High Courts24 Apr 1984
Commissioner of Income Tax Vs Indian Overseas Bank
Madras High Court · (1984) 19 TAXMAN 542
Income Tax Act, 1961 — Section 147(6), 147(b)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,426 of 5,229
High Courts24 Apr 1984
Wahab Bros. Vs Inspecting Asstt. Commissioner and Another
Madras High Court · (1987) 163 ITR 27
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 139(1), 139(4), 139(8)
High Courts24 Apr 1984
Commissioner of Income Tax, Tamil Nadu-I, Madras Vs India Company Pvt. Ltd.
Madras High Court · (1984) 04 MAD CK 0034
Income Tax Act, 1961 — Section 2(47), 45
High Courts24 Apr 1984
Commissioner of Income Tax Vs Hindustan Ideal Ins. Corporation Ltd.
Madras High Court · (1984) 43 CTR 35
Income Tax Act, 1961 — Rule 4, 5, 199, 28, 44
High Courts24 Apr 1984
Commissioner of Income Tax Vs India Company Private Limited
Madras High Court · (1984) 149 ITR 548
Income Tax Act, 1961 — Section 2(47), 45
High Courts24 Apr 1984
Commissioner of Income Tax Vs South India Viscose Ltd.
Madras High Court · (1987) 163 ITR 674
Income Tax Act, 1961 — Section 40, 40A(5)Income Tax Rules, 1962 — Rule 5
High Courts24 Apr 1984
Commissioner of Income Tax Vs Hindustan Ideal Ins. Corpn. Ltd.
Madras High Court · (1984) 43 CTR 35
Income Tax Act, 1961 — Section 147, 199, 28, 29, 30
High Courts24 Apr 1984
WAHAB BROS. Vs INSPECTING ASSTT. COMMISSIONER and Another
Madras High Court · (1984) 41 CTR 216
Income Tax Act, 1916 — Section 139(8)
High Courts23 Apr 1984
M. Seshadri Iyengar and Sons Vs Commissioner of Income Tax
Madras High Court · (1985) 46 CTR 337 : (1985) 152 ITR 734
Income Tax Act, 1961 — Section 37
High Courts23 Apr 1984
B.M.S. (Private) Limited Vs Commissioner of Income Tax
Madras High Court · (1985) 153 ITR 758 : (1984) 19 TAXMAN 458
Income Tax Act, 1961 — Section 57
High Courts23 Apr 1984
Commissioner of Income Tax Vs Sakina Bai Ibrahim and Sons
Madras High Court · (1985) 154 ITR 540
Income Tax Act, 1961 — Section 148
High Courts19 Apr 1984
Commissioner of Income Tax Vs Seshasayee Paper and Boards Ltd.
Madras High Court · (1985) 156 ITR 542
Income Tax Act, 1961 — Section 14, 28, 57, 70, 71
High Courts18 Apr 1984
C.V. Raman and Others Vs The Management of Bank of India, Regional Office, Southern Region and Others
Madras High Court · (1985) 57 CompCas 126 : (1986) ILR (Mad) 1 : (1984) 2 LLJ 34 : (1985) 98 LW 560
Constitution of India, 1950 — Article 12, 311Penal Code, 1860 (IPC) — Section 9Tamil Nadu Shops and Establishments Act, 1947 — Section 2(3), 2(6), 4(1), 41, 41(2)
High Courts18 Apr 1984
Kamadhenu Trading Company Vs The State of Tamil Nadu
Madras High Court · (1985) 60 STC 108
Tamil Nadu General Sales Tax Act, 1959 — Section 17(1)
High Courts17 Apr 1984
A. Muthukumaran Vs The Commr. of Land Revenue Board of Revenue and Others
Madras High Court · (1984) 97 LW 537 : (1984) 2 MLJ 39
High Courts17 Apr 1984
A. Muthukumaran Vs Commissioner of Land Revenue, Board of Revenue, Madras and Others
Madras High Court · AIR 1985 Mad 160
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(6)
High Courts17 Apr 1984
Commissioner of Income Tax Vs Tamil Nadu Agro Industries Corporation Limited
Madras High Court · (1984) 41 CTR 223
Income Tax Act, 1961 — Section 32Registration Act, 1908 — Section 47
High Courts17 Apr 1984
Commissioner of Income Tax (Central) Vs Bhandari and Co.
Madras High Court · (1986) 56 CTR 179 : (1985) 152 ITR 687
Income Tax Act, 1961 — Section 2, 2(42A), 29
High Courts17 Apr 1984
Lakshminarayan Reddiar Vs T.K.S. Balarama Chettiar
Madras High Court · AIR 1984 Mad 370 : (1984) 97 LW 295 : (1985) 1 MLJ 148
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Tamil Nadu Debt Relief Act, 1978 — Section 6, 7Tamil Nadu Debt Relief Act, 1979 — Section 16, 32(1), 33, 33(1), 7
High Courts17 Apr 1984
C. Dhandayuthan Vs M. Natarajan and others
Madras High Court · (1984) 04 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1A, 151