High Courts13 Dec 2022
Vasanth Vs State
Madras High Court · (2022) 12 MAD CK 0073
Indian Penal Code, 1860 — Section 229A, 395, 397
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 4 of 48
High Courts13 Dec 2022
Buludeep And Others Vs State
Madras High Court · (2022) 12 MAD CK 0072
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts13 Dec 2022
Vijaya Baskar Vs State
Madras High Court · (2022) 12 MAD CK 0071
Indian Penal Code, 1860 — Section 229A, 304(ii), 308Motor Vehicles Act, 1988 — Section 184, 185
High Courts13 Dec 2022
Tajdeen Vs State
Madras High Court · (2022) 12 MAD CK 0070
Cigarette And Other Tobacco Products Acts, 2003 — Section 24(1)Indian Penal Code, 1860 — Section 229A, 328Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts13 Dec 2022
Kumar Vs State
Madras High Court · (2022) 12 MAD CK 0069
Indian Penal Code, 1860 — Section 120B, 229A, 294(b), 420, 465, 468, 471, 482, 506(i)
High Courts13 Dec 2022
Munirathinam Vs State
Madras High Court · (2022) 12 MAD CK 0068
Indian Penal Code, 1860 — Section 229A, 273, 328Cigarette And Other Tobacco Products Acts, 2003 — Section 7, 20(1)
High Courts13 Dec 2022
P.Manikandan @ Pallu Mani Vs State
Madras High Court · (2022) 12 MAD CK 0067
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 323, 341
High Courts13 Dec 2022
Prakash @ Pura Prakash Vs State
Madras High Court · (2022) 12 MAD CK 0066
Indian Penal Code, 1860 — Section 229A, 399, 402
High Courts13 Dec 2022
K.Suresh Kumar Vs State
Madras High Court · (2022) 12 MAD CK 0065
Indian Penal Code, 1860 — Section 34, 229A, 332Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts13 Dec 2022
Sivamani Vs State
Madras High Court · (2022) 12 MAD CK 0064
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 506(ii)Tamil Nadu Prohibition Of Harassment Of Women Act, 2002 — Section 4
High Courts12 Dec 2022
Seena @ Seenivasan Vs State
Madras High Court · (2022) 12 MAD CK 0082
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts12 Dec 2022
Karthik @ Karthikeyan Vs State
Madras High Court · (2022) 12 MAD CK 0081
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts12 Dec 2022
Jay Mandal Vs State
Madras High Court · (2022) 12 MAD CK 0080
Indian Penal Code, 1860 — Section 229A, 420, 468, 471Passport Act, 1967 — Section 12(1)(b), 12(1A)(a)
High Courts12 Dec 2022
Jaganathan Vs State
Madras High Court · (2022) 12 MAD CK 0076
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 306
High Courts12 Dec 2022
Sundar Ganesh Vs State
Madras High Court · (2022) 12 MAD CK 0075
Indian Penal Code, 1860 — Section 34, 120(B), 229A, 406, 420, 465, 467, 468, 471
High Courts12 Dec 2022
Navin Vs State
Madras High Court · (2022) 12 MAD CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c)Indian Penal Code, 1860 — Section 229A
High Courts12 Dec 2022
R.Ramkumar Vs State
Madras High Court · (2022) 12 MAD CK 0063
Protection Of Children From Sexual Offences Act, 2012 — Section 9(1)(m), 10Indian Penal Code, 1860 — Section 229A
High Courts12 Dec 2022
Rajesh Vs State
Madras High Court · (2022) 12 MAD CK 0062
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts12 Dec 2022
Dhamodhar Kumar And Others Vs State
Madras High Court · (2022) 12 MAD CK 0061
Cigarette And Other Tobacco Products Act, 2003 — Section 6(b), 24(1)Indian Penal Code, 1860 — Section 229A, 328
High Courts12 Dec 2022
Athan Ali Bek And Others Vs State
Madras High Court · (2022) 12 MAD CK 0060
Indian Penal Code, 1860 — Section 229ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 22(b), 22(C), 37Arms Act, 1959 — Section 25(1)(a)