High Courts19 Mar 1984
Commissioner of Wealth Tax Vs Late C. Seshachalam Chetty
Madras High Court · (1985) 44 CTR 216
Wealth Tax Act, 1957 — Section 14, 17, 17(1)(a), 17(1)(b), 2(e)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,429 of 5,229
High Courts19 Mar 1984
Narayana Vadivoo Vs Mohamed Ebrahim
Madras High Court · (1983) ILR (Mad) 208 : (1984) 97 LW 403 : (1984) 2 MLJ 220
High Courts19 Mar 1984
Commissioner of Wealth Tax Vs Late C. Seshachalam Chetty. (by Executor)
Madras High Court · (1987) 163 ITR 219
Wealth Tax Act, 1957 — Section 14, 17, 17(1), 2, 27
High Courts19 Mar 1984
M. Kanda Swamy Pillai Vs Chinnaswamy and Another
Madras High Court · AIR 1985 Mad 290 : (1985) 98 LW 669 : (1985) 98 LW 34
Motor Vehicles Act, 1939 — Section 95, 95(1), 96
High Courts17 Mar 1984
Kasturi and Sons Ltd. Vs Commissioner of Income Tax
Madras High Court · (1984) 42 CTR 297 : (1985) 152 ITR 541
Income Tax Act, 1961 — Section 256(1), 32(1), 41(2)
High Courts16 Mar 1984
Gnanaprakasa Mudaliar and two others Vs B. Anandathandavan and others
Madras High Court · AIR 1999 Mad 312 : (1999) 2 MLJ 398
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 13, Order 20 Rule 16, Order 20 Rule 18, Order 34 Rule 2Limitation Act, 1963 — Article 181
High Courts15 Mar 1984
Dr. Mohammed Ghouse and Others Vs K.A. Hameed and Another
Madras High Court · (1984) 1 MLJ 329
High Courts15 Mar 1984
R. Jagannatha Chettiar Vs Swarnambal
Madras High Court · (1984) 97 LW 182 : (1984) 2 MLJ 6
High Courts14 Mar 1984
Madurai Soft Drinks (Private) Limited Vs The State of Tamil Nadu
Madras High Court · (1985) 60 STC 94
High Courts13 Mar 1984
Commissioner of Wealth-tax Vs N. Gnanamani
Madras High Court · (1985) 45 CTR 157 : (1987) 163 ITR 313
Wealth Tax Act, 1957 — Section 5(1)
High Courts12 Mar 1984
Commissioner of Income Tax, Tamil Nadu-II, Madras Vs English Electric Co. of India Ltd.
Madras High Court · (1985) 44 CTR 219 : (1985) 151 ITR 116
High Courts08 Mar 1984
G. Ganapathy Thevar Vs The Executive Officer
Madras High Court · (1984) 97 LW 447 : (1984) 2 MLJ 219
High Courts08 Mar 1984
Subramanian Asari Vs Jayadevan Nair and Others
Madras High Court · AIR 1985 Mad 372 : (1985) 98 LW 215
High Courts08 Mar 1984
G. Ganapathi Thevar Vs The Executive Officer
Madras High Court · AIR 1985 Mad 282
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 5
High Courts08 Mar 1984Allowed
Mohamed Wather Trust Vs The Authorised Officer, (Land Reforms) Mannargudi, Thanjavur District
Madras High Court · (1985) ILR (Mad) 292
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2, 6, 6(2), 6(3), 83
High Courts07 Mar 1984
V. Rajkumar Vs The District Registrar, Coimbatore 18 and The Board of Revenue, Madras (The Chief Controlling Revenue Authority)
Madras High Court · (1984) 03 MAD CK 0037
Stamp Act, 1899 — Section 57, 57(1), 57(1)(a)
High Courts06 Mar 1984
A. Emberumanar and Another Vs K. Raghava
Madras High Court · (1983) ILR (Mad) 309 : (1988) 1 LW 568 : (1984) 2 MLJ 383
High Courts06 Mar 1984
Mitsubishi Finance (S.A.) and carrying on business through its Agents Vs Neyveli Lignite Corpn. Ltd., Neiveli and Another
Madras High Court · (1984) 97 LW 356 : (1984) 2 MLJ 369
High Courts06 Mar 1984
Mitsubishi France Vs Neyveli Lignite Corporation Ltd. and Another
Madras High Court · AIR 1985 Mad 300 : (1984) 97 LW 356
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11