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Madras High Court judgments, 2022

956 judgments · page 3 of 48

High Courts16 Dec 2022

Manoharan Vs State

Madras High Court · (2022) 12 MAD CK 0100

Indian Penal Code, 1860 — Section 229A, 366, 363Prohibition Of Child Marriage Act, 2006 — Section 9Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
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High Courts16 Dec 2022

Rajasekar Vs State

Madras High Court · (2022) 12 MAD CK 0099

Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229A
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High Courts15 Dec 2022

Kabilash @ Surya Vs State

Madras High Court · (2022) 12 MAD CK 0091

Indian Penal Code, 1860 — Section 229A, 392Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 12
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High Courts15 Dec 2022

Vasantharaj Vs State

Madras High Court · (2022) 12 MAD CK 0090

Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 5(j) (ii), 6, 16, 17Indian Penal Code, 1860 — Section 229A
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High Courts15 Dec 2022

Kirankumar Vs State

Madras High Court · (2022) 12 MAD CK 0089

Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10Indian Penal Code, 1860 — Section 229A
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High Courts15 Dec 2022

G.Viknesh Vs State

Madras High Court · (2022) 12 MAD CK 0088

Indian Penal Code, 1860 — Section 229A, 366Child Marriage Act, 2006 — Section 9Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts15 Dec 2022

A.Shanthamma Vs State

Madras High Court · (2022) 12 MAD CK 0086

Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229A
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High Courts15 Dec 2022

Ashokan Vs State

Madras High Court · (2022) 12 MAD CK 0085

Protection Of Children From Sexual Offences Act, 2012 — Section 5(f), 6, 9(f), 10, 11(4), 12Indian Penal Code, 1860 — Section 229A
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High Courts15 Dec 2022

Ilayaraja Vs State

Madras High Court · (2022) 12 MAD CK 0084

Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6Indian Penal Code, 1860 — Section 229A
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High Courts15 Dec 2022

Arun @ Arunkrishnaji Vs State

Madras High Court · (2022) 12 MAD CK 0083

Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
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High Courts14 Dec 2022

Jahabar Ali Vs State

Madras High Court · (2022) 12 MAD CK 0098

Indian Penal Code, 1860 — Section 229A, 379, 430Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
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High Courts14 Dec 2022

Sujaram And Others Vs State

Madras High Court · (2022) 12 MAD CK 0096

Indian Penal Code, 1860 — Section 229A, 273, 328Cigarette And Other Tobacco Products Acts, 2003 — Section 24(1)
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High Courts14 Dec 2022

M.Gokulraj Vs State

Madras High Court · (2022) 12 MAD CK 0094

Indian Penal Code, 1860 — Section 229A, 366Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164
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High Courts14 Dec 2022

Kubenthiran Vs State

Madras High Court · (2022) 12 MAD CK 0093

Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aa), 4(1A)(ii)Indian Penal Code, 1860 — Section 229A
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High Courts14 Dec 2022

Mohammed Rafiq Vs State

Madras High Court · (2022) 12 MAD CK 0078

Indian Penal Code, 1860 — Section 153(A), 229A, 435Explosive Substance Act, 1908 — Section 3
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High Courts14 Dec 2022

R. Karthik Vs State

Madras High Court · (2022) 12 MAD CK 0077

Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A
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