High Courts20 Dec 2022
Mahendran Vs State
Madras High Court · (2022) 12 MAD CK 0111
Indian Penal Code, 1860 — Section 229A, 352Tamil Nadu Prohibition Of Harassment Of Women Act, 2002 — Section 4
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 2 of 48
High Courts20 Dec 2022
Ravi Vs State
Madras High Court · (2022) 12 MAD CK 0110
Indian Penal Code, 1860 — Section 229A, 366Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts20 Dec 2022
S.Madhavan Vs State
Madras High Court · (2022) 12 MAD CK 0109
Indian Penal Code, 1860 — Section 229A, 394
High Courts20 Dec 2022
T.Rajivegandhi Vs State
Madras High Court · (2022) 12 MAD CK 0108
Indian Penal Code, 1860 — Section 147, 148, 229A, 323, 324, 332, 353, 436, 506(ii)Prevention Of Damage To Public Property Act, 1984 — Section 3, 4, 5Code Of Criminal Procedure, 1973 — Section 174
High Courts20 Dec 2022
Inbaraj Vs State
Madras High Court · (2022) 12 MAD CK 0107
Indian Penal Code, 1860 — Section 229A, 376(2)(n), 450, 506(ii)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts20 Dec 2022
VigneshKumar Vs State
Madras High Court · (2022) 12 MAD CK 0106
Indian Penal Code, 1860 — Section 229A, 302
High Courts20 Dec 2022
Paramasivam And Others Vs State
Madras High Court · (2022) 12 MAD CK 0105
Wild Life (Protection) Act, 1972 — Section 1(2)(16), 3(9), 6(50)(51)Indian Penal Code, 1860 — Section 229A
High Courts19 Dec 2022
Muthupandi @ Karuppu Muthu Vs State
Madras High Court · (2022) 12 MAD CK 0120
Indian Penal Code, 1860 — Section 229A, 294(b), 302, 323, 324, 341, 506(ii)
High Courts19 Dec 2022
Sridhar Vs State
Madras High Court · (2022) 12 MAD CK 0119
Indian Penal Code, 1860 — Section 229A, 376(1), 511
High Courts19 Dec 2022
Umanath Vs State
Madras High Court · (2022) 12 MAD CK 0118
Indian Penal Code, 1860 — Section 229A, 294(b), 302, 307, 323, 324, 506(ii)
High Courts19 Dec 2022
Suresh Vs State
Madras High Court · (2022) 12 MAD CK 0117
Indian Penal Code, 1860 — Section 229A, 392, 395
High Courts19 Dec 2022
Pichandi Vs State
Madras High Court · (2022) 12 MAD CK 0116
Indian Penal Code, 1860 — Section 229A, 406, 420
High Courts19 Dec 2022
Rajesh Vs State
Madras High Court · (2022) 12 MAD CK 0115
Indian Penal Code, 1860 — Section 229A, 448Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Dec 2022
Prasanth Vs State
Madras High Court · (2022) 12 MAD CK 0114
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A, 366(A)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts19 Dec 2022
Raja @ Sundarrajan Vs State
Madras High Court · (2022) 12 MAD CK 0113
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 324, 506(ii)Prevention Of Damage To Public Property Act, 1984 — Section 3(1)Tamil Nadu Prohibition Of Harassment Of Women Act, 2002 — Section 4
High Courts19 Dec 2022
Pradeep Vs State
Madras High Court · (2022) 12 MAD CK 0112
Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Indian Penal Code, 1860 — Section 229A
High Courts16 Dec 2022
Meyappan Vs State
Madras High Court · (2022) 12 MAD CK 0104
Indian Penal Code, 1860 — Section 229A, 294(b), 376, 506(i)Tamil Nadu Prohibition of Harassment of Women Act, 2002 — Section 4Information Technology Act, 2000 — Section 66D
High Courts16 Dec 2022
Gunasekaran Vs State
Madras High Court · (2022) 12 MAD CK 0103
Indian Penal Code, 1860 — Section 34, 229A, 294(b), 406, 420, 506(i)
High Courts16 Dec 2022
Mathivanan And Others Vs State
Madras High Court · (2022) 12 MAD CK 0102
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 302
High Courts16 Dec 2022
Anandhakumar Vs State
Madras High Court · (2022) 12 MAD CK 0101
Protection Of Children From Sexual Offences Act, 2012 — Section 5(I), 6Indian Penal Code, 1860 — Section 229ACode Of Criminal Procedure, 1973 — Section 164