTR 231 : (1987) 163 ITR 195

High Courts10 Feb 1984

In Re: Subbiah Nadar

Madras High Court · (1984) LW(Cri) 248

Criminal Procedure Code, 1973 (CrPC) — Section 300Tamil Nadu District Municipalities Act, 1920 — Section 216(3), 317

High Courts10 Feb 1984

Tamil Nadu Electricity Board, Tiruttani Vs D.K. Kanniappa Mudaliar and Another

Madras High Court · (1984) 02 MAD CK 0008

Electricity Act, 1910 — Section 26, 26(1), 26(4), 26(7), 39Penal Code, 1860 (IPC) — Section 379

High Courts09 Feb 1984

M. Abdul Rahman Vs S. Sadasivam

Madras High Court · (1985) ILR (Mad) 187 : (1984) 97 LW 516 : (1984) 1 MLJ 410

High Courts09 Feb 1984Allowed

Saint Joseph Matriculation School Vs The State of Tamil Nadu and Others

Madras High Court · (1986) ILR (Mad) 368

Land Acquisition Act, 1894 — Section 16

High Courts07 Feb 1984

Manickam and Others Vs Dharmapuram Adheenam and Mutt

Madras High Court · (1984) 2 MLJ 189

High Courts07 Feb 1984

COMMISSIONER OF Income Tax Vs MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.

Madras High Court · (1984) 42 CTR 27 : (1984) 148 ITR 196

Income Tax Act, 1961 — Section 80P

High Courts07 Feb 1984

Commissioner of Income Tax Vs T.T. Investments and Trades Pvt. Ltd.

Madras High Court · (1984) 42 CTR 48 : (1984) 148 ITR 347

Income Tax Act, 1961 — Section 207, 208, 214

High Courts07 Feb 1984

Commissioner of Income Tax Vs M.V.S. Sastry

Madras High Court · (1986) 157 ITR 543

Income Tax Act, 1961 — Section 155(5), 33, 34, 34(3), 41(2)

High Courts07 Feb 1984

Commissioner of Income Tax Vs Madurai District Central Co-operative Bank Ltd.

Madras High Court · (1984) 42 CTR 27 : (1984) 148 ITR 196

Income Tax Act, 1961 — Section 80, 80E, 80P, 80P(2), 81

High Courts06 Feb 1984

A.T.S. Parisutha Nadar Vs State of Tamil Nadu

Madras High Court · (1984) 02 MAD CK 0025

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7

High Courts06 Feb 1984

Commissioner of Income Tax Vs Ashoka Charities

Madras High Court · (1987) 163 ITR 579

Income Tax Act, 1961 — Section 11, 11(1), 2(15)

High Courts03 Feb 1984

Deivinol Ammal Vs Sivaparammal and Others

Madras High Court · (1984) LW(Cri) 146

Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts03 Feb 1984

Pon Ayyavoo Vs The Taluk Excise Officer and Others

Madras High Court · (1984) 2 MLJ 147

High Courts31 Jan 1984

T.S. Ramani Vs The Superintendent of Prisons, Central Jail, Madras and Others

Madras High Court · (1984) 01 MAD CK 0027

Constitution of India, 1950 — Article 14, 226, 33Criminal Procedure Code, 1973 (CrPC) — Section 345(1), 346, 4, 4(2), 428Evidence Act, 1872 — Section 3

High Courts31 Jan 1984Dismissed

N. S. Parthasarathy and N. S. Srinivasan Vs S. Varadachariar and Others

Madras High Court · (1984) 01 MAD CK 0009

High Courts30 Jan 1984

Sendamarai Animalv Vs Vijaya Rajagopal Chettiar

Madras High Court · AIR 1984 Mad 122 : (1984) 97 LW 85 : (1984) 1 MLJ 324

Limitation Act, 1963 — Article 62, 24, 26(2), 29(2), 3