High Courts12 Oct 1987Allowed
Asstt. Collector of Customs Vs Shanmugham
Madras High Court · (1988) 15 ECC 1 : (1988) 37 ELT 201
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2), 482, 498Customs Act, 1962 — Section 135
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,346 of 5,229
High Courts12 Oct 1987Allowed
The Assistant Collector of Customs Prosecution Cell Vs Shanmugam and The Superintendent, Central Prison
Madras High Court · (1988) 14 ECR 108
Customs Act, 1962 — Section 135
High Courts08 Oct 1987
K. Ramaswamy Vs Esther Johney
Madras High Court · (1988) 1 LW 475 : (1988) 1 MLJ 257
High Courts08 Oct 1987
N. Sellappa Gounder Vs Dy. Commissioner of Labour and Another
Madras High Court · (1989) 1 ACC 42 : (1988) 2 LW 147
Workmens Compensation Act, 1923 — Section 2(1)(n)
High Courts08 Oct 1987Allowed
Sait alias Santhanam Vs State
Madras High Court · (1988) LW(Cri) 86
Penal Code, 1860 (IPC) — Section 304I
High Courts08 Oct 1987
R. Subbarayan Vs Ravaimani Ammal
Madras High Court · AIR 1988 Mad 228 : (1988) 1 MLJ 294
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Oct 1987
S.P. Arthanari Mudaliar and 4 others Vs A. Ponnusami and 2 others
Madras High Court · (1987) 10 MAD CK 0029
Civil Procedure Code, 1908 (CPC) — Section 148, 151Specific Relief Act, 1963 — Section 28, 28(1)
High Courts07 Oct 1987Dismissed
In Re : Chandran
Madras High Court · (1988) LW(Cri) 113
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 84
High Courts06 Oct 1987
Muthu Pillai Vs Seruvakkal
Madras High Court · (1988) 2 LW 411 : (1988) 2 MLJ 143
High Courts05 Oct 1987Allowed
State Vs Rajapandian
Madras High Court · (1988) LW(Cri) 40
Prevention of Food Adulteration Act, 1954 — Section 10(7)
High Courts25 Sept 1987
M.K.M. Ragumathulla Vs S.M. Syed Ali and Another
Madras High Court · (1988) 2 MLJ 432
High Courts25 Sept 1987Allowed
M. Ramaswamy and another Vs Sub-Divisional Magistrate/Sub-Collector, Coimbatore, and 11 others
Madras High Court · (1988) LW(Cri) 62
Air (Prevention and Control of Pollution) Act, 1981 — Section 17(1)(g), 19, 21(5), 22, 23Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 133(1)(b), 134, 138Penal Code, 1860 (IPC) — Section 133(1), 188, 268, 278, 291
High Courts24 Sept 1987
The Vysya Bank Limited Vs Indian Bank
Madras High Court · (1988) 1 LW 279 : (1987) 2 MLJ 390
High Courts24 Sept 1987
Jeeva Pandian Vs M. Iyyaswamy Thevar and Others
Madras High Court · (1988) 1 LW 170 : (1988) 2 MLJ 295
High Courts24 Sept 1987
The Vysya Bank Ltd., Madras Vs Indian Bank, Madras
Madras High Court · AIR 1988 Mad 256
Negotiable Instruments Act, 1881 (NI) — Section 131
High Courts23 Sept 1987
Delhi Properties and Building Society Pvt. Ltd. Vs The State of Tamil Nadu
Madras High Court · (1989) 2 MLJ 66
High Courts23 Sept 1987
Chinna Gounder Vs Ramaswami Gounder and others
Madras High Court · (1987) 09 MAD CK 0023
High Courts22 Sept 1987
Muthuswamy Thevar (Died) and Others Vs Director of Land Reforms Board of Revenue (Land Reforms)
Madras High Court · (1989) 2 LW 72 : (1989) 2 MLJ 272