High Courts28 Jul 2016Dismissed
Minor Govind Ashok Vs The Government of India
Madras High Court · (2016) 2 CWC 801 : (2016) 6 MLJ 428
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 33 of 96
High Courts28 Jul 2016Partly Allowed
All Angels Educational Society, (Old No.3) New No.7, Neduchezhian Street, MGR Nagar, Chennai - 78 Jeyaleela Sundar All Angels Educational Society - Petitioner @HASH Chief Commissioner of Income Tax, Chennai - III, 124, M.G.Road, Chennai - 34.
Madras High Court · (2016) 289 CurTR 637 : (2016) 388 ITR 475
High Courts28 Jul 2016Allowed
K. Palanivel Vs Chairman and Managing Director, TANGEDCO
Madras High Court · (2016) 2 CWC 500 : (2016) 2 CWC 500 : (2016) 4 LLN 195
Constitution of India, 1950 — Article 14, 226
High Courts28 Jul 2016Dismissed
Executive Director Bharat Heavy Electricals Limited Vs Government of India
Madras High Court · (2017) 1 CLR 796 : (2016) 2 CWC 524 : (2017) 152 FLR 367 : (2016) 4 LLN 191
High Courts28 Jul 2016Dismissed
Datafield India P. Ltd. Vs Development Commr., M.C. and I. (D.C.), Chennai
Madras High Court · (2016) 340 ELT 170
High Courts28 Jul 2016Dismissed
Malabar Diamond Gallery Pvt. Ltd. Vs Additional Director General Directorate of Revenue Intelligence
Madras High Court · (2016) 341 ELT 65 : (2016) 8 MLJ 460
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 110, Section 110(A), Section 111(1), Section 111(d), Section 112, Section 2(33), Section 2(39)
High Courts28 Jul 2016Dismissed
Candida Justina Vs Sunderbabu
Madras High Court · (2016) 167 AIC 431 : (2016) AIR(Madras) 167 : (2016) 5 CTC 474 : (2016) 6 MLJ 202
Divorce Act, 1869 - Section 10(1)(vii), 10(1)(x)
High Courts28 Jul 2016Allowed
P.R. Gunasekaran Vs K. Balasubramani
Madras High Court · (2017) 171 AIC 797 : (2016) 6 CTC 482 : (2016) 6 MLJ 233
High Courts27 Jul 2016Disposed Off
Ms. Ennore Port Ltd. Vs Hindustan Construction Company Ltd.
Madras High Court · (2016) 6 MLJ 402
Arbitration and Conciliation Act, 1996 — Section 34(2)(iv)
High Courts27 Jul 2016Dismissed
Valarmathi Vs Anandan
Madras High Court · (2016) 5 CTC 481
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts27 Jul 2016Dismissed
The Commissioner of Income Tax, Chennai - Appellant @HASH Smt. Sakunthala Rangarajan
Madras High Court · (2017) 292 CurTR 451 : (2016) 389 ITR 103
General Clauses Act, 1897 - Section 11Income Tax Act, 1961 - Section 2(14)(iii)(b), Section 45
High Courts27 Jul 2016Allowed
Binny Limited Vs Commissioner of Customs (Imports), Chennai
Madras High Court · (2016) 340 ELT 162
High Courts27 Jul 2016Disposed Off
A.D. Padmasingh Isaac Trading as Aachi Spices and Foods Vs K. Satheesh Kumar
Madras High Court · (2016) AIR(Madras) 205
Trade Marks Act, 1999 - Section 135
High Courts27 Jul 2016Allowed
Mohamed Gouse Vs State
Madras High Court · (2017) CriLJ 879
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 302
High Courts27 Jul 2016Allowed
Manimegalai Vs Secretary to Government
Madras High Court · (2016) 2 MadWNCri 581
High Courts26 Jul 2016Allowed
Rathnavel Vs State
Madras High Court · (2016) 4 MLJCriminal 1
Arms Act, 1959 — Section 25(1-B)Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2016Allowed
R. Vijayalakshmi Vs Income Tax Settlement Commission
Madras High Court · (2016) 289 CurTR 498
Income Tax Act, 1961 — Section 245 I, 245D(6B)
High Courts26 Jul 2016Dismissed
Ashok Kumar Sethi Vs Deputy Commissioner of Income Tax
Madras High Court · (2016) 387 ITR 375 : (2017) 244 Taxman 174
Income Tax Act, 1961 — Section 158BC, 158BFA
High Courts26 Jul 2016Allowed
V.B.R. Menon Vs Assistant Executive Engineer
Madras High Court · (2016) 2 CWC 573 : (2016) 6 MLJ 245
Electricity Act, 2003 - Section 135, 135(i)(c)Tamil Nadu Electricity Supply Code, 2004 - Regulation 17(4), 22(a), 17(5), 17(9)
High Courts26 Jul 2016Dismissed
R. Ramasubramanian Vs Presiding Officer
Madras High Court · (2017) 1 CLR 503 : (2016) 151 FLR 949 : (2017) LabLR 156 : (2016) 3 LLJ 675