High Courts02 Aug 2016Dismissed
Ajija Banu Vs Vadivambal
Madras High Court · (2016) 3 MadWN(Civil) 113
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 32 of 96
High Courts01 Aug 2016Dismissed
M/s. Sella Synergy India Pvt. Ltd., I Floor, 'Elnet Software City', TS-140, Block 2 and 9, Rajiv Gandhi Salai, Taramani, Chennai - 600 113 - Petitioner @HASH The Income Tax Officer, Company Circle VI (2), Chennai - 600 034
Madras High Court · (2016) 290 CurTR 154 : (2016) 388 ITR 539
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10A, Section 10B, Section 148
High Courts01 Aug 2016Allowed
Kallar Kalvi Kazhagam Usilampatti Vs District Registrar (Admn)
Madras High Court · (2016) 2 CWC 779 : (2016) 6 MLJ 568
Tamil Nadu Societies Registration Act, 1975 — Section 16(3)(b)
High Courts01 Aug 2016Disposed Off
Sterlite Industries (I) Ltd. Vs Central Board of Excise and Customs
Madras High Court · (2016) 340 ELT 477
High Courts01 Aug 2016Allowed
Q Sources Global Consulting Pvt. Ltd. Vs Regional Provident Fund Commissioner II
Madras High Court · (2017) 1 CLR 497 : (2016) 151 FLR 388 : (2017) LabLR 380
Employees Provident Fund Appellate Tribunal (Procedure) Act, 1997 — Rule 7(2)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7 I, 7Q
High Courts01 Aug 2016Dismissed
The Managing Director Vs E. Maari
Madras High Court · (2017) 152 FLR 1010 : (2016) LabLR 1150 : (2016) 3 LLJ 763
High Courts01 Aug 2016Dismissed
M/s. Boss Infrastructure Pvt. Ltd. Vs Chennai Petroleum Corporation Ltd.
Madras High Court · (2016) 5 CTC 54
Arbitration and Conciliation Act, 1996 - Section 19, 34, 37Contract Act, 1872 - Section 73
High Courts01 Aug 2016Dismissed
P. Sivaraj Vs R. Selvaraj
Madras High Court · (2016) 3 MadWN(Civil) 73
High Courts01 Aug 2016Allowed
Nagajothi Vs State of Tamil Nadu
Madras High Court · (2016) 3 MadWNCri 514
High Courts01 Aug 2016Disposed Off
Commissioner of Income Tax Vs Smt. S. Jayalakshmi Ammal
Madras High Court · (2017) 390 ITR 189
Income Tax Act, 1961 - Section 132, Section 158BC
High Courts29 Jul 2016Disposed Off
D. Thiagarajan Vs The Regional Passport Officer
Madras High Court · (2017) 170 AIC 840 : (2016) 6 MLJ 578
High Courts29 Jul 2016Dismissed
T.P. Diwan Mohideen Vs Union of India
Madras High Court · (2016) LIC 4614
Railway Services (Pension) Rules, 1993 - Rule 22
High Courts29 Jul 2016Disposed Off
Commissioner of C. Ex., Salem Vs Adhavan Processor (P) Ltd.
Madras High Court · (2016) 339 ELT 562
High Courts29 Jul 2016Allowed
Durairasan Vs D. Kuppuswamy
Madras High Court · (2016) 4 CTC 675 : (2016) 3 MadWN(Civil) 396
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 101, 104
High Courts29 Jul 2016Dismissed
T. Krishna Pandian Vs K.S. Bharath Kumar
Madras High Court · (2016) 5 CTC 339 : (2016) 3 MadWN(Civil) 353 : (2016) 2 RCRRent 674 : (2016) 2 RentLR 310
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(3)
High Courts29 Jul 2016Dismissed
M. Balasubramanian Vs N. Ravindran
Madras High Court · (2016) 3 MadWN(Civil) 512
High Courts29 Jul 2016Allowed
Sukumar Vs State
Madras High Court · (2017) CriLJ 873
Penal Code, 1860 (IPC) - Section 302
High Courts29 Jul 2016Dismissed
Arumugam Vs State
Madras High Court · (2017) 1 MLJCriminal 17
Penal Code, 1860 (IPC) - Section 201, Section 201, Section 302, Section 302, Section 392, Section 392
High Courts28 Jul 2016Disposed Off
G.V. Sampath Vs Vellore Institute of Technology
Madras High Court · (2016) 6 MLJ 531
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 94