High Courts04 Jan 1984
Kallakurichi Co-Operative Sugar Mills Limited and Another Vs The State of Tamil Nadu
Madras High Court · (1985) 60 STC 113
Tamil Nadu General Sales Tax Act, 1959 — Section 38
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,434 of 5,229
High Courts03 Jan 1984
M. Krishnan Vs Ramaswami and Others
Madras High Court · (1984) 97 LW 406 : (1984) 2 MLJ 133
High Courts03 Jan 1984
Chemplast Employees' Union, Ramnagar, Mettur Dam Vs The Appellate Authority, The Labour Court, Coimbatore and Others
Madras High Court · (1984) 1 LLJ 209
Industrial Employment (Standing Orders) Act, 1946 — Section 10(2), 10(3), 5(2)
High Courts03 Jan 1984
K. Ramaswami Gounder Vs Commissioner of Income Tax
Madras High Court · (1984) 41 CTR 204 : (1987) 163 ITR 94
Income Tax Act, 1961 — Section 10, 10(3), 2(13), 2(36)
High Courts03 Jan 1984
Commissioner of Income Tax Vs Chickanna Silk House
Madras High Court · (1984) 42 CTR 279 : (1987) 163 ITR 145
Income Tax Act, 1961 — Section 142(1), 271(1)
High Courts03 Jan 1984
Commissioner of Income Tax Vs Lekhraj and Sons
Madras High Court · (1985) 22 TAXMAN 505
Income Tax Act, 1961 — Section 10(2)(xv), 256(2), 66(5)
High Courts01 Jan 1984
Asia Tobacco Company Ltd. Vs Union of India and Others
Madras High Court · (1984) 01 MAD CK 0020
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 3
High Courts23 Dec 1983
K.S. Meenakshi Ammal and Others Vs M. Subbalakshmi Ammal
Madras High Court · AIR 1984 Mad 348 : (1984) 97 LW 230
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3
High Courts23 Dec 1983
Commissioner of Income Tax, Tamil Nadu-II, Madras Vs Sundaram Finance (P.) Ltd.
Madras High Court · (1984) 43 CTR 53
Income Tax Act, 1961 — Section 13A, 37, 37(1), 37(2B)
High Courts22 Dec 1983
Rajammal and Others Vs The Authorised Officer (Land Reforms) and Another
Madras High Court · (1984) 1 MLJ 270
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2(1)(ii)
High Courts22 Dec 1983
Industrial Development Bank of India and Others Vs B. Ananthaswami and Others
Madras High Court · (1986) 60 CompCas 99
Capital Issues (Control) Act, 1947 — Section 2, 3, 3(2)Companies Act, 1956 — Section 155, 75(1)
High Courts21 Dec 1983
R. Venkatasubba Reddiar and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1984) 2 MLJ 71
Land Acquisition Act, 1894 — Section 3(f)Tamil University Act, 1982 — Section 3(2), 4
High Courts21 Dec 1983
Sree Karpagambal Mills Ltd. Vs State of Tamil Nadu
Madras High Court · (1984) 57 STC 300
High Courts20 Dec 1983
Addison Paints and Chemicals Ltd. Vs State of Tamil Nadu
Madras High Court · (1985) ILR (Mad) 55
Central Sales Tax Act, 1956 — Section 3
High Courts20 Dec 1983
Commissioner of Income Tax Vs M.S. Menon
Madras High Court · (1987) 168 ITR 125
Income Tax Act, 1961 — Section 143
High Courts20 Dec 1983
Tarapore and Co. (Cochin) Vs Commissioner of Income Tax
Madras High Court · (1985) 154 ITR 537 : (1987) 33 TAXMAN 46
Income Tax Act, 1961 — Section 256(2), 33(1), 33(1)(B)
High Courts19 Dec 1983
Commissioner of Wealth Tax, Coimbatore Vs Sabita Chandran
Madras High Court · (1985) 151 ITR 210
Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 1D
High Courts16 Dec 1983
Sree Vengeeswarar Alagarperumal Devasthanam Vs The State of Tamil Nadu and Another
Madras High Court · (1984) 2 MLJ 427
Land Acquisition Act, 1894 — Section 4(1), 9(3)
High Courts15 Dec 1983
Kuppu alias Kuppammal Vs Kuppuswami Mandiri and Others
Madras High Court · (1985) ILR (Mad) 360 : (1984) 2 MLJ 224
Limitation Act, 1908 — Section 28
High Courts14 Dec 1983
A. Shanmugham Chetty Vs Commissioner of Income Tax
Madras High Court · (1985) 154 ITR 331
Income Tax Act, 1961 — Section 147Wealth Tax Act, 1957 — Section 17, 17(1)