High Courts11 Feb 2016Dismissed
Megatrends Inc. Vs The Commissioner of Income and another
Madras High Court · (2016) 287 CurTR 689 : (2016) 382 ITR 13
Income Tax Act, 1961 — Section 251(1)(a)
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 80 of 96
High Courts11 Feb 2016Disposed Off
Excel Shipping Services Vs The Commissioner of Customs and Others
Madras High Court · (2016) 02 MAD CK 0127
Customs Act, 1962 - Section 130, Section 153(b)
High Courts11 Feb 2016Dismissed
R. Perumal Vs The Chief Election Commissioner, New Delhi and Others
Madras High Court · (2016) 02 MAD CK 0124
Constitution of India, 1950 - Article 114, Article 118, Article 12, Article 14, Article 148, Article 162, Article 208, Article 226, Article 266, Article 266(3), Article 267, Article 282, Article 32, Article 324, Article 41, Article 73Represen
High Courts11 Feb 2016Allowed
C. Guhamani and Another Vs State rep. by Deputy Superintendent of Police, Crime Branch CID, Coimbatore. and others
Madras High Court · (2016) 2 MadWNCri 99 : (2016) 2 MLJCriminal 365
Criminal Procedure Code, 1973 (CrPC) — Section 10, 408Penal Code, 1860 (IPC) — Section 147, 148, 354, 365, 379, 380, 386, 447, 448, 451, 452, 506(ii)Tamil Nadu Public Property (Prevention of Damages and Loss)
High Courts11 Feb 2016Dismissed
G.Sivabalan Vs State rep.by The Inspector of Police, CBI/ACB/Chennai.
Madras High Court · (2016) 135 SCL 173
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts10 Feb 2016Disposed Off
R. Rajadurai and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 2 MLJ 295
High Courts10 Feb 2016Disposed Off
K. Ramapandi Trading as Vasanthi and Co. and Tamil Nadu Oil Industries Vs Tamil Nadu Organics Industries
Madras High Court · (2016) 65 PTC 417 : (2016) 4 RAJ 329
Trade Marks Act, 1999 - Section 125, Section 28(1), Section 29(1), Section 47, Section 57
High Courts10 Feb 2016Dismissed
Lakshmanan Vs Mani
Madras High Court · (2016) 2 MadWN(Civil) 178 : (2016) 2 MLJ 210
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts10 Feb 2016Dismissed
Krishnaiah Vs State
Madras High Court · (2016) 2 MLJCriminal 205
Constitution of India, 1950 - Article 14, Article 21, Article 22, Article 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 243(3), Section 303, Section 311, Section 312, Section 313
High Courts10 Feb 2016Disposed off
Meenakshi Sundaram Vs H. Radha
Madras High Court · (2016) 161 AIC 670 : (2016) 3 CivilLJ 817 : (2016) 2 DMC 473 : (2016) 2 MadWN(Civil) 184
Family Courts Act, 1984 — Section 10, 14, 15, 5Hindu Marriage Act, 1955 — Section 21B
High Courts10 Feb 2016Dismissed
Ashok Leyland Ltd. Vs The Assistant Commissioner of Income Tax
Madras High Court · (2016) 02 MAD CK 0132
Income Tax Act, 1961 - Section 112(1)(b), Section 154, Section 71(2), Section 72(1)
High Courts10 Feb 2016Partly Allowed
Vetrivel and Others Vs State by the Inspector of Police
Madras High Court · (2016) 2 MLJCriminal 674
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, Section 300, Section 302, Section 304, Section 320, Section 323, Section 324, Section 325, Section 34, Section 341, Section 506(ii)
High Courts10 Feb 2016Dismissed
M. Sekar Vs The District Collector, Ramanathapuram and Others
Madras High Court · (2016) 02 MAD CK 0087
High Courts10 Feb 2016Allowed
P. Ramiah and Others Vs The Inspector General of Registration and Others
Madras High Court · (2016) 02 MAD CK 0086
Registration Act, 1908 - Section 32, Section 78, Section 80Transfer of Property Act, 1882 - Section 53-A
High Courts10 Feb 2016Allowed
Accurate Products Corporation Pvt. Ltd. Vs The Electricity Ombudsman and Others
Madras High Court · (2016) 02 MAD CK 0085
High Courts10 Feb 2016Disposed Off
S. Vanasekaran Vs Thiruganasundari
Madras High Court · (2016) 02 MAD CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 100, Section 125, Section 145
High Courts10 Feb 2016Allowed
Dredging Solutions Vs Union of India and Others
Madras High Court · (2016) 02 MAD CK 0058
High Courts10 Feb 2016Disposed Off
Anand Palanisami Vs The Deputy Commissioner of Income Tax and Others
Madras High Court · (2016) 02 MAD CK 0053