High Courts10 Feb 2016Allowed
S. Sukumari Vs Arulmigu Sri Nalla Pichayee Sri Nalla Veerappasamy Kovil Natham
Madras High Court · (2016) 2 MadWN(Civil) 505
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 81 of 96
High Courts09 Feb 2016Dismissed
A.Y. Abdul Raheem - Revision Petitioner @HASH M.B. Ramesh
Madras High Court · (2016) AIRCC 2728 : (2016) 4 CivCC 703
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts09 Feb 2016Dismissed
R. Arumugasamy Vs The Authorised Officer United Bank of India and Others
Madras High Court · (2016) 3 BankJ 556 : (2016) 3 BC 383 : (2016) 2 CTC 733 : (2016) 2 MLJ 179 : (2016) 2 NIJ 771
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13(1), Section 13(2), Section 13(4), Section 14, Section 2, Section 2(zb), Section 2(zf), Section 31Transfer
High Courts09 Feb 2016Dismissed
Sundaram and Others Vs The Principal Secretary and Commissioner of Land Administration and Others
Madras High Court · (2016) 3 CTC 39 : (2016) 2 MLJ 129
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 - Section 12, Section 15, Section 7, Section 7(c)Urban Land (Ceiling and
High Courts09 Feb 2016Allowed
Industrial Feeders Vs The Assistant Commissioner of Income Tax, Special Range III, Chennai
Madras High Court · (2016) 3 MLJ 675
Income Tax Act, 1961 — Section 143(2), 143(l)(a)
High Courts09 Feb 2016Dismissed
B. Karthick Vs Union of India, Ministry of Youth Affairs and Sports and Others
Madras High Court · (2016) 02 MAD CK 0093
High Courts09 Feb 2016Dismissed
P. Pugalenthi Vs State of Tamil Nadu
Madras High Court · (2017) 1 LW(Crl) 182 : (2016) 2 MLJCriminal 220
Criminal Procedure Code, 1973 (CrPC) — Section 154,161, 176(1-A), 2(d)Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 2016Dismissed
Sundaram and others Vs R. Balasubramanian
Madras High Court · (2016) 2 CivilLJ 826 : (2016) 3 MLJ 59
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Feb 2016Partly Allowed
Oriental Insurance Co. Ltd., Oriental House No. 115, Broadway Road, Chennai 600 108 Vs Ravi and another
Madras High Court · (2016) 2 CivilLJ 790 : (2016) 3 MLJ 56 : (2016) 2 TNMAC 346
Motor Vehicles Act, 1988 — Section 166
High Courts09 Feb 2016Dismissed
Senthil Kumar Vs K.K. Sathishkumar
Madras High Court · (2016) ACD 292 : (2016) ALLMRCri 447
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 2016Dismissed
Lakshmi Vs K. Umamaheswari and others
Madras High Court · (2016) 162 AIC 838
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 3
High Courts08 Feb 2016Disposed Off
M/s. Pipelines India Vs The Assistant CIT
Madras High Court · (2016) 288 CurTR 603
Income Tax Act, 1961 — Section 260A, 45(4)
High Courts08 Feb 2016Allowed
J.M. Baxi & Co. Vs Government of India
Madras High Court · (2016) 336 ELT 285
High Courts08 Feb 2016Allowed
B. Raja Vs State
Madras High Court · (2016) 1 MLJCriminal 617
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 306, Section 309, Section 498, Section 498(A)
High Courts08 Feb 2016Disposed Off
Tamil Nadu Primary School Teachers Federation, (Reg. No. 60 of 2009), No.41, Mugdharunisha Begham Street, Ellis Road, Chennai - 600 002. Represented by the General Secretary C. Balachandar Vs The Home Secretary, Government of India, North Bl
Madras High Court · (2016) AIR(Madras) 77
Constitution of India, 1950 — Article 21A, 226
High Courts08 Feb 2016Allowed
Pipelines India, Trichy Vs The Assistant CIT, Company Circle, Trichy
Madras High Court · (2016) 02 MAD CK 0130
Income Tax Act, 1961 - Section 2(47), Section 260A, Section 45, Section 45(4), Section 47, Section 48
High Courts08 Feb 2016Dismissed
Vanchikodi Vs The District Collector, Madurai and Others
Madras High Court · (2016) 02 MAD CK 0083
Constitution of India, 1950 - Article 21, Article 226, Article 32
High Courts08 Feb 2016Disposed Off
Ashok Leyland Limited Vs Renault Nissan Automative India Pvt. Ltd. and Others
Madras High Court · (2016) 02 MAD CK 0064
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 9Constitution of India, 1950 - Article 105(2), Article 227
High Courts08 Feb 2016Dismissed
K. Naresh and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0063
Constitution of India, 1950 - Article 226