High Courts12 Dec 2022
Babu Vs State
Madras High Court · (2022) 12 MAD CK 0059
Indian Penal Code, 1860 — Section 229A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 5(j)(ii), 6
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 5 of 48
High Courts12 Dec 2022
Ezhilarasan Vs State
Madras High Court · (2022) 12 MAD CK 0058
Indian Penal Code, 1860 — Section 229A, 302, 307, 341, 506(ii)
High Courts09 Dec 2022
C.Manikandan Vs State
Madras High Court · (2022) 12 MAD CK 0057
Indian Penal Code, 1860 — Section 229A, 366Child Marriage Act, 2006 — Section 9Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts09 Dec 2022
Abdul Sugarna Vs State
Madras High Court · (2022) 12 MAD CK 0056
Indian Penal Code, 1860 — Section 229A, 436, 511Explosive Substances Act, 1908 — Section 3
High Courts09 Dec 2022
Prabhuramkumar Vs State
Madras High Court · (2022) 12 MAD CK 0055
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 304(ii)
High Courts09 Dec 2022
Theerthamalai Vs State
Madras High Court · (2022) 12 MAD CK 0054
Tamil Nadu Prohibition Act, 1937 — Section 4 (1)(A), 4(1)(a)Indian Penal Code, 1860 — Section 229A
High Courts09 Dec 2022
Bharath @ Barath Vs State
Madras High Court · (2022) 12 MAD CK 0053
Indian Penal Code, 1860 — Section 120(b), 212, 229A, 302, 323
High Courts09 Dec 2022
Vasanth @ Vasantharaja Vs State
Madras High Court · (2022) 12 MAD CK 0052
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 323, 324, 506(ii)
High Courts09 Dec 2022
Ranjithkumar Vs State
Madras High Court · (2022) 12 MAD CK 0051
Indian Penal Code, 1860 — Section 229A, 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Dec 2022
Nandhakumar Vs State
Madras High Court · (2022) 12 MAD CK 0050
Indian Penal Code, 1860 — Section 229A, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1)(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 164(5)
High Courts08 Dec 2022
Mohith Vimal Kumar And Others Vs State
Madras High Court · (2022) 12 MAD CK 0043
Cigarette And Other Tobacco Products Acts, 2003 — Section 6(b), 24(1), 328Indian Penal Code, 1860 — Section 229A
High Courts08 Dec 2022
Vijay And Others Vs State
Madras High Court · (2022) 12 MAD CK 0042
Indian Penal Code, 1860 — Section 229A, 294(b), 353, 506(ii)Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts08 Dec 2022
V.Devaraj Vs State
Madras High Court · (2022) 12 MAD CK 0041
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1)(A)Indian Penal Code, 1860 — Section 229A
High Courts08 Dec 2022
R.Rejani @ Malathi Vs State
Madras High Court · (2022) 12 MAD CK 0040
Immoral Traffic (Prevention) Act, 1956 — Section 4(1), 5(1), 5(1)(d), 6(1)(a)Indian Penal Code, 1860 — Section 229A
High Courts08 Dec 2022
Vijayan Vs State
Madras High Court · (2022) 12 MAD CK 0039
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarette And Other Tobacco Products Acts, 2003 — Section 6, 24
High Courts08 Dec 2022
Senthilvel @ Suriya Vs State
Madras High Court · (2022) 12 MAD CK 0038
Indian Penal Code, 1860 — Section 229A, 273, 328Cigarette And Other Tobacco Products Acts, 2003 — Section 24(1)
High Courts07 Dec 2022
Prakash And Others Vs State
Madras High Court · (2022) 12 MAD CK 0049
Indian Penal Code, 1860 — Section 229A, 273, 328, 511Cigarette And Other Tobacco Products Acts, 2003 — Section 24(1)
High Courts07 Dec 2022
Mani Vs State
Madras High Court · (2022) 12 MAD CK 0048
Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 12Indian Penal Code, 1860 — Section 229A
High Courts07 Dec 2022
Sulex Sundhar @ Shyam Sundhar Vs State
Madras High Court · (2022) 12 MAD CK 0047
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 229A, 302, 364
High Courts07 Dec 2022
Rajeshkannan Vs State
Madras High Court · (2022) 12 MAD CK 0046
Protection Of Children From Sexual Offences Act, 2012 — Section 5(I), 5(m), 5(n), 6Indian Penal Code, 1860 — Section 229A, 376