High Courts31 Jul 1984
J. Ramarnoorthy Vs Corporation of Madras and Others
Madras High Court · AIR 1986 Mad 175 : (1985) 98 LW 552
Constitution of India, 1950 — Article 226, 265Madras City Municipal corporation Act, 1919 — Section 285(1), 285(3)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,420 of 5,229
High Courts30 Jul 1984
G. Natesa Nainar Vs Sri Karikudinathaswamy Devastanam
Madras High Court · (1984) 07 MAD CK 0054
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Jul 1984
R. Mangala Thanaraj, Inspector of Police Nanguneri (L and O) Vs State
Madras High Court · (1985) LW(Cri) 181
Penal Code, 1860 (IPC) — Section 376
High Courts30 Jul 1984
Veeramalai Muthiriar Vs Srinivasa Muthiriyar and Another
Madras High Court · (1984) 97 LW 387 : (1984) 2 MLJ 269
High Courts30 Jul 1984
S.M.C. Veerappan Vs The Commissioner, H.R. and C.E. and Others
Madras High Court · (1985) 98 LW 436 : (1985) 2 MLJ 7
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 26, 54
High Courts30 Jul 1984
Appello Agencies Vs State of Tamil Nadu
Madras High Court · (1987) 66 STC 386
Tamil Nadu General Sales Tax Act, 1959 — Section 32, 34
High Courts30 Jul 1984
Veermalai Muthiriar Vs E. Srinivas Muthiriyar and Another
Madras High Court · AIR 1985 Mad 128
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 9Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16A
High Courts30 Jul 1984
K. Kasthuri Vs The State of Tamil Nadu
Madras High Court · (1985) 59 STC 141
Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts27 Jul 1984
Precise Impex (P) Ltd. Vs Collector of Customs, Madras
Madras High Court · (1985) 5 ECC 222 : (1985) ECR 1111 : (1985) 21 ELT 84
High Courts27 Jul 1984
Rajamannar Chettiar Vs Velayutha Chettiar and Another
Madras High Court · (1986) ILR (Mad) 179 : (1984) 2 MLJ 467
High Courts27 Jul 1984
Ramachandran and Others Vs S. Jayaraman
Madras High Court · (1985) 2 MLJ 133
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Jul 1984
S. Thiagarajan and Another Vs Assistant Registrar of Companies, Madras
Madras High Court · (1986) 59 CompCas 328
Companies Act, 1956 — Section 1, 58A, 58A(3), 58A(5), 58A(6)Constitution of India, 1950 — Article 20
High Courts27 Jul 1984
South Arcot District Co-op. Spinning Mills Ltd. Vs CEGAT, SRB.
Madras High Court · (1985) 4 ECC 93
Central Excises and Salt Act, 1944 — Section 11A, 35, 35(1), 35A, 35FSea Customs Act, 1878 — Section 189
High Courts27 Jul 1984
R. Govindarajulu Naidu and Another Vs S. Dharman and Another
Madras High Court · (1986) ACJ 178 : AIR 1985 Mad 264
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 44 Rule 1Motor Vehicles Act, 1939 — Section 110D, 111ATamil Nadu Motor Accidents Claims Tribunal Rules, 1961 — Rule 19, 20
High Courts27 Jul 1984
Prabhakar Rao Vs Papayee Armnal
Madras High Court · AIR 1985 Mad 206
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts27 Jul 1984
Malayappa Nadar Vs Masjid E. Hafeeziah by Secretary Mohammed Iqbal
Madras High Court · (1984) 07 MAD CK 0013
High Courts27 Jul 1984
R. Govindrajulu and Another Vs S. Dharman and Another
Madras High Court · (1985) 1 ACC 172 : (1984) 97 LW 606
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Motor Vehicles Act, 1939 — Section 110D
High Courts27 Jul 1984
K. Sundararajan Vs The Educational Society and Others
Madras High Court · (1984) 07 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3A, Order 39 Rule 4
High Courts26 Jul 1984
K. Dharmaraj Vs A. Narasimhalu and Another
Madras High Court · (1985) 2 MLJ 166
High Courts25 Jul 1984
K. Viswanathan Vs The Govt. of Tamil Nadu and Others
Madras High Court · AIR 1985 Mad 139
Constitution of India, 1950 — Article 14, 15, 150, 154, 335