High Courts02 Sept 2016Disposed Off
T. Kanchanadevi Vs Dr. P. Balachander
Madras High Court · (2016) 3 MadWN(Civil) 740
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 24 of 96
High Courts02 Sept 2016Allowed
Ravishankar Prasad Vs Prasad Production Private Ltd.
Madras High Court · (2016) 3 MadWN(Civil) 129
High Courts01 Sept 2016Allowed
Selvamani Vs Minor K. Gomathi
Madras High Court · (2016) 3 MadWN(Civil) 282 : (2016) 6 MLJ 734
Registration of Births and Deaths Act, 1969 — Section 12, 8
High Courts01 Sept 2016Allowed
S. Ganesan - Petitioner @HASH The Secretary to Government, Health Department, Government of Tamil Nadu, Fort St. George, Chennai
Madras High Court · (2017) 1 ACC 604 : (2017) AIRCC 65 : (2017) 1 CPJ 125 : (2016) 6 CTC 726 : (2016) 2 CWC 834 : (2016) 7 MLJ 755
Constitution of India, 1950 - Article 21, Article 226
High Courts01 Sept 2016Dismissed
The Special Tahsildar(LA), Shanmuganadhi Reservoir Scheme, Uthamapalayam, now at Periakulam - Appellant/Referring Officer @HASH A. Jude Thaddeues - Defendant/Respondent
Madras High Court · (2016) 8 MLJ 25
Land Acquisition Act, 1894 - Section 8
High Courts01 Sept 2016Disposed Off
M. Vijaya, Secondary Grade Teacher, Hindu Nadar Middle School, Panayur, Thoothukudi - Appellant @HASH The Chief Educational Officer, Thoothukudi District, Thoothukudi
Madras High Court · (2016) 2 CWC 641 : (2016) 4 LLN 502 : (2016) 7 MLJ 732
High Courts01 Sept 2016Dismissed
M. Sheik Sikandar Batcha - Petitioner @HASH The Secretary, Reserve Bank of India, Central Office Building, 18th Floor, Shahid Bhagar Singh Marg, Mumbai - 400 001
Madras High Court · (2016) 7 MLJ 710
Constitution of India, 1950 - Article 21, Article 226
High Courts01 Sept 2016Disposed Off
Balakrishna Reddy Vs Assistant Commr. of Cus., Chennai
Madras High Court · (2016) 340 ELT 315
High Courts01 Sept 2016Dismissed
State of Tamil Nadu, by Principal Secretary, Micro, Small and Medium Enterprises Department, Fort St. George, Chennai - Appellant @HASH Z. Rahmathullah
Madras High Court · (2016) 8 MLJ 9
Tamil Nadu State and Subordinate Services Rules, 1961 - Rule 10(a)(i)(1), Rule 35(1), Rule 38
High Courts01 Sept 2016Dismissed
The Principal Commissioner of Income Tax Vs M/s. Mansi Finance Chennai Ltd.
Madras High Court · (2016) 289 CurTR 381 : (2016) 388 ITR 514 : (2016) 7 MLJ 66
Income Tax Act, 1961 — Section 2(14)(iii), 260A
High Courts01 Sept 2016Dismissed
Indian Bank Rep. by its Branch Manager Vs Tamil Nadu Small Industries Corporation Ltd.
Madras High Court · (2016) 3 MadWN(Civil) 577 : (2016) 7 MLJ 1
High Courts01 Sept 2016Disposed Off
R. Muralidharan Vs Controller General of Patents
Madras High Court · (2017) 69 PTC 385
Patent Act, 1970 - Section 12
High Courts31 Aug 2016Disposed Off
M. Sundaramoorthy (Crl.R.C.(MD) No. 253 of 2014 and Respondent in Crl.R.C. (MD) No.288 of 2016) - Petitioner @HASH Minor Iswaryalakshmi (Crl.R.C.(MD) No.253 of 2014 and rep.by her mother and 2nd Petitioner in Crl.R.C.(MD) No. 288 of 2016 natural guardian
Madras High Court · (2016) 4 MLJCriminal 496
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts31 Aug 2016Allowed
CAG Shipping (India) Pvt. Ltd. Vs Government of India
Madras High Court · (2016) 340 ELT 318
High Courts31 Aug 2016Disposed Off
T. Raja Vs Commissioner of Customs, Chennai
Madras High Court · (2016) 342 ELT 215
High Courts31 Aug 2016Dismissed
P. Shanmuganathan Vs The Secretary to Tamil Nadu Government
Madras High Court · (2016) 5 CTC 513 : (2016) 3 LLN 704 : (2016) 7 MLJ 11
Constitution of India, 1950 — Article 226
High Courts31 Aug 2016Dismissed
Prabhu Vs State
Madras High Court · (2017) 1 MLJCriminal 385
Evidence Act, 1872 - Section 53, Section 54Penal Code, 1860 (IPC) - Section 34, Section 364A, Section 506(ii)
High Courts30 Aug 2016Dismissed
A. Ayyavu (Died) - Appellant/Petitioner @HASH State of Tamil Nadu, Rep. By its Revenue Secretary, Secretariat, Chennai-9
Madras High Court · (2016) 8 MLJ 311
Land Acquisition Act, 1894 - Section 31(2), Section 48BRight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts30 Aug 2016Disposed Off
Land Commissioner Vs VGP Housing Pvt. Ltd.
Madras High Court · (2016) 7 MLJ 218
High Courts30 Aug 2016Dismissed
N. Bhuvaneswari Vs The State of Tamil Nadu
Madras High Court · (2016) 5 CTC 504 : (2016) 2 CWC 552 : (2017) 1 LW(Crl) 171 : (2016) 3 MadWNCri 52 : (2016) 4 MLJCriminal 743
Constitution Of India, 1950 — Article 21, 72, 161Code Of Criminal Procedure, 1973 — Section 267, 309, 389, 432, 432(1), 432(2), 432(5), 433ATamil Nadu Prison Rules, 1983 — Rule 832