High Courts15 Sept 1987
G. Gopalakrishnan and Another Vs Deputy Commissioner of Commercial Taxes, Salem and Others
Madras High Court · (1988) 70 STC 293
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,348 of 5,229
High Courts14 Sept 1987Dismissed
C.M. Visalakshi and Others Vs K. Kuppusamy and Others
Madras High Court · AIR 1989 Mad 27
Advocates Act, 1961 — Section 32
High Courts11 Sept 1987
G. Ramaiah Kandiar Vs Additional Director, Enforcement
Madras High Court · (1989) 66 CompCas 283 : (1988) 17 ECC 178 : (1988) 1 LW 536
Foreign Exchange Regulation Act, 1947 — Section 10
High Courts11 Sept 1987
Agro Engineering Service Co-operative Centre Limited Vs Govindammal and Others
Madras High Court · (1988) 1 ACC 21 : (1988) ACJ 482
High Courts11 Sept 1987
T.N. Noor Mohammed Vs S.V. Govindarajan
Madras High Court · (1987) 09 MAD CK 0048
Civil Procedure Code, 1908 (CPC) — Section 11, 80Presidency Small Cause Courts Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 11
High Courts11 Sept 1987
Krisknaswami Naicker Vs Vasudevan and others
Madras High Court · (1987) 09 MAD CK 0046
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Partnership Act, 1932 — Section 19, 19(2)(c)
High Courts11 Sept 1987Dismissed
Ramaiah Vs State
Madras High Court · (1987) 09 MAD CK 0043
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts11 Sept 1987
Indira and Others Vs Vinayagam Chettiar
Madras High Court · (1988) 2 LW 454 : (1989) 1 MLJ 186
High Courts11 Sept 1987
S. Rosely Vs Lazar Nadar and Others
Madras High Court · (1988) 2 LW 64 : (1988) 1 MLJ 338
High Courts11 Sept 1987
Muniammal Vs Sakkubai and Another
Madras High Court · AIR 1988 Mad 241 : (1987) 100 LW 1191
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts11 Sept 1987
Govindasami Padayachi (dead) and Others Vs Boorasami Padayachi (dead) and others
Madras High Court · (1987) 09 MAD CK 0009
Evidence Act, 1872 — Section 32(6), 55
High Courts10 Sept 1987
Sadhanandhan Vs Leelavathy
Madras High Court · (1988) 1 LW 384 : (1988) 1 MLJ 122
High Courts10 Sept 1987
Goodwill Exports and Another Vs Jayammal and Others
Madras High Court · (1987) 2 ACC 454 : (1989) ACJ 636
Motor Vehicles Act, 1988 — Section 110A
High Courts10 Sept 1987
Karuppana Gounder Vs Velappa Naicker and Another
Madras High Court · (1987) 09 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Sept 1987Dismissed
Mohan and Another Vs Santha Bai Ammal and Others
Madras High Court · (1990) 1 DMC 257 : (1989) 2 LW 197
Hindu Marriage Act, 1955 — Section 16, 7
High Courts09 Sept 1987
Indirani Vs Vellathal and Others
Madras High Court · (1988) 1 LW 358 : (1988) 1 MLJ 168
High Courts09 Sept 1987
Kothandan and Another Vs Govindarajan and Others
Madras High Court · (1988) 1 ACC 407
Evidence Act, 1872 — Section 165
High Courts09 Sept 1987
R. Muthusamy Vs K. Govindammal and 2 others
Madras High Court · (1987) 09 MAD CK 0044
Evidence Act, 1872 — Section 3
High Courts09 Sept 1987
M.S. Manvizhi and Another Vs The Govt. of Tamil Nadu and Meenakshi College for Woman
Madras High Court · (1987) 09 MAD CK 0041
Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 17, 17, 20, 20(b), 55
High Courts09 Sept 1987Dismissed
J.R. Daniel and Another Vs T. Vaitheeswaran and Others
Madras High Court · (1989) 1 ACC 327 : (1989) ACJ 514 : AIR 1989 Mad 5
Motor Vehicles Act, 1939 — Section 110B