COURT ARCHIVE

Madras High Court judgments, 2016

1,919 judgments · page 26 of 96

High Courts24 Aug 2016Disposed Off

V.P. Periyasamy Vs K. Lakshmanakumar

Madras High Court · (2017) ACD 509 : (2016) 3 DCR 748 : (2017) 1 NIJ 320

Criminal Procedure Code, 1973 (CrPC) - Section 262, Section 265Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts24 Aug 2016Disposed Off

Jayagopal Lakshmidharan Vs E. Velu

Madras High Court · (2016) 3 DCR 686 : (2017) 1 NIJ 209

Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141

High Courts24 Aug 2016Allowed

M. Mohamed Feroze Vs Minor M. Mohamed Ashfaq

Madras High Court · (2017) 2 CriCC 454 : (2017) 1 MLJCriminal 427 : (2017) 2 RCRCriminal 343

Criminal Procedure Code, 1973 (CrPC) - Section 125

High Courts24 Aug 2016Allowed

United India Insurance Company Limited, Kovilpatti Vs Atchiammal

Madras High Court · (2017) 1 AnWR 179

Motor Vehicles Act, 1988 - Section 173

High Courts23 Aug 2016Disposed Off

Commissioner of Central Excise Vs Chemplast Sanmar Ltd.

Madras High Court · (2016) 341 ELT 177 : (2016) 7 MLJ 198

Central Excise (Valuation) Rules, 1975 — Rule 6(b)(i)

High Courts23 Aug 2016Allowed

V. Selvakumari - Petitioner @HASH The Inspector General of Registration, Santhome High Road, Chennai-28

Madras High Court · (2016) 4 LLN 724 : (2016) 7 MLJ 751

Constitution of India, 1950 - Article 226

High Courts23 Aug 2016Dismissed

The Commissioner of Income Tax, Trichy - Petitioner @HASH M/s. Sangu Chakra Hotels (P) Ltd., Collector Office Road, Cantonment, Trichy

Madras High Court · (2016) 389 ITR 117 : (2016) 7 MLJ 858

Income Tax Act, 1961 - Section 143(3), Section 32Income Tax Rules, 1962 - Rule 46A

High Courts23 Aug 2016Dismissed

M/s. Inter Asia Impex Vs M/s. Freightscan Global Logistics Pvt. Ltd.

Madras High Court · (2017) 173 AIC 400 : (2017) 2 BC 754 : (2016) 6 CTC 756 : (2016) 3 MadWN(Civil) 689

Contract Act, 1872 - Section 230

High Courts23 Aug 2016Allowed

Parthiban Vs State

Madras High Court · (2017) 1 LW(Crl) 96 : (2016) 4 MLJCriminal 248

Penal Code, 1860 (IPC) — Section 14, 148, 149, 302, 449

High Courts23 Aug 2016Dismissed

Parvathy Thilagam Vs Rengasamy Nadar (died)

Madras High Court · (2016) 3 MadWN(Civil) 53 : (2016) 7 MLJ 571

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 101, 102Limitation Act, 1963 — Article 65(b)

High Courts23 Aug 2016Dismissed

State Vs V. Karnan

Madras High Court · (2016) 3 MadWNCri 114

High Courts22 Aug 2016Dismissed

The State rep. by The Inspector of Police, Karungalpalayam Police Station, Erode. (Cr.No. 1013 of 2008) - Appellant @HASH Sankar @ Rajsankar /Accused

Madras High Court · (2016) 4 MLJCriminal 257

Evidence Act, 1872 - Section 73Penal Code, 1860 (IPC) - Section 320, Section 380, Section 449

High Courts22 Aug 2016Disposed Off

Megatrends Inc Vs The Commissioner of Income Tax

Madras High Court · (2016) 388 ITR 16 : (2016) 7 MLJ 837

Income Tax Act, 1961 — Section 251(1)(a)

High Courts22 Aug 2016Dismissed

S. Baskar Mathuram Vs State of Tamil Nadu

Madras High Court · (2016) AIR(Madras) 178 : (2016) 5 CTC 470 : (2016) 2 CWC 717 : (2016) 4 KLT 83 : (2016) 6 MLJ 385 : (2016) 4 RCRCivil 462 : (2016) 4 RCRCriminal 5

Advocates Act, 1961 - Section 35Constitution of India, 1950 - Article 226

High Courts22 Aug 2016Allowed

R. Andiappan @ Rajasekar Vs State

Madras High Court · (2017) 1 MLJCriminal 46

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120A, Section 120B

High Courts22 Aug 2016Allowed

S. Sam Sundar Singh Vs Inspector of Police

Madras High Court · (2017) 1 MLJCriminal 416

Criminal Procedure Code, 1973 (CrPC) - Section 173(8)

High Courts22 Aug 2016Allowed

K.P. Perumal Vs Tamil Nadu Industrial Investment Corporation

Madras High Court · (2017) 1 CLR 740

High Courts22 Aug 2016Dismissed

S. Shanmugam Vs Dr. Snehalatha Elangovan

Madras High Court · (2016) 3 MadWN(Civil) 495

High Courts22 Aug 2016Disposed Off

Dhanalakshami Vs Muniammal

Madras High Court · (2016) 3 MadWN(Civil) 256

High Courts19 Aug 2016Disposed Off

Inter Continent Sports Friends Club, represented by its Secretary M. Raja Muniasamy, No. 1/440-B, Naranapuram, Sivakasi - 626 189, Virudhunagar District - Petitioner @HASH The Managing Director, Tamil Nadu State Marketing Corporation Ltd., (TASMAC), Chenn

Madras High Court · (2016) 7 MLJ 691

Constitution of India, 1950 - Article 226Tamil Nadu Liquor (Licence and Permit) Rules, 1981 - Rule 17(B)(II)