High Courts16 Feb 2016Disposed Off
The Managing Director Tamil Nadu State Transport Corporation (VPM) Ltd. Vs Saaral
Madras High Court · (2016) 1 TNMAC 709
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 79 of 96
High Courts15 Feb 2016Dismissed
K.R. Rengasamy Vs The District Collector, Tiruchirappalli and Others
Madras High Court · (2016) 02 MAD CK 0233
High Courts15 Feb 2016Allowed
S. Dhanasekarapandian Vs The District Forest Officer, Thoothukudi District and Others
Madras High Court · (2016) 02 MAD CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 451
High Courts15 Feb 2016Dismissed
M.M. Mohan Raj Vs State
Madras High Court · (2016) CriLJ 3006
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 12, 2(c)
High Courts15 Feb 2016Dismissed
The Teachers Recruitment Board and Others Vs S. Padmavathy and Others
Madras High Court · (2016) 3 MLJ 172
High Courts15 Feb 2016Dismissed
The District Collector, Tuticorin and Others Vs P. Krishnan
Madras High Court · (2016) 02 MAD CK 0089
Constitution of India, 1950 - Article 226
High Courts15 Feb 2016Dismissed
Trans Ads Vs The Commissioner, Corporation of Chennai and Others
Madras High Court · (2016) 02 MAD CK 0066
High Courts15 Feb 2016Dismissed
Tamil Nadu Power Producers Association and Others Vs State of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0057
Constitution of India, 1950 - Article 300A, Article 301Electricity Act, 2003 - Section 11, Section 11(1), Section 11(2), Section 2(4), Section 2(47), Section 2(5), Section 2(70), Section 43, Section 6, Section 76(1), Section 82, Section 83
High Courts15 Feb 2016Dismissed
Nirmala Vs S. Ravi
Madras High Court · (2016) ACD 302 : (2016) 5 RCRCriminal 693
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts15 Feb 2016Allowed
M. Janaki Vs K. Vairamuthu
Madras High Court · (2016) 02 MAD CK 0009
Hindu Marriage Act, 1955 — Section 13(1)(i-a), 13(2)(iv)Prohibition of Child Marriage Act, 2006 — Section 2(a), 3
High Courts12 Feb 2016Allowed
Archana Spinners Ltd. Vs Deputy Commr. of C.Ex., Tuticorin
Madras High Court · (2016) 336 ELT 485
High Courts12 Feb 2016Dismissed
K. Ramadoss and others Vs E. Stalin
Madras High Court · (2016) 162 AIC 855 : (2017) AIRCC 926 : (2016) 2 MadWN(Civil) 318
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (b)
High Courts12 Feb 2016allowed
Tvl. Vanco Exports Vs The Assistant Commissioner (Commercial Taxes)
Madras High Court · (2016) 02 MAD CK 0131
Tamil Nadu Value Added Tax Act, 2006 - Section 22(4)
High Courts12 Feb 2016Allowed
Chinnadurai and Others Vs State by the Inspector of Police Poraiyar Police Station Nagapattinam District.
Madras High Court · (2017) 1 LW(Crl) 306 : (2016) 2 MLJCriminal 496
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34, 341
High Courts12 Feb 2016Dismissed
M. Hemalatha Vs D. Kannan
Madras High Court · (2016) ACD 312 : (2016) 3 BankJ 428 : (2016) 3 BC 701 : (2016) 2 CTC 669 : (2016) 1 MadWNCri 162 : (2016) 2 NIJ 717 : (2016) 2 RCRCivil 881 : (2016) 2 RCRCriminal 830
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts12 Feb 2016Disposed Off
P. Murugesan Vs Mr. C. Thirugnanan
Madras High Court · (2016) 2 MadWNCri 14
High Courts11 Feb 2016Allowed
Excel Shipping Services Vs Commr. of Cus., Coimbatore
Madras High Court · (2016) 336 ELT 472
High Courts11 Feb 2016Dismissed
Commissioner of C. Ex., Pondicherry Vs CESTAT, Chennai
Madras High Court · (2016) 335 ELT 211
High Courts11 Feb 2016Disposed Off
Mahendran Vs State
Madras High Court · (2016) 3 MLJCriminal 341
Penal Code, 1860 (IPC) - Section 302
High Courts11 Feb 2016Partly Allowed
Palani Vs State
Madras High Court · (2016) 3 MadWNCri 506 : (2016) 3 MLJCriminal 335
Evidence Act, 1872 - Section 27, 30, 8Penal Code, 1860 (IPC) - Section 201, 302