High Courts05 Dec 2022
K.Thamizhselvan Vs State
Madras High Court · (2022) 12 MAD CK 0019
Protection Of Children From Sexual Offences Act, 2012 — Section 9(f), 10Indian Penal Code, 1860 — Section 229A
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 7 of 48
High Courts02 Dec 2022
Ganapathi Vs State
Madras High Court · (2022) 12 MAD CK 0018
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 506(2)
High Courts02 Dec 2022
V.Jagadeeswaran Vs Inspector Of Police
Madras High Court · (2022) 12 MAD CK 0017
Indian Penal Code, 1860 — Section 148, 229A, 294(b), 307, 448, 323, 324, 506(ii)
High Courts02 Dec 2022
Kumar @ Azhukku Kumar Vs State
Madras High Court · (2022) 12 MAD CK 0016
Indian Penal Code, 1860 — Section 229A, 302, 307
High Courts02 Dec 2022
Karthick Vs State
Madras High Court · (2022) 12 MAD CK 0015
Indian Penal Code, 1860 — Section 229A, 294(b), 376, 506(i)Tamil Nadu Prohibition Of Harassment Of Women Act, 2002 — Section 4Information Technology Act, 2000 — Section 66(D)
High Courts02 Dec 2022
Prabakaran Vs State
Madras High Court · (2022) 12 MAD CK 0014
Indian Penal Code, 1860 — Section 229A, 273, 328Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77Cigarette And Other Tobacco Products Acts, 2003 — Section 24(1)
High Courts01 Dec 2022
Pritan Mia Vs State
Madras High Court · (2022) 12 MAD CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(B)(ii)(B), 22(b), 37Indian Penal Code, 1860 — Section 229A
High Courts01 Dec 2022
Anbazhagan Vs State
Madras High Court · (2022) 12 MAD CK 0012
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 37Indian Penal Code, 1860 — Section 229A
High Courts01 Dec 2022
Mohan And Others Vs State
Madras High Court · (2022) 12 MAD CK 0011
Indian Penal Code, 1860 — Section 195A, 229A, 506(i)
High Courts01 Dec 2022
V.Prakash Vs State
Madras High Court · (2022) 12 MAD CK 0010
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 306
High Courts01 Dec 2022
Nehru Vs State
Madras High Court · (2022) 12 MAD CK 0009
Cigarette And Other Tobacco Products Acts, 2003 — Section 7(5), 20(2)Indian Penal Code, 1860 — Section 229A
High Courts01 Dec 2022
Rajesh @ Katteri Rajesh Vs State
Madras High Court · (2022) 12 MAD CK 0008
Indian Penal Code, 1860 — Section 229A, 294(b), 302, 307, 341, 392, 397, 506(2)
High Courts01 Dec 2022
Subramanian Vs State
Madras High Court · (2022) 12 MAD CK 0007
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 332, 353, 506(ii)Tamil Nadu Public Property (Prevention Of Damage And Loss) Act, 1992 — Section 3(1)
High Courts01 Dec 2022
Jamal Vs State
Madras High Court · (2022) 12 MAD CK 0006
Cigarette And Other Tobacco Products Acts, 2003 — Section 7(5), 20(2)Indian Penal Code, 1860 — Section 229A, 328
High Courts01 Dec 2022
Ajithkumar Vs State
Madras High Court · (2022) 12 MAD CK 0005
Indian Penal Code, 1860 — Section 229A, 419, 420Information Technology Act, 2000 — Section 66D
High Courts01 Dec 2022
Vinoth Vs State
Madras High Court · (2022) 12 MAD CK 0004
Indian Penal Code, 1860 — Section 229A, 302
High Courts01 Dec 2022
Senthilkumar Vs State
Madras High Court · (2022) 12 MAD CK 0003
Cigarette And Other Tobacco Products Acts, 2003 — Section 24(1)Indian Penal Code, 1860 — Section 229A, 328
High Courts01 Dec 2022
Shanmugam Vs State
Madras High Court · (2022) 12 MAD CK 0002
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 324, 506(ii)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts01 Dec 2022
Sarathkumar Vs State
Madras High Court · (2022) 12 MAD CK 0001
Tamil Nadu Scheduled Commodities (RDCS) Order, 1982 — Section 6(4)Essential Commodities Act, 1955 — Section 7(1)(a)(ii)Indian Penal Code, 1860 — Section 229A
High Courts30 Nov 2022
S. Jainulaphuthin Vs State
Madras High Court · (2022) 11 MAD CK 0169
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 25, 29(i)Indian Penal Code, 1860 — Section 229A