High Courts19 Aug 2016Dismissed
M/s. Ampa Housing Development Pvt. Ltd. Vs The Joint Commissioner of Labour Labour Welfare Department
Madras High Court · (2017) 1 CLR 499 : (2016) 151 FLR 385
Payment of Gratuity Act, 1972 — Section 4
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 27 of 96
High Courts19 Aug 2016Dismissed
F. Andrews Dinakaran Vs Union of India
Madras High Court · (2016) 2 CWC 668 : (2016) 151 FLR 500 : (2016) 3 LLJ 710 : (2016) 4 LLN 732
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 2(r)(a), 25(f), 25(N)Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 - Section 3
High Courts19 Aug 2016Disposed Off
Gnanasargunam Vs Dakshinamurthy
Madras High Court · (2016) 3 MadWN(Civil) 152
High Courts19 Aug 2016Disposed Off
Mr. Thanjai Chezian Vs State
Madras High Court · (2016) 3 MadWNCri 565
High Courts19 Aug 2016Dismissed
Commissioner of C. Ex. Vs Arun Vyapar Udyog Ltd.
Madras High Court · (2017) 345 ELT 331
High Courts18 Aug 2016Dismissed
V. Ramasamy Vs M. Ranganathan
Madras High Court · (2016) 6 CTC 381 : (2016) 6 MLJ 497
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts18 Aug 2016Allowed
Bala @ Balakrishnan - Petitioner/Accused @HASH The Administrative Executive Magistrate-cum-Deputy Commissioner, Administrative Magistrate Court, Trichy City /Complainants
Madras High Court · (2016) CriLJ 4603 : (2017) 2 Crimes 124
Criminal Procedure Code, 1973 (CrPC) - Section 122
High Courts18 Aug 2016Dismissed
Jaishankar Vs Selvaraj
Madras High Court · (2016) 168 AIC 615 : (2016) 3 MadWN(Civil) 189 : (2016) 6 MLJ 548
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
High Courts18 Aug 2016Disposed Off
Lakshmirajan Vs Revenue Divisional Officer, Tenkasi
Madras High Court · (2016) 4 MLJCriminal 728
Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 457
High Courts18 Aug 2016Disposed Off
Kaleesuwari Refinery Pvt. Ltd. Vs Assistant Commr. of C. Ex.
Madras High Court · (2016) 341 ELT 584
High Courts18 Aug 2016Dismissed
M.Y. Rahamathulla Vs S.A. Amanulla
Madras High Court · (2017) 170 AIC 822 : (2016) 5 CTC 83 : (2016) 7 MLJ 852
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts18 Aug 2016Dismissed
State Vs Radhakrishnan
Madras High Court · (2017) 1 MLJCriminal 530
Penal Code, 1860 (IPC) - Section 109, Section 109, Section 109, Section 120B, Section 201, Section 201, Section 203, Section 203, Section 302, Section 302, Section 302, Section 302, Section 34, Section 364
High Courts17 Aug 2016Disposed Off
C.S. Saran Kumar (In W.P. No. 26628 of 2016) - Petitioner @HASH The Union of India rep. By its Secretary, Ministry of Labour, Shram Shakti Bhavan, New Delhi - 110001
Madras High Court · (2016) 151 FLR 690 : (2017) LabLR 193
Constitution of India, 1950 - Article 226Contract Labour (Regulation and Abolition) Act, 1970 - Section 31
High Courts17 Aug 2016Allowed
P. Krishnamoorthy (W.P.(MD)No.12125 of 2016) - Petitioner @HASH The Commissioner, Hindu Religious and Charitable Endowments Department, Nungambakkam High Road, Chennai
Madras High Court · (2016) 7 MLJ 794
Constitution of India, 1950 - Article 226Endowments Act, 1959 - Section 26
High Courts17 Aug 2016Dismissed
Maharaja @ V. Chinnakaruppan - Appellant/2nd Respondent/2nd Defendant @HASH S. Muthukumar - 1st Respondent/Appellant/Plaintiff
Madras High Court · (2017) 1 CivilLJ 892 : (2016) 6 CTC 798 : (2016) 8 MLJ 13
Limitation Act, 1963 - Article 60
High Courts17 Aug 2016Dismissed
The Commissioner of Income Tax 63 Race Course Road Coimabtore - Appellant @HASH Shri. K.R.N. Prabhakaran (HUF) Old No. 291 New No. 55/1 Avarampalayam Road New Siddhapudur Coimbatore 641 044
Madras High Court · (2017) 393 ITR 175 : (2016) 8 MLJ 139
Income Tax Act, 1961 - Section 143(3), Section 147, Section 2(14)
High Courts17 Aug 2016Dismissed
Commissioner of Central Excise Vs Thyssenkrupp JBM (P) Ltd.
Madras High Court · (2016) 341 ELT 53
High Courts17 Aug 2016Dismissed
State Bank of India Vs S. Viswanathan
Madras High Court · (2016) 3 CLR 1109
Constitution of India, 1950 - Article 226
High Courts17 Aug 2016Allowed
Bhoruka Steel Ltd. Vs Commissioner of Customs (Appeals)
Madras High Court · (2016) 341 ELT 10
High Courts17 Aug 2016Dismissed
KM. NKM. NKM. Nallakaruppan Chettiar Vs The Joint Commissioner HR & CE Board
Madras High Court · (2017) AIRCC 631 : (2016) 7 MLJ 96 : (2017) 1 WritLR 212