High Courts18 Feb 2016Disposed Off
S. Savithiri and Others Vs The Presiding Officer, II Addl., Labour Court and Others
Madras High Court · (2016) 1 LLN 723
Industrial Disputes Act, 1947 - Section 11A
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 77 of 96
High Courts18 Feb 2016Dismissed
R. Velusamy Vs The Chief Manager and The Authorised Officer Asset Recovery Department Bank of India
Madras High Court · (2016) 02 MAD CK 0108
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13(2), Section 13(3-A), Section 13(4), Section 17, Section 17(1), S
High Courts18 Feb 2016Disposed off
K. Senthil Vel Vs The Appellate Authority/Joint Registrar of Co-operative Societies and Others
Madras High Court · (2016) 02 MAD CK 0107
High Courts18 Feb 2016Dismissed
Creature Export Firm and Others Vs C. Kesavan
Madras High Court · (2016) ACD 494 : (2016) 2 DCR 791 : (2016) 1 MadWNCri 132 : (2016) 2 NIJ 690
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 138(b)Penal Code, 1860 (IPC) - Section 406
High Courts18 Feb 2016Dismissed
M. Periakkaruppan Vs Union of India and Others
Madras High Court · (2016) 02 MAD CK 0098
High Courts18 Feb 2016Allowed
P.M. Palanisamy and Others Vs The District Collector/Arbitrator, Erode District and Others
Madras High Court · (2016) 02 MAD CK 0097
National Highways Act, 1956 - Section 3G, Section 3G (5), Section 3G(5)
High Courts18 Feb 2016Dismissed
Punjai Puliyampatti Municipality Vs The Commissioner of Municipalities Administration and Others
Madras High Court · (2016) 02 MAD CK 0091
High Courts18 Feb 2016Dismissed
M. Raghupathy and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0090
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 21, Article 300AElectricity Act, 1910 - Section 12(2)
High Courts18 Feb 2016Dismissed
M. Durai Murugan and Others Vs State of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0084
Tamil Nadu Appointment on Preferential Basis in the Services Under the State of Persons Studied in Tamil Medium Act, 2010 - Section 8
High Courts18 Feb 2016Dismissed
Muthuganesah Vs Thillaimani
Madras High Court · (2016) 1 MadWN(Civil) 503
High Courts17 Feb 2016Dismissed
Soosaimariyayee, Rep. by her Power Holder Vasantha Vs Johnson, S/o. P.S. Sathianesan
Madras High Court · (2016) 164 AIC 464 : (2016) 2 MadWN(Civil) 550 : (2016) 4 MLJ 339
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts17 Feb 2016Allowed
Rasathi Vs State
Madras High Court · (2016) 02 MAD CK 0119
Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 201, Section 203, Section 302
High Courts17 Feb 2016Dismissed
New India Assurance Co. Ltd. Vs G. Baggiyam and Others
Madras High Court · (2016) 02 MAD CK 0118
High Courts17 Feb 2016Allowed
A. Valarmathi Vs The Government of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0105
Tamil Nadu Panchayats Act, 1994 - Section 205, Section 205 (8)
High Courts17 Feb 2016Allowed
S. Kaveri and Others Vs G. Balu and Others
Madras High Court · (2016) 02 MAD CK 0096
High Courts17 Feb 2016Dismissed
P. Subburaj Vs The Chief Secretary, Government of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0094
Constitution of India, 1950 - Article 16(4)Consumer Protection Act, 1986 - Section 10, Section 10(2), Section 2(jj)
High Courts17 Feb 2016Disposed Off
New India Assurance Co. Ltd. Vs G. Baggiyam
Madras High Court · (2016) 1 TNMAC 737
High Courts16 Feb 2016Allowed
Ramesh Vs State by The Inspector of Police
Madras High Court · (2016) 02 MAD CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 404
High Courts16 Feb 2016Allowed
ICICI Lombard General Insurance Co. Ltd. Vs P. Leelavathi and Others
Madras High Court · (2016) 02 MAD CK 0243