High Courts22 Sept 1987Dismissed
Life Insurance Corporation of India Vs G. Palanivelu and Others
Madras High Court · (1988) ACJ 946
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,347 of 5,229
High Courts22 Sept 1987
Arumuga Thevar and Others Vs Govinda Thevar and Others
Madras High Court · (1989) 2 MLJ 255
High Courts22 Sept 1987
Boyot Selvacarassou rep. by power agent Boyot Virappan Vs Perumal
Madras High Court · (1987) 09 MAD CK 0010
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12, 13, 52
High Courts22 Sept 1987
Life Insurance Corporation of India, Southern Zonal Office, L.I.C. Buildings, Anna Road, Madras-600002 Vs G. Palanivelu and 4 others
Madras High Court · (1988) ACJ 946
High Courts21 Sept 1987
Employees State Insurance Corporation Vs Nambisans D.V. Dairy Farm, A Partnership Firm
Madras High Court · (1988) 1 LW 467 : (1988) 1 MLJ 179
High Courts21 Sept 1987
K. Ganesh Vs State of Tamil Nadu
Madras High Court · (1988) 68 STC 84
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 38
High Courts21 Sept 1987Dismissed
G. Gopalaswamy Vs Nagarajan and 2 others
Madras High Court · (1987) 09 MAD CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts21 Sept 1987
Sivagurunathan and Another Vs Balasubramanian
Madras High Court · (1987) 09 MAD CK 0005
High Courts21 Sept 1987Dismissed
M/s. While Brothers Vs G. Kailasam
Madras High Court · (1987) 09 MAD CK 0002
Limitation Act, 1963 — Section 12, 12(2), 14, 4, 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c), 19
High Courts21 Sept 1987
Tiruppur Textiles (P) Ltd. Vs E.S.I. and Others
Madras High Court · (1989) 1 ACC 71 : (1988) 2 LW 172
Employees State Insurance Act, 1948 — Section 2(5), 2(8), 2(9), 2(9)(1), 2(9)(b)Workmens Compensation Act, 1923 — Section 19, 30
High Courts19 Sept 1987
Ramakrishna and Bros., a partnership firm thro one of its partners, M. Paramasivam and Others Vs T.P.N. Manickavalli
Madras High Court · (1989) 1 MLJ 404
High Courts18 Sept 1987
M. Jaya Kumar Vs The Pallavan Transport Corporation
Madras High Court · (1988) 1 ACC 5
Penal Code, 1860 (IPC) — Section 304A
High Courts18 Sept 1987Dismissed
Janakiammal and Others Vs P.A.K. Natarajan and Others
Madras High Court · AIR 1989 Mad 88 : (1988) 1 LW 416
Civil Procedure Code, 1908 (CPC) — Section 100, 101Partition Act, 1893 — Section 4, 4(2)Transfer of Property Act, 1882 — Section 44(2)
High Courts18 Sept 1987
V. Jayakannan and Others Vs V.K. Sampath alias V.K. Sampathkumar
Madras High Court · (1991) 2 MLJ 77
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts17 Sept 1987Allowed
Venkateswara and Co. Vs Deputy Commercial Taxes Officer
Madras High Court · (2003) 133 STC 606
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts16 Sept 1987Allowed
In Re: P. Ramu
Madras High Court · (1988) LW(Cri) 61
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts16 Sept 1987
Sundari Ammal Vs Thilakavathi Ammal and Others
Madras High Court · AIR 1988 Mad 183 : (1988) 1 LW 205 : (1988) 1 MLJ 368
Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 8, 9
High Courts16 Sept 1987
Annamalai Vs Assistant Commissioner (C.T.), Kancheepuram and Another
Madras High Court · (1987) 09 MAD CK 0017
Tamil Nadu Entertainments Tax Act, 1939 — Section 4, 5
High Courts16 Sept 1987
Kunchidapatham and Others Vs Dhanalakshmy Bus Service and Another
Madras High Court · (1988) 1 ACC 449 : (1988) 1 LW 46
High Courts15 Sept 1987
Province of Madras Vs Jaithoon Bibi and Others
Madras High Court · (1988) ACJ 855 : (1988) 1 LW 378 : (1988) 1 MLJ 80