High Courts24 Jul 1984
K.V. Mohanasundaram Vs Tamil Nadu Civil Supplies Corporation Ltd. and Another
Madras High Court · (1984) 97 LW 557 : (1984) 2 MLJ 373
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,421 of 5,229
High Courts24 Jul 1984Dismissed
Onward Trading Company Vs The Union of India (UOI) and Another
Madras High Court · (1985) 6 ECC 56
Constitution of India, 1950 — Article 226
High Courts24 Jul 1984
Transformer and Switchgear Ltd. Vs The State of Tamil Nadu
Madras High Court · (1986) 62 STC 445
High Courts23 Jul 1984
N. Pararneswara Kurup (Died) and Others Vs State of Tamil Nadu and Others
Madras High Court · AIR 1986 Mad 126 : (1986) ILR (Mad) 277 : (1985) 98 LW 519
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 30(1)
High Courts20 Jul 1984
Nagalingam Vs State
Madras High Court · (1985) LW(Cri) 99
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182
High Courts20 Jul 1984
R. Ramaswamy Mudaliar and Others Vs K.R. Venkatachalam
Madras High Court · (1984) LW(Cri) 242
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Jul 1984
Indrani Ammal and Others Vs K.P. Unnikrishnan and Another
Madras High Court · (1984) 97 LW 587 : (1984) 2 MLJ 310
High Courts18 Jul 1984
S. Srinivasan Vs The Govt. of Tamil Nadu and Another
Madras High Court · (1984) 2 MLJ 484
High Courts18 Jul 1984Allowed
S. Sabapathy Vs The State of Tamil Nadu
Madras High Court · (1985) ILR (Mad) 74
Evidence Act, 1872 — Section 25
High Courts18 Jul 1984
Padmanabha Mudaliar Vs E.B. Purushothaman
Madras High Court · (1984) 2 MLJ 480
High Courts17 Jul 1984
T.K. Doraiswamy Vs Premchand and Others
Madras High Court · (1984) 97 LW 620 : (1985) 2 MLJ 345
Civil Procedure Code, 1908 (CPC) — Section 2, 3, 47
High Courts17 Jul 1984
Kasturi and Sons Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 22 TAXMAN 324
Income Tax Act, 1961 — Section 256(1), 32(1), 41(2)
High Courts17 Jul 1984
Vinay Cotton Waste Company Vs The State of Tamil Nadu
Madras High Court · (1986) 63 STC 391
Central Sales Tax Act, 1956 — Section 3
High Courts17 Jul 1984
A.K. Thangadurai and Others Vs District Forest Officer, Madurai and Others
Madras High Court · AIR 1985 Mad 104
Cardamom Act, 1965 — Section 20, 9Constitution of India, 1950 — Article 14, 48Evidence Act, 1872 — Section 115
High Courts16 Jul 1984
Mariammal Vs Govindammal
Madras High Court · (1985) ILR (Mad) 117 : (1984) 2 MLJ 397
High Courts13 Jul 1984
Presentation Convent Vs Corporation of Madras
Madras High Court · (1985) 98 LW 465 : (1985) 2 MLJ 162
High Courts13 Jul 1984
P.K. Ramasamy Vs Joint registrar of co-op Societies, North Arcot Region, Vellore and Another
Madras High Court · AIR 1985 Mad 171 : (1985) 1 MLJ 145
High Courts13 Jul 1984
Messrs. Tuli Brothers Madras 1 Vs G.R. Srinivasulu
Madras High Court · (1984) 07 MAD CK 0002
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(ii)
High Courts12 Jul 1984
N.C. Sivagaminathan and Others Vs Madras Metropolitan Development Authority and Others
Madras High Court · (1984) 2 MLJ 271