High Courts22 Jun 1984Dismissed
M.S. Dhananjayan Vs State, by Provident Fund Inspector, Madras
Madras High Court · (1989) LW(Cri) 210
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,424 of 5,229
High Courts22 Jun 1984
Perumal and Others Vs The State
Madras High Court · (1984) 06 MAD CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 116(3)
High Courts21 Jun 1984
S. Vijayalakshmi and Others Vs M.G. Ganesa Iyer (died) and Others
Madras High Court · (1984) 97 LW 448 : (1984) 2 MLJ 299
High Courts21 Jun 1984
S.V. Kamaladevi Vs The State of Tamil Nadu and Another
Madras High Court · (1984) 97 LW 641 : (1984) 2 MLJ 498
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3A, 3A(1)(a)
High Courts21 Jun 1984
Entertaining Enterprises, Madras and Others Vs State of Tamil Nadu and Another
Madras High Court · AIR 1984 Mad 278
Constitution of India, 1950 — Article 134ACopyright Act, 1957 — Section 2Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders (Regulation) Act, 1984 — Section 10(2), 9(2)
High Courts21 Jun 1984
Life Insurance Corporation of India, Bombay and Others Vs Kalavathi B. Jawa
Madras High Court · AIR 1986 Mad 154
Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 13(I), 3, 9(3)(4)Life Insurance Corporation Act, 1956 — Section 44
High Courts21 Jun 1984
Assistant Collector of Central Excise and Another Vs Abdul Wahab and Another
Madras High Court · (1986) 24 ELT 28
Criminal Procedure Code, 1973 (CrPC) — Section 377(2)
High Courts21 Jun 1984
S. Sirumani C. Kanniah Naidu Vs Pandian Roadways Corporation
Madras High Court · (1984) 97 LW 360 : (1984) 2 MLJ 340
High Courts19 Jun 1984Dismissed
S.M. Mohammed Ismail Vs The Additional Director of Enforcement
Madras High Court · (1986) 7 ECC 64
Foreign Exchange Regulation Act, 1973 — Section 54
High Courts19 Jun 1984Allowed
S. Saleem Khan Vs The Deputy Director, Enforcement Directorate and Another
Madras High Court · (1985) 5 ECC 146
Foreign Exchange Regulation Act, 1973 — Section 9
High Courts19 Jun 1984
Commissioner of Income Tax, Tamil Nadu-IV, Madras Vs Sundaram Textiles Limited
Madras High Court · (1984) 43 CTR 30 : (1984) 149 ITR 525
Income Tax Act, 1961 — Section 154
High Courts19 Jun 1984
P. Sivagurunatha Pillai and Another Vs P. Mani Pillai (Died) and Others
Madras High Court · AIR 1984 Mad 328 : (1984) 97 LW 322
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Jun 1984
P. Jayappan Vs S.K. Perumal, First Income Tax Officer, Tuticorin
Madras High Court · (1985) 44 CTR 186 : (1984) 149 ITR 692
Income Tax Act, 1961 — Section 273A, 276C, 277, 278, 279(2)
High Courts18 Jun 1984Dismissed
M. Janakiraman Vs Meenakshi Ammal
Madras High Court · (1984) 06 MAD CK 0037
Hindu Adoptions and Maintenance Act, 1956 — Section 19, 19, 20, 21, 21
High Courts15 Jun 1984
R. Gopala Pathar Vs N. Jayalakshmi Ammal and Others
Madras High Court · AIR 1984 Mad 340 : (1984) 97 LW 313
Evidence Act, 1872 — Section 108, 168Hindu Womens Right to Property Act, 1937 — Section 3
High Courts15 Jun 1984Allowed
Central Warehousing Corporation Vs P. Gunasekaran and Others
Madras High Court · (1986) ILR (Mad) 175
Arbitration Act, 1940 — Section 2, 28, 31Limitation Act, 1963 — Article 137
High Courts15 Jun 1984
A. Mohideen Vs M.K. Chandra Kant
Madras High Court · (1985) LW(Cri) 343
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
High Courts15 Jun 1984
Saleema Bibi Vs Shaik Dovud
Madras High Court · (1984) 97 LW 308 : (1984) 2 MLJ 168
High Courts15 Jun 1984
Salema Bibi Vs Shaik Dovud
Madras High Court · AIR 1984 Mad 323
Tamil Nadu Debt Relief Act, 1979 — Section 17, 9, 9(5)
High Courts14 Jun 1984
M. Sheik Ali and Another Vs State Bank of India and Others
Madras High Court · (1984) 97 LW 482 : (1984) 2 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 89, Order 21 Rule 90, Order 34 Rule 5Limitation Act, 1963 — Section 5