High Courts02 Dec 1983
P. Annakili Ammal and Another Vs H.C. Hussain and Hassan and Another
Madras High Court · (1984) 97 LW 116 : (1984) 1 MLJ 340
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,436 of 5,229
High Courts02 Dec 1983
Ravi Ram Vs Somasundaram
Madras High Court · (1984) 97 LW 70 : (1984) 1 MLJ 52
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11
High Courts02 Dec 1983
Rasu and Others Vs The Special Deputy Collector (Revenue Court) and Another
Madras High Court · (1985) ILR (Mad) 67 : (1984) 97 LW 36 : (1984) 2 MLJ 1
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(a)
High Courts01 Dec 1983
N.E. Murugesa Chettiar Vs T.S. Dawood and Another
Madras High Court · (1984) 2 MLJ 278
Contract Act, 1872 — Section 23Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 43
High Courts30 Nov 1983
The State of Tamil Nadu and Another Vs Administratix to the Estate of Late Dr. P. Venkataramana Rao and Another
Madras High Court · (1985) ILR (Mad) 305 : (1984) 2 MLJ 273
General Clauses Act, 1897 — Section 3(j)
High Courts30 Nov 1983
The State of Tamil Nadu Vs Jaya Pharmacy
Madras High Court · (1984) 57 STC 164
Tamil Nadu General Sales Tax Act, 1959 — Section 22(1), 22(2)
High Courts30 Nov 1983
Commissioner of Income Tax Vs Tamil Murasu Publishers (P) Ltd.
Madras High Court · (1983) 11 MAD CK 0021
Income Tax Act, 1961 — Section 246, 32(1), 34
High Courts29 Nov 1983
Tube Investments of India Limited Vs Commissioner of Income Tax, Tamil Nadu-I and Another
Madras High Court · (1985) 153 ITR 645
Income Tax Act, 1961 — Section 197(3), 263, 278, 80J(1), 80J(3)
High Courts29 Nov 1983
Lucas T.V.S. Ltd., Madras Vs Government of India, New Delhi
Madras High Court · (1984) 17 ELT 93
Customs Act, 1962 — Section 131
High Courts29 Nov 1983
Carborandum Universal Ltd. Vs Commissioner of Income Tax
Madras High Court · (1984) 40 CTR 109 : (1984) 146 ITR 1
Income Tax Act, 1961 — Section 40A, 9(1)Income Tax Rules, 1962 — Rule 101
High Courts29 Nov 1983
Johnson Industries Vs Joint Chief Controller of Imp. and Exp., Madras-I
Madras High Court · (1983) 11 MAD CK 0019
Constitution of India, 1950 — Article 14
High Courts28 Nov 1983
Commissioner of Income Tax, Tamil Nadu-II, Madras Vs Sri Venkateswara Textiles
Madras High Court · (1984) 42 CTR 37 : (1985) 153 ITR 687
Income Tax Act, 1961 — Section 148, 271(1), 271(4A)
High Courts28 Nov 1983
J. Jeevanandam Vs Correspondent, American Advent Mission School, Madras
Madras High Court · (1985) 2 LLJ 118 : (1984) 97 LW 571
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Specific Relief Act, 1963 — Section 39
High Courts28 Nov 1983
T.K. Sambana Rao and Another Vs The Union Territory of Pondicherry and Others
Madras High Court · (1984) 2 MLJ 446
Land Acquisition Act, 1894 — Section 4(1)
High Courts28 Nov 1983Allowed
Shah and Salim Vs The Commercial Tax Officer (C.T.) and Others
Madras High Court · (1985) ILR (Mad) 217
Constitution of India, 1950 — Article 246Income Tax Act, 1922 — Section 34(3)Income Tax Act, 1961 — Section 52(2)
High Courts25 Nov 1983
Sivachidamba Ram Vs Annamalai Mudaliar and Another
Madras High Court · AIR 1984 Mad 350 : (1984) 97 LW 260 : (1984) 1 MLJ 419
Pondicherry Cultivating Tenants Protection Act, 1970 — Section 2
High Courts25 Nov 1983
Ponnuswami Vs Visalakshi and Another
Madras High Court · (1984) LW(Cri) 19
Penal Code, 1860 (IPC) — Section 494
High Courts25 Nov 1983
K.M. Sundaram Vs The State of Tamil Nadu
Madras High Court · (1984) LW(Cri) 65
Tamil Nadu Entertainments Tax Act, 1939 — Section 14(1)(a)Tamil Nadu Public Health Act, 1939 — Section 4(2)
High Courts24 Nov 1983
In Re: Elumalai
Madras High Court · (1985) LW(Cri) 338
Prevention of Food Adulteration Act, 1954 — Section 2(1)(a), 7(1)
High Courts24 Nov 1983
S. Viswanathan and Others Vs The Deputy Registrar of Co-operative Societies, Credit and Others
Madras High Court · (1984) 1 MLJ 92
Industrial Disputes Act, 1947 — Section 18(1)