High Courts23 Oct 1987
Muthulakshmi and others Vs Pongiammal Gounder
Madras High Court · (1987) 10 MAD CK 0031
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,345 of 5,229
High Courts23 Oct 1987Dismissed
Kannammal Vs A.S. Kasim and Others
Madras High Court · (1987) 10 MAD CK 0020
Motor Vehicles Act, 1939 — Section 110, 110A, 110F, 2(24), 95(1)Penal Code, 1860 (IPC) — Section 304A
High Courts23 Oct 1987Dismissed
Kannammal Vs A.S. Kasim and others
Madras High Court · (1987) 10 MAD CK 0001
Constitution of India, 1950 — Article 26(b)Penal Code, 1860 (IPC) — Section 304A
High Courts22 Oct 1987
C. Thangaswamy Nadar Vs Pappa and Others
Madras High Court · (1988) 2 LW 223 : (1988) 2 MLJ 385
High Courts20 Oct 1987
Thirumalayappan represented by guardian mother Sivagnana Vadivu Ammal Vs The Authorised Officer, (Land Reforms)
Madras High Court · (1988) 1 LW 41 : (1989) 1 MLJ 33
High Courts20 Oct 1987
M. Periasamy Vs C.S. Govindasamy and Another
Madras High Court · (1988) 1 LW 596 : (1988) 2 MLJ 109
High Courts20 Oct 1987
Thimiae Gowder Vs K. R. Kannappan and Another
Madras High Court · AIR 1988 Mad 320 : (1988) 1 LW 60
Tamarind Pantheist (Conduct of Election of Chairman of Pinhead Union Councils and Presidents and Members of Pantheist) Rules, 1978 — Rule 11(3), 14(3)Thailand Pantheist Act, 1958 — Section 22, 30(19)
High Courts19 Oct 1987Dismissed
Peria Chelladurai and Chinna Chelladurai Vs State
Madras High Court · (1987) LW(Cri) 497
Criminal Procedure Code, 1973 (CrPC) — Section 218, 218(1), 220, 220(1), 482Penal Code, 1860 (IPC) — Section 307, 427, 452, 459, 506(ii)
High Courts16 Oct 1987
Thangavelu Udayar Vs Paramasivam and Others
Madras High Court · (1988) 1 LW 414 : (1988) 1 MLJ 398
High Courts16 Oct 1987Partly Allowed
Ramachandra Iyer Vs Vadivelu
Madras High Court · AIR 1989 Mad 75 : (1988) 1 LW 65 : (1987) 2 MLJ 256
Limitation Act, 1963 — Section 18
High Courts16 Oct 1987
M. Selvaraj Vs P. Kumariah and Others
Madras High Court · (1987) 10 MAD CK 0009
High Courts15 Oct 1987
New India Assurance Co. Ltd. Vs Parvathy Ammal and Others
Madras High Court · (1988) 2 ACC 494 : (1989) ACJ 114
Motor Vehicles Act, 1939 — Section 103A
High Courts14 Oct 1987
Murugaiya Konar and Others Vs Daniel Nursing Home
Madras High Court · (1988) 1 LW 382 : (1988) 1 MLJ 121
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11
High Courts13 Oct 1987
Managing Director Thanthai Periyar Transport Corporation Ltd. Vs Ammani Ammal and Another
Madras High Court · (1988) 2 ACC 619 : (1989) ACJ 847
Motor Vehicles Act, 1988 — Section 110A
High Courts13 Oct 1987
Raghavan alias R.K. Selvarajan, Sarojini Ammal (died) and others Vs The Authorised Officer, Land Reforms, Pondicherry
Madras High Court · (1987) 10 MAD CK 0032
Pondicherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 — Section 9(1)
High Courts13 Oct 1987
P.K. Easwaran and Others Vs M. Kuppuswami and Others
Madras High Court · (1989) 1 MLJ 390
High Courts13 Oct 1987
Kanniammal and Another Vs Prabhakar and Another
Madras High Court · (1988) 2 ACC 518 : (1989) ACJ 489
Motor Vehicles Act, 1988 — Section 110A
High Courts13 Oct 1987Allowed
A. Madathi Vs The District Collector, Tirunelveli, Kattabomman Dt. and The Special Commissioner and Secretary to Government, Prohibition and Excise Department, Fort St. George, Madras-9
Madras High Court · (1987) LW(Cri) 510
Constitution of India, 1950 — Article 226