COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,422 of 5,229

High Courts12 Jul 1984

V.K. Joseph Vs State of Tamil Nadu, Madras and Others

Madras High Court · AIR 1985 Mad 116

Constitution of India, 1950 — Article 245Presidency Small Cause Courts Act, 1882 — Section 19Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 2, 2(3)

High Courts12 Jul 1984

A. Muthalif Vs The Special Tahsildar, Harijan Welfare, Devakottai and Another

Madras High Court · AIR 1986 Mad 87

Land Acquisition Act, 1894 — Section 4, 6

High Courts12 Jul 1984

V.K. Joseph Vs The State of Tamil Nadu and Others

Madras High Court · (1984) 2 MLJ 494

Constitution of India, 1950 — Article 226Presidency Small Cause Courts Act, 1882 — Section 19Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(1), 12, 13, 14

High Courts12 Jul 1984

A. Muthalif Vs The Special Tahsildar, Harijan Welfare and Another

Madras High Court · (1985) 2 MLJ 237

High Courts12 Jul 1984

Palanivelayutham and Others Vs Ramassamy and Others

Madras High Court · (1985) 98 LW 390 : (1985) 2 MLJ 298

High Courts12 Jul 1984

P. Ramaswami Vs V. Marimuthu and others

Madras High Court · (1984) 07 MAD CK 0010

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts11 Jul 1984

Arumugham and Another Vs Kulandaivelu

Madras High Court · (1984) 97 LW 401 : (1984) 2 MLJ 324

High Courts11 Jul 1984

Narasinga Nadar and Another Vs The State

Madras High Court · (1985) CriLJ 1397

Penal Code, 1860 (IPC) — Section 109, 302, 324, 34

High Courts10 Jul 1984

T.M. Shanmugam and Others Vs The Periyar Self Respect Propaganda Institution and Others

Madras High Court · (1984) 97 LW 480 : (1984) 2 MLJ 440

High Courts10 Jul 1984

T. Ponnuvelu Vs The State of Tamil Nadu and Others

Madras High Court · (1984) 2 MLJ 472

Constitution of India, 1950 — Article 226

High Courts10 Jul 1984

T.M. Shanmugham and Others Vs The Periyar Self-respect Propaganda Institution and Others

Madras High Court · AIR 1985 Mad 93

Civil Procedure Code, 1908 (CPC) — Section 92Original Side Rules — Order 14 Rule 8, Order 4 Rule 2

High Courts09 Jul 1984

Lalan Singh and Another Vs Mahboob Hussian and Another

Madras High Court · (1984) 2 ACC 510

Motor Vehicles Act, 1988 — Section 110D

High Courts05 Jul 1984Dismissed

R. Sivagnanam Vs P.K. Sadanandam and others

Madras High Court · (1984) 07 MAD CK 0050

Evidence Act, 1872 — Section 115Hindu Succession Act, 1956 — Section 14(1), 14(2), 14(I)

High Courts05 Jul 1984

A. Venkataraman Vs S. Rajalakshmi and Others

Madras High Court · AIR 1985 Mad 248 : (1985) 98 LW 271 : (1985) 1 MLJ 232

Hindu Succession Act, 1956 — Section 14(1), 14(2)Succession Act, 1925 — Section 74, 97

High Courts04 Jul 1984

Southern Trading Company Vs The State of Tamil Nadu

Madras High Court · (1985) 60 STC 111

High Courts04 Jul 1984

The State of Tamil Nadu Vs Monotype India Limited

Madras High Court · (1986) 62 STC 434

High Courts04 Jul 1984

The State of Tamil Nadu Vs The National Cash Register Co.

Madras High Court · (1987) 66 STC 264

High Courts03 Jul 1984

Kannika Vs State of Tamil Nadu and Others

Madras High Court · (1985) CriLJ 1044

High Courts03 Jul 1984

Commissioner of Wealth Tax Vs D.C. Barley Dharmaraja

Madras High Court · (1984) 07 MAD CK 0065

Wealth Tax Act, 1957 — Section 5, 5(1), 5(1)(iv), 5(1)(iva), 5(1)(xxxii)

High Courts03 Jul 1984

Commissioner of Income Tax Vs Miss P. Sarada

Madras High Court · (1985) 21 TAXMAN 94

Income Tax Act, 1961 — Section 2(22)(c), 2(22)(e), 2(6A)(e)