High Courts17 Apr 1984
COMMISSIONER OF INCOME TAX Vs TAMIL NADU AGRO INDUSTRIES CORPORATION LIMITED.
Madras High Court · (1984) 41 CTR 223
Income Tax Act, 1961 — Section 32
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,427 of 5,229
High Courts16 Apr 1984
Commissioner of Income Tax Vs K.V. Somasundaram
Madras High Court · (1985) 45 CTR 323 : (1986) 160 ITR 404
High Courts12 Apr 1984
The Coimbatore Periar Mavatta Dravida Panchalai Thozhilalar Munnetra Sangam (P.F.) and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1985) 2 MLJ 125
High Courts12 Apr 1984
Thambiram Achari and Others Vs State
Madras High Court · (1984) LW(Cri) 175
Criminal Procedure Code, 1973 (CrPC) — Section 175Penal Code, 1860 (IPC) — Section 120B
High Courts12 Apr 1984
Coimbatore Periyar Mavatta Dravida Panchalai Thozilalar Munnetra Sangam Vs State of Tamil Nadu
Madras High Court · (1986) 1 LLJ 303 : (1985) 98 LW 641 : (1984) 2 MLJ 102
Industrial Disputes Act, 1947 — Section 10, 10(1), 10B, 12, 12(5)Payment of Bonus Act, 1965 — Section 34
High Courts12 Apr 1984Allowed
Pachiammal Vs N. Radhakrishnan
Madras High Court · (1984) 04 MAD CK 0003
Hindu Succession Act, 1956 — Section 1, 14, 14(1), 14(2)
High Courts11 Apr 1984
Kasi and Others Vs Govt. of Tamil Nadu and Another
Madras High Court · AIR 1985 Mad 169 : (1984) 97 LW 560
Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 — Section 11, 3
High Courts10 Apr 1984
The State of Tamil Nadu Vs William Jacks and Company (India) Private Limited
Madras High Court · (1985) 59 STC 90
Central Sales Tax Act, 1956 — Section 5(2)
High Courts10 Apr 1984
The State of Tamil Nadu Vs I.B.M. World Trade Corporation
Madras High Court · (1985) 60 STC 118
Central Sales Tax Act, 1956 — Section 5(2)
High Courts09 Apr 1984
Baluswami Chettiar Vs State of Tamil Nadu
Madras High Court · (1986) 63 STC 492
Tamil Nadu General Sales Tax Act, 1959 — Section 16(1), 16(2), 36(3)
High Courts07 Apr 1984Dismissed
Sri Aurobindo Society and Another Vs State by Deputy Superintendent of Police, C.B.I., S.T.E., E.I.C., New Delhi
Madras High Court · (1984) LW(Cri) 157
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 406
High Courts07 Apr 1984
Sanbagalakshmi Ammal, by Power of Attorney Agent S.R. Sriniyasan Vs Ramakrishnan
Madras High Court · (1984) 04 MAD CK 0007
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts06 Apr 1984
S. Karuppanna Gounder Vs S. Ramaswamy
Madras High Court · (1984) 97 LW 540 : (1984) 2 MLJ 207
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Apr 1984
A. Lakshminarasimhan Vs The Dean, Madras Veterinary College, Madras-7, The Registrar, The Tamilnadu Agricultural University, Coimbatore, The Controller, Tamilnadu Agricultural University, Coimbatore and State Government of Tamilnadu - Secretary - Agricultural Department, Fort St. George, Madras-9
Madras High Court · (1984) 2 LLJ 28
Tamil Nadu Agricultural University Act, 1971 — Section 38, 42, 48(4)
High Courts06 Apr 1984
Suresh Babu Vs Madhu
Madras High Court · AIR 1984 Mad 186 : (1984) 97 LW 464 : (1984) 1 MLJ 381
Guardians and Wards Act, 1890 — Section 25, 4(2)Hindu Minority and Guardianship Act, 1956 — Section 4, 4, 6, 6
High Courts05 Apr 1984
Commissioner of Income Tax Vs L. Balasubramaniam and Another
Madras High Court · (1984) 40 CTR 150 : (1985) 153 ITR 696
Income Tax Act, 1961 — Section 64, 64(2)
High Courts05 Apr 1984
L.R. Rajendran Vs Gajalakshmi
Madras High Court · AIR 1985 Mad 195(1)
Divorce Act, 1869 — Section 36Hindu Marriage Act, 1955 — Section 24
High Courts04 Apr 1984
Commissioner of Income Tax Vs V. Kumaraswamy
Madras High Court · (1987) 33 TAXMAN 58
Income Tax Act, 1961 — Section 64(1)(ii)
High Courts04 Apr 1984
COMMISSIONER OF INCOME TAX Vs v. KUMARASWAMY.
Madras High Court · (1985) 47 CTR 336
Income Tax Act, 1961 — Section 64(1)(ii)
High Courts04 Apr 1984
P.K. Subramani Vs Paster Mani and Another
Madras High Court · AIR 1986 Mad 181 : (1985) 98 LW 339