High Courts10 Nov 1987
James Vs Y. Davidson
Madras High Court · (1987) 11 MAD CK 0029
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 34Transfer of Property Act, 1882 — Section 118, 54, 9
COURT ARCHIVE
Madras High Court judgments
1,04,574 judgments · page 3,344 of 5,229
High Courts09 Nov 1987Allowed
K.S. Magdoom Vs N.S. Jalal and another
Madras High Court · (1988) LW(Cri) 89
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 482Penal Code, 1860 (IPC) — Section 147, 148, 380, 448, 457
High Courts06 Nov 1987
Arcot N. Veeraswami Vs M.G. Ramachandran and Others
Madras High Court · AIR 1988 Mad 192
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 123, 213, 245, 246Tamil Nadu Pachalappas Trust (Taking over of Management) Act, 1981 — Section 3
High Courts06 Nov 1987
K.G. Arumugham and Others Vs K.A. Chinnappan and Others
Madras High Court · (1988) 1 LW 240 : (1988) 1 MLJ 192
High Courts04 Nov 1987Dismissed
Assistant Registrar of Companies, Madras Vs Sudarsan Liners Ltd.
Madras High Court · (1988) LW(Cri) 74
Companies Act, 1956 — Section 220, 220(1), 220(2), 220(3)
High Courts04 Nov 1987Dismissed
State, by Public Prosecutor Vs G. Prabhakaran
Madras High Court · (1988) LW(Cri) 461
Factories Act, 1948 — Section 92
High Courts04 Nov 1987
Assistant Registrar of Companies Vs Sudarsan Liners Ltd.
Madras High Court · (1988) 63 CompCas 747
Companies Act, 1956 — Section 162, 220, 220(1), 220(2), 220(3)
High Courts02 Nov 1987
Rajammal Vs Sriramulu Raja
Madras High Court · (1988) 1 LW 624 : (1988) 1 MLJ 253
High Courts02 Nov 1987
V.R. Desappa Chettiar Vs Tamil Nadu Electricity Board
Madras High Court · (1988) 1 LW 181 : (1988) 1 MLJ 373
Electricity Act, 1910 — Section 26, 26(1), 26(7)
High Courts02 Nov 1987
Kuppabai and Another Vs V.M. Sachithanandham
Madras High Court · (1988) 1 LW 148 : (1988) 1 MLJ 296
High Courts30 Oct 1987
Kannammal Vs G. Panchakshara Chetty and Others
Madras High Court · (1988) 2 LW 11 : (1988) 2 MLJ 11
High Courts30 Oct 1987
Ramachandra Iyer Vs Vadivelu
Madras High Court · (1987) 2 MLJ 256
Limitation Act, 1963 — Section 2(j)
High Courts30 Oct 1987
Ponnuswami Vs Sakthivel
Madras High Court · (1988) 1 LW 158 : (1988) 1 MLJ 313
High Courts29 Oct 1987
Mahaboob Bee and Others Vs P.D. Andrews and Another
Madras High Court · (1988) 1 LW 390 : (1988) 1 MLJ 165
Contract Act, 1872 — Section 59, 59, 60, 61Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)
High Courts29 Oct 1987
Vijaya Bank Limited Vs United Commercial Bank and Others
Madras High Court · (1988) 2 LW 368 : (1988) 2 MLJ 186
High Courts28 Oct 1987
Laxminarayani Ammal and Others Vs A.M. Tarabai Ammal
Madras High Court · (1988) 1 LW 339 : (1988) 1 MLJ 153
High Courts28 Oct 1987
Rajalakshmi and Others Vs Venkatesan and Others
Madras High Court · (1988) 1 MLJ 196
High Courts28 Oct 1987
Sharfunisa Bi Vs Ameena Bi Ammal
Madras High Court · (1987) 10 MAD CK 0003
Evidence Act, 1872 — Section 92
High Courts28 Oct 1987
Sakunthala Vs 1. V. Sivaram 2. M. Vinayagam 3. R. Rathnavel Chettiar 4. R. Navaneethammal (Respondents. 3 and 4 impleaded as party respondents as per order dated 20.5.1985 in C.M.P. No. 5008(1984)
Madras High Court · (1987) 10 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 23 Rule 1, Order 23 Rule 3Hindu Adoptions and Maintenance Act, 1956 — Section 19Transfer of Property Act, 1882 — Section 52
High Courts26 Oct 1987
N.S. Doshi and Company Vs P. Ganesan
Madras High Court · (1988) 1 LW 433 : (1988) 2 MLJ 115