High Courts05 Aug 2016Dismissed
NLC Jeeva Oppantha Thozhilalar Sangam Vs M/s. Neyveli Lignite Corporation Ltd.
Madras High Court · (2017) 1 CLR 737 : (2017) LabLR 459 : (2017) LIC 1706
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 31 of 96
High Courts04 Aug 2016Allowed
Subramaniam Vs The State
Madras High Court · (2017) ALLMRCri 170 : (2017) CriLJ 946 : (2016) 5 CTC 847 : (2016) 4 MLJCriminal 385 : (2017) 3 RCRCriminal 51
Protection of Children from Sexual Offences Act, 2012 — Section 26, 6
High Courts04 Aug 2016Disposed Off
Yogesh Kumar Agarwalla Vs The Branch Manager
Madras High Court · (2016) 7 MLJ 102
High Courts04 Aug 2016Dismissed
M/s. MRF Ltd. Vs Deputy Commissioner of Income-Tax
Madras High Court · (2017) 293 CurTR 151 : (2017) 390 ITR 18
Income Tax Act, 1961 - Section 234C
High Courts04 Aug 2016Disposed Off
The General Manager Cannannore Vs The Controlling Authority
Madras High Court · (2017) 1 CLR 181 : (2016) 2 CWC 649 : (2017) 153 FLR 294
Payment of Gratuity Act, 1972 - Section 3
High Courts04 Aug 2016Disposed Off
M.K. Kaja Mohideen Vs Dwadasi Annadhana Dharmakattalai
Madras High Court · (2016) 3 MadWN(Civil) 88
High Courts03 Aug 2016Disposed Off
Dr. T. Rajakumari - Petitioner @HASH The Government of Tamil Nadu, rep. by its Health Secretary, Fort St.George, Chennai
Madras High Court · (2016) AIR(Madras) 177
High Courts03 Aug 2016Dismissed
Inderchand D. Kochar - Appellant (in T.C.A.No.522/2016) @HASH The Assistant Commissioner of Income Tax Central Circle - II(2) Chennai
Madras High Court · (2017) 291 CurTR 572 : (2016) 388 ITR 500
Income Tax Act, 1961 - Section 253
High Courts03 Aug 2016Dismissed
Raj Petro Specialities P. Ltd. Vs Principal Commr. of C. Ex., Chennai-I
Madras High Court · (2016) 339 ELT 3
High Courts03 Aug 2016Allowed
A.C. Mathivanan and B. Sathyabama
Madras High Court · (2016) 167 AIC 417 : (2016) AIR(Madras) 165 : (2016) 5 ALLMR 57 : (2016) 3 MadWN(Civil) 199 : (2016) 6 MLJ 337 : (2016) 3 RCRCivil 857
Hindu Marriage Act, 1955 - Section 13B
High Courts03 Aug 2016Disposed Off
V.S. Ekambaram Vs The Appellate Authority
Madras High Court · (2017) 1 CLR 173 : (2016) 151 FLR 695 : (2016) 3 LLJ 719
Payment of Gratuity Act, 1972 - Section 4, 7(5)
High Courts03 Aug 2016Dismissed
Soumobroto Ganguly Vs Deputy Registrar of Companies
Madras High Court · (2016) 3 MadWNCri 490
High Courts03 Aug 2016Disposed Off
M. Sundar Vs Inspector of Police
Madras High Court · (2016) 3 MadWNCri 144
High Courts03 Aug 2016Dismissed
Padmavathy Ammal Vs Rajendrakumar
Madras High Court · (2016) 3 MadWN(Civil) 66
High Courts03 Aug 2016Dismissed
M. Kanagaraj Vs M. Siriram
Madras High Court · (2016) 3 MadWN(Civil) 155
High Courts02 Aug 2016Allowed
V. Ramakrishnan Vs The Conservator, Tirunelveli Region
Madras High Court · (2016) 7 MLJ 149
Constitution of India, 1950 — Article 14
High Courts02 Aug 2016Disposed Off
S. Krishnaswamy Vs The State of Tamilnadu
Madras High Court · (2016) 5 CTC 70 : (2016) 2 CWC 241
Constitution of India, 1950 - Article 21
High Courts02 Aug 2016Dismissed
V. Anandan Vs Superintending Engineer (Occupier)
Madras High Court · (2016) 3 LLJ 684
High Courts02 Aug 2016Allowed
Sivakumar Vs State, Ariyalur
Madras High Court · (2017) 1 LW(Crl) 384 : (2017) 2 MLJCriminal 38
Penal Code, 1860 (IPC) - Section 302