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Madras High Court judgments, 2016

1,919 judgments · page 76 of 96

High Courts22 Feb 2016Disposed Off

In Re: W. Peter Ramesh Kumar

Madras High Court · (2016) 2 CTC 113

Advocates Act, 1961 - Section 34, Section 34(1)Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12, Section 19(1)(b), Section 19(3), Section 2(c)
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High Courts18 Feb 2016Allowed

Sivakami Vs State

Madras High Court · (2016) 02 MAD CK 0241

Criminal Procedure Code, 1973 (CrPC) - Section 173[8], Section 207, Section 313Penal Code, 1860 (IPC) - Section 302
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High Courts18 Feb 2016Allowed

K. Panneerselvam Vs State

Madras High Court · (2016) 02 MAD CK 0240

Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313Penal Code, 1860 (IPC) - Section 302, Section 448
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High Courts18 Feb 2016Dismissed

Mani Vs State

Madras High Court · (2016) 02 MAD CK 0239

Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313Penal Code, 1860 (IPC) - Section 302
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High Courts18 Feb 2016Allowed

T. Jayapal Vs The State

Madras High Court · (2016) 2 MLJCriminal 402

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307
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