High Courts07 Dec 2022
Praveen Vs State
Madras High Court · (2022) 12 MAD CK 0045
Indian Penal Code, 1860 — Section 147, 148, 229A, 302, 307, 342
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 6 of 48
High Courts07 Dec 2022
Mohanraj And Others Vs State
Madras High Court · (2022) 12 MAD CK 0044
Indian Penal Code, 1860 — Section 229A, 294(b), 420, 506(ii)
High Courts06 Dec 2022
Poovarasan @ Monish Vs State
Madras High Court · (2022) 12 MAD CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 20(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts06 Dec 2022
Anjalidevi @ Anjali Kumari Vs State
Madras High Court · (2022) 12 MAD CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 20(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts06 Dec 2022
Antonyraj @ Anthoni Vs State
Madras High Court · (2022) 12 MAD CK 0035
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(i), 4(1A), 4(1)(aaa)Indian Penal Code, 1860 — Section 229A
High Courts06 Dec 2022
R.Pandiyaraj Vs State
Madras High Court · (2022) 12 MAD CK 0034
Protection Of Children From Sexual Offences Act, 2012 — Section 5(n), 5(1), 6, 9(1), 9(n), 10Indian Penal Code, 1860 — Section 229A, 354A, 506(ii)Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Dec 2022
Vijay Vs State
Madras High Court · (2022) 12 MAD CK 0033
Indian Penal Code, 1860 — Section 229A, 366Protection Of Children From Sexual Offences Act, 2012 — Section 5(1)(w), 6Prohibition Of Child Marriage Act, 2006 — Section 9
High Courts06 Dec 2022
Senthilkumar Vs State
Madras High Court · (2022) 12 MAD CK 0032
Indian Penal Code, 1860 — Section 229A, 302
High Courts06 Dec 2022
Dhanasekaran Vs Inspector Of Police
Madras High Court · (2022) 12 MAD CK 0031
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 302
High Courts06 Dec 2022
R.Selva @ Selva Kumar Vs State
Madras High Court · (2022) 12 MAD CK 0030
Indian Penal Code, 1860 — Section 229A, 392, 397
High Courts05 Dec 2022
R.Siva Vs State
Madras High Court · (2022) 12 MAD CK 0029
Protection Of Children From Sexual Offences Act, 2012 — Section 5(L)(M)(N), 17, 21(i)(ii)Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2022
Prathap Vs State
Madras High Court · (2022) 12 MAD CK 0028
Code Of Criminal Procedure, 1973 — Section 174(1)Indian Penal Code, 1860 — Section 229A, 305, 342, 450Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts05 Dec 2022
Mohan Kumar Vs State
Madras High Court · (2022) 12 MAD CK 0027
Protection Of Children From Sexual Offences Act, 2012 — Section 9(1), 10, 11 (1), 11(4), 11(5), 12Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2022
Esak Hussain And Others Vs State
Madras High Court · (2022) 12 MAD CK 0026
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 506(ii)
High Courts05 Dec 2022
Ruban Vs State
Madras High Court · (2022) 12 MAD CK 0025
Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302, 341
High Courts05 Dec 2022
Selvaraj Vs State
Madras High Court · (2022) 12 MAD CK 0024
Cigarette And Other Tobacco Products Acts, 2003 — Section 7(5), 20(2)Indian Penal Code, 1860 — Section 229A, 328
High Courts05 Dec 2022
Kannan Vs State
Madras High Court · (2022) 12 MAD CK 0023
Indian Penal Code, 1860 — Section 229A, 448Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts05 Dec 2022
P.Sakkarapani Vs State
Madras High Court · (2022) 12 MAD CK 0022
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1)(i), 24Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2022
Manikandan Vs State
Madras High Court · (2022) 12 MAD CK 0021
Information Technology Act, 2000 — Section 66DIndian Penal Code, 1860 — Section 229A, 419, 420
High Courts05 Dec 2022
Ganapathi Vs State
Madras High Court · (2022) 12 MAD CK 0020
Indian Penal Code, 1860 — Section 34, 229A, 294(b), 307, 323, 324, 341, 427, 506(ii)