High Courts22 Nov 1983
V. Mohangovinda Doss Vs A.M. Dhanapal Chettiar and Others
Madras High Court · (1984) 97 LW 240 : (1984) 2 MLJ 89
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,437 of 5,229
High Courts21 Nov 1983Dismissed
Commissioner of Income Tax Vs Pierce Leslie and Co. Ltd.
Madras High Court · (1984) 19 TAXMAN 273
Income Tax Act, 1961 — Section 147(b)
High Courts21 Nov 1983
Commissioner of Income Tax Vs M.R. Alagappan, M.A. Arunachalam and M.A. Murugappan
Madras High Court · (1987) 61 CTR 301 : (1987) 164 ITR 690
Income Tax Act, 1961 — Section 23
High Courts18 Nov 1983
Innasimuthu
Madras High Court · (1984) LW(Cri) 69
Penal Code, 1860 (IPC) — Section 304A
High Courts18 Nov 1983
P. Ponnu Reddiar Vs Food Inspector, Madurai Corporation
Madras High Court · (1983) 11 MAD CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Nov 1983
Krishnamurchy Vs Union Territory of Pondicherry, by the Station House Officer Grand Bazar Police Station, Pondicherry
Madras High Court · (1984) LW(Cri) 17
Penal Code, 1860 (IPC) — Section 379
High Courts16 Nov 1983
Ramaswami Panipoondar Vs Mani
Madras High Court · (1984) 2 MLJ 432
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Nov 1983
K. Vensimal and Sons Vs Commissioner of Income Tax
Madras High Court · (1986) 157 ITR 807
Income Tax Act, 1961 — Section 256(2), 35B, 35B(1)
High Courts14 Nov 1983
Sara Nisha and Others Vs S. Raju and Another
Madras High Court · (1984) 97 LW 378 : (1984) 2 MLJ 152
Evidence Act, 1872 — Section 68
High Courts14 Nov 1983
Commissioner of Income Tax Vs T. Narayanaswamy
Madras High Court · (1985) 156 ITR 194 : (1984) 18 TAXMAN 439
Income Tax Act, 1961 — Section 54B
High Courts14 Nov 1983
Commissioner of Income Tax, Madras Vs Arasan and Company
Madras High Court · (1984) 40 CTR 202 : (1985) 152 ITR 206
Income Tax Act, 1961 — Section 33, 34, 34(3)
High Courts14 Nov 1983
M.A.A. Raoof Vs Income Tax Officer, Company Circle II(6), Madras and Another
Madras High Court · (1985) 152 ITR 228
Income Tax Act, 1961 — Section 2(24), 203
High Courts14 Nov 1983
Ramakrishnan Reddiar Vs Srinivasa Naidu and Others
Madras High Court · (1984) 97 LW 368 : (1984) 2 MLJ 418
Registration Act, 1908 — Section 20
High Courts14 Nov 1983
Umayambikai Mills Pvt. Ltd. Vs Paulraj Nadar and Another
Madras High Court · (1984) LW(Cri) 118
Electricity Act, 1910 — Section 12(2)
High Courts11 Nov 1983
Palanivel Pillai Vs Santharam Iyer and Another
Madras High Court · (1984) 2 MLJ 109
Limitation Act, 1963 — Section 14(1)
High Courts11 Nov 1983
Abdul Rasheed Vs Syed and Others
Madras High Court · (1984) LW(Cri) 79
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Nov 1983
P.V. Parthasarathy Chettiar Vs State of Tamil Nadu and Others
Madras High Court · AIR 1984 Mad 32 : (1983) 96 LW 691 : (1984) 1 MLJ 63
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(6A), 3
High Courts10 Nov 1983
The State of Tamil Nadu Vs Southern Explosives Co.
Madras High Court · (1984) 57 STC 173
High Courts10 Nov 1983
State of Tamil Nadu Vs C.K. Gajapathy and Co.
Madras High Court · (1984) 57 STC 137
High Courts10 Nov 1983
Jaikrishndas Vs Chiruthail Ammal and Another
Madras High Court · AIR 1984 Mad 321 : (1984) 2 MLJ 443
Motor Vehicles Act, 1939 — Section 95, 96