High Courts26 Jul 2016Dismissed
Chellappa @ Arunachalam Vs Hari Narayanan
Madras High Court · (2016) 2 MadWN(Civil) 673
Evidence Act, 1872 - Section 101
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 34 of 96
High Courts25 Jul 2016Allowed
P.K. Srikumar Vs Harshitha Gopinathan
Madras High Court · (2016) AIR(Madras) 187 : (2016) 6 MLJ 275
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts25 Jul 2016Allowed
K. Guruchandran Vs The Inspector General of Registration
Madras High Court · (2016) 168 AIC 623 : (2016) 2 CWC 653 : (2016) 6 MLJ 619
Evidence Act, 1872 — Section 43Registration Rules, 1908 — Rule 55
High Courts25 Jul 2016Allowed
Government of Tamil Nadu Vs N. Subramanian
Madras High Court · (2016) 2 CWC 374 : (2016) 6 MLJ 396
Constitution of India, 1950 — Article 226
High Courts22 Jul 2016Allowed
S.S. Perumal Vs The Senior Regional Manager
Madras High Court · (2016) 6 MLJ 557
High Courts22 Jul 2016Dismissed
Manager, Oriental Insurance Company Ltd. Vs Saraswathi
Madras High Court · (2017) ACJ 273 : (2016) 2 TNMAC 145
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts22 Jul 2016Dismissed
Concrete Constructions Vs R. Subramaniam
Madras High Court · (2016) AIR(Madras) 200 : (2016) 3 MadWN(Civil) 480 : (2016) 7 MLJ 250
High Courts22 Jul 2016Dismissed
The Secretary to Government Vs G. Nagendran
Madras High Court · (2016) 2 CWC 445 : (2016) 4 LLN 203 : (2016) 6 MLJ 420
Constitution of India, 1950 — Article 14, 21
High Courts22 Jul 2016Dismissed
V. Manoharan - Petitioner @HASH Union of India rep. by its Secretary Ministry of Shipping No.1, Sansad Marg New Delhi - 110 001
Madras High Court · (2016) 2 CWC 756 : (2016) 4 LLN 482
High Courts22 Jul 2016Allowed
Ekambaram, S/o Arumugam (Accused confined in Central Prison, Puzhal) - Appellant @HASH State by: Inspector of Police, Kaatur Police Station, Ponneri, Thiruvallur
Madras High Court · (2017) 2 AICLR 38 : (2017) CriLJ 488 : (2016) 4 MLJCriminal 451
Penal Code, 1860 (IPC) - Section 376, Section 417
High Courts22 Jul 2016Dismissed
Bina Leela Prasad - Petitioner @HASH The Union of India, Rep. by The General Manager, Southern Railway, Park Town, Chennai - 3
Madras High Court · (2016) LIC 4239
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts22 Jul 2016Allowed
The Principal, Sakthi Vinayagar Hindu Vidhyalaya, Chidambra Nagar, Thoothukudi - 628 008 - Appellant/4th Respondent @HASH M. Mahendran - 1st Respondent/Writ Petitioner
Madras High Court · (2016) 7 MLJ 702
High Courts22 Jul 2016Allowed
CBI represented by Additional Superintendent of Police, SPE: CBI: ACB, Chennai. - Petitioner @HASH Shri. Andasu Ravindar
Madras High Court · (2016) 4 MLJCriminal 591 : (2017) 2 RCRCriminal 585
Criminal Procedure Code, 1973 (CrPC) - Section 164(1), Section 164(4), Section 306, Section 311, Section 397, Section 401Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 7
High Courts22 Jul 2016Dismissed
Rajeshkumar @ Rajesh Vs The State by Inspector of Police
Madras High Court · (2016) 4 MLJCriminal 153
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 120B, 147, 201, 302, 364, 396
High Courts22 Jul 2016Disposed Off
Commr. of C. Ex., Salem Vs Salem Co-Operative Sugar Mills Ltd.
Madras High Court · (2016) 339 ELT 572
High Courts22 Jul 2016Dismissed
John Anthonisamy @ John Vs State
Madras High Court · (2016) 3 MadWNCri 334
High Courts22 Jul 2016Dismissed
Mahendra Singh Ranka Vs State
Madras High Court · (2016) 3 MadWNCri 539
High Courts22 Jul 2016Allowed
Marimuthu Vs State
Madras High Court · (2017) 1 MLJCriminal 341
Penal Code, 1860 (IPC) - Section 100, Section 294(b), Section 302, Section 324, Section 34
High Courts21 Jul 2016Disposed Off
The Management Muruga Home Industries Vs The Deputy Commissioner of Labour
Madras High Court · (2017) 1 CLR 258 : (2017) 152 FLR 183 : (2017) LabLR 107 : (2017) LIC 311 : (2016) 4 LLJ 160 : (2016) 4 LLN 478
Minimum Wages Act, 1948 — Section 20, 20(2), 3(3)(a)(iv)