High Courts17 Aug 2016Disposed Off
J. Nijish Archibald Vs The Regional Passport Officer
Madras High Court · (2017) 169 AIC 624 : (2016) 7 MLJ 605
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 28 of 96
High Courts17 Aug 2016Dismissed
Saravanan Vs Secretary to the Government
Madras High Court · (2016) 3 MadWNCri 400
High Courts17 Aug 2016Allowed
Samuel Jebakani Vs Superintendent of Police
Madras High Court · (2017) 1 MLJCriminal 51
Criminal Procedure Code, 1973 (CrPC) - Section 178(8)
High Courts16 Aug 2016Dismissed
Kannayira Desikar - Petitioner @HASH Chellamani
Madras High Court · (2016) 7 MLJ 870
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Aug 2016Dismissed
Marudhai - Appellant @HASH Kathan
Madras High Court · (2017) 171 AIC 332 : (2016) 8 MLJ 19
High Courts16 Aug 2016Allowed
Mankind Pharma Limited 236, Okhla Industrial Estate, Phase III, New Delhi 110020 - Appellant in both O.S. @HASH Sun Pharma Laboratories Limited 187, St. Mary's Road, Alwarpet, Chennai 600018 rep. by its Authorised Signatory Ms. Chandra Nahata
Madras High Court · (2016) 68 PTC 241 : (2017) 3 RAJ 565
Civil Procedure Code, 1908 (CPC) - Section 20Trade Marks Act, 1999 - Section 134
High Courts16 Aug 2016Allowed
Vadivel Murugan Vs Secretary to the Government
Madras High Court · (2016) 3 MadWNCri 64
High Courts16 Aug 2016Allowed
Mechanic Kumar Vs State of Tamil Nadu
Madras High Court · (2017) 1 MLJCriminal 310
Penal Code, 1860 (IPC) - Section 148, Section 302, Section 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts16 Aug 2016Disposed Off
V. Parandhaman Vs D. Umamaheswaran
Madras High Court · (2016) 3 MadWN(Civil) 460 : (2017) 69 PTC 521
Madras High Court Original Side Rules, 1956 - Order 36 Rule 1
High Courts16 Aug 2016Disposed Off
P.R. Gopal Vs S. Balasubramanian
Madras High Court · (2016) 3 MadWNCri 52
High Courts12 Aug 2016Dismissed
Dix Francis Vs The Income Tax Settlement Commission
Madras High Court · (2016) 289 CurTR 504 : (2017) 391 ITR 401 : (2017) 244 Taxman 126
Income Tax Act, 1961 — Section 245D
High Courts11 Aug 2016Dismissed
United India Insurance Co., Ltd. Vs Sri Jaya Steels
Madras High Court · (2017) 169 AIC 616 : (2016) 6 MLJ 257
Contract Act, 1872 — Section 227, 228Marine Insurance Act, 1963 — Section 19, 23
High Courts11 Aug 2016Allowed
Dr. Irfana Hameed Vs The General Manager
Madras High Court · (2016) 6 MLJ 513
Arbitration and Conciliation Act, 1996 — Section 19, 34, 37
High Courts11 Aug 2016Disposed Off
Aircel Ltd. Vs Union of India
Madras High Court · (2016) 5 CTC 259 : (2016) 6 MLJ 433
Constitution of India, 1950 — Article 226Telecom Regulatory Authority Act, 1997 — Section 14(a)(i)Telegraph Act, 1885 — Section 4(1)
High Courts11 Aug 2016Dismissed
The Board of Trustees of Chennai Port Trust Vs M/s. South India Hydrocarbons
Madras High Court · (2017) AIRCC 1199 : (2016) 3 MadWN(Civil) 165 : (2016) 6 MLJ 375
Arbitration and Conciliation Act, 1996 — Section 19, 37
High Courts11 Aug 2016Disposed Off
Karthik Meyyappan Vs Sri Sutha Devi
Madras High Court · (2017) 169 AIC 628 : (2016) 3 MadWN(Civil) 148 : (2016) 6 MLJ 371 : (2017) 1 RCRCivil 66
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63(c)
High Courts11 Aug 2016Disposed Off
G.V. Vanitha Vs K. Dhanasekaran
Madras High Court · (2016) 5 CTC 329 : (2016) 3 MadWN(Civil) 212
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97
High Courts11 Aug 2016Disposed Off
V. Chokkalinga Chettiar Vs R. Srinivasa Naidu
Madras High Court · (2016) 3 MadWN(Civil) 520
High Courts11 Aug 2016Dismissed
A. Krishnan Vs A. Ponnaiyan
Madras High Court · (2016) 3 MadWN(Civil) 324